High Courts17 Nov 2021Disposed Of
Niranjan Maity & Ors Vs State Of West Bengal & Ors
Calcutta High Court · (2021) 11 CAL CK 0028
COURT ARCHIVE
Calcutta High Court judgments, 2021
573 judgments · page 8 of 29
High Courts17 Nov 2021Disposed Of
Suparna Kanjilal Chakraborty Vs Suvendu Adhikari And Ors.
Calcutta High Court · (2021) 11 CAL CK 0027
Constitution Of India, 1950 — Article 226, 227Government of India Act, 1935 — Section 107, 108Indian Penal Code, 1860 — Section 406, 420
High Courts17 Nov 2021Dismissed
Chandi Charan Roy & Ors. Vs State Of West Bengal & Ors.
Calcutta High Court · (2021) 11 CAL CK 0026
Constitution Of India, 1950 — Article 14, 21
High Courts17 Nov 2021Disposed Of
Jaishree Steels Pvt. Ltd. And Anr. Vs West Bengal State Electricity Distribution Company Ltd. And Ors.
Calcutta High Court · (2021) 11 CAL CK 0025
Electricity Act, 2003 — Section 56, 56(1), 56(2)
High Courts16 Nov 2021Dismissed
Dinesh Agarwal Vs State Of West Bengal & Ors.
Calcutta High Court · (2021) 11 CAL CK 0034
High Courts16 Nov 2021Disposed Of
M/S. Emgee @ Emgee Ashutosh Nurshing Home Vs Mihir Kumar Banerjee & Ors
Calcutta High Court · (2021) 11 CAL CK 0033
West Bengal Clinical Establishment (Registration, Regulation and Transparency) Rules, 2017 — Rule 5, 21West Bengal Clinical Establishments (Registration, Regulation and Transparency) Act, 2017 — Section 38
High Courts16 Nov 2021Dismissed
Balai Chandra Mondal Vs Laxmipriya Dey & Anr.
Calcutta High Court · (2021) 11 CAL CK 0032
Negotiable Instruments Act, 1881 — Section 138, 139, 142
High Courts16 Nov 2021Dismissed
Principal Commissioner Of Income Tax, Kolkata-2 Vs M/S. Khaitan Consultants Limited
Calcutta High Court · (2021) 11 CAL CK 0024
Income Tax Act, 1961 — Section 260A
High Courts16 Nov 2021Disposed Of
Kolkata Metropolitan Development Authority Vs Dhoot Developers Pvt Ltd
Calcutta High Court · (2021) 11 CAL CK 0023
Arbitration And Conciliation Act, 1996 — Section 34, 36(2)
High Courts16 Nov 2021Dismissed
M/S. B. Choudhury & Co. Vs CESC Limited And Others
Calcutta High Court · (2021) 11 CAL CK 0019
Electricity Act, 2003 — Section 126, 126(1), 126(2), 126(3), 126(6) 135, 135(1A)
High Courts15 Nov 2021Disposed Of
Chandan Kumar Barik & Anr. Vs State Of West Bengal & Ors.
Calcutta High Court · (2021) 11 CAL CK 0022
Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2
High Courts15 Nov 2021Dismissed
West Bengal College Service Commission & Ors. Vs Binay Krishna Pal & Ors
Calcutta High Court · (2021) 11 CAL CK 0021
Right To Information Act, 2005 — Section 8, 8(1)(g), 10
High Courts15 Nov 2021Dismissed
Amitava Das Vs State Of West Bengal & Ors.
Calcutta High Court · (2021) 11 CAL CK 0020
Code Of Criminal Procedure, 1973 — Section 439
High Courts15 Nov 2021Partly Allowed
International Society For Krishna Consciousness Vs Inshwari Prasad Singh Roy
Calcutta High Court · (2021) 11 CAL CK 0018
Registration Act, 1908 — Section 17, 49
High Courts11 Nov 2021Disposed Of
Ashish Singha & Ors. Vs State Of West Bengal & Ors
Calcutta High Court · (2021) 11 CAL CK 0017
Indian Penal Code, 1860 — Section 147, 148, 149, 325, 332, 353, 427, 435Code Of Criminal Procedure, 1973 — Section 438, 438(2)Prevention Of Damage To Public Property Act, 1984 — Section 3
High Courts11 Nov 2021Disposed Of
Md. Abdul Hadi @ Abdul Hadi & Anr Vs State Of West Bengal & Ors
Calcutta High Court · (2021) 11 CAL CK 0016
Indian Penal Code, 1860 — Section 195A, 326, 376, 417, 493, 506Code Of Criminal Procedure, 1973 — Section 156(3), 438, 438(2)
High Courts11 Nov 2021Allowed
Toyeb Ali Midday Vs State Of West Bengal & Ors
Calcutta High Court · (2021) 11 CAL CK 0015
West Bengal Payment Of Gratuity Rules, 1973 — Rule 15Bengal Public Demands Recovery Act, 1913 — Section 6, 51(1)(a)Payment Of Gratuity Act, 1972 — Section 7, 7(7), 8, 9(1), 14
High Courts11 Nov 2021Disposed Of
Sanjib Sarkar Vs Rajasree Roy
Calcutta High Court · (2021) 11 CAL CK 0014
Special Marriage Act, 1954 — Section 25(3)Evidence Act, 1872 — Section 65B(4)
High Courts11 Nov 2021Dismissed
Md Enamul Haque. Vs Central Bureau Of Investigation
Calcutta High Court · (2021) 11 CAL CK 0007
Code Of Criminal Procedure, 1973 — Section 41, 160, 161, 164, 439Indian Penal Code, 1860 — Section 120B, 420Prevention of Corruption Act, 1988 — Section 7, 11, 12, 13(1)(a), 13(1)(d), 13(2)
High Courts10 Nov 2021Allowed
Hari Prasad Pal Vs Asit Kumar Mondal & Anr.
Calcutta High Court · (2021) 11 CAL CK 0009
Negotiable Instruments Act, 1881 — Section 118, 138, 139, 142Code Of Criminal Procedure, 1973 — Section 251, 311, 313, 378, 386Indian Penal Code, 1860 — Section 34, 302, 307