High Courts10 Nov 2021Allowed
Homar Roy Vs State Of West Bengal
Calcutta High Court · (2021) 11 CAL CK 0008
Essential Commodities Act, 1955 — Section 7(1)(a)(ii)Code Of Criminal Procedure, 1973 — Section 74(2), 313
COURT ARCHIVE
Calcutta High Court judgments, 2021
573 judgments · page 9 of 29
High Courts10 Nov 2021Disposed Of
EIG (Mauritius) Limited Vs Mcnally Bharat Engineering Company Limited
Calcutta High Court · (2021) 11 CAL CK 0005
Arbitration And Conciliation Act, 1996 — Section 34(1), 34(2), 34(2A), 44, 46, 47, 48, 48(1), 48(2), 48(2)(b), 49Foreign Awards (Recognition and Enforcement) Act, 1961 — Section 7, 7(1)(b)(ii)Securities Contracts (Regulation) Act, 1956 — Section 2(i), 16
High Courts10 Nov 2021Dismissed
All India Tea And Trading Company Limited Vs Loobah Company Limited
Calcutta High Court · (2021) 11 CAL CK 0004
Specific Relief Act, 1963 — Section 10, 11, 11(2), 14, 14(b), 14(c), 16, 16(b), 16(c), 42Indian Contract Act, 1872 — Section 39
High Courts09 Nov 2021Allowed
Dipankar Chatterjee Vs S.Kundu Inspector Of Factories, W.B.
Calcutta High Court · (2021) 11 CAL CK 0010
West Bengal Factories Rules, 1958 — Rule 3(1), 3(3)Code Of Criminal Procedure, 1973 — Section 482Factories Act, 1948 — Section 6(1), 92, 112
High Courts08 Nov 2021Allowed
Chandi Charan Garani @ Chandi Garani & Ors. Vs State Of West Bengal
Calcutta High Court · (2021) 11 CAL CK 0012
Calcutta High Court Criminal (Subordinate Courts) Rules, 1985 — Rule 183Electricity Act, 2003 — Section 135, 151, 172Indian Penal Code, 1860 — Section 379
High Courts08 Nov 2021Allowed
Krishna Kumar Rungta Vs Union Of India And Others
Calcutta High Court · (2021) 11 CAL CK 0011
High Courts08 Nov 2021Disposed Of
Raghunath Karfa Vs Umesh Kumar Roy & Ors
Calcutta High Court · (2021) 11 CAL CK 0006
High Courts03 Nov 2021Disposed Of
Ayasha Julekha Mondal Vs State Of West Bengal & Ors.
Calcutta High Court · (2021) 11 CAL CK 0013
High Courts02 Nov 2021Disposed Of
SMC Global Securities Ltd. Vs National Stock Exchange Of India Ltd. & Anr
Calcutta High Court · (2021) 11 CAL CK 0003
High Courts02 Nov 2021
Satya Bhusan Mallik Vs State Of West Bengal & Ors
Calcutta High Court · (2021) 11 CAL CK 0002
West Bengal Panchayat (Constitution) Rules, 1975 — Rule 5B(2)West Bengal Panchayat Act, 1973 — Section 12(3), 105
High Courts02 Nov 2021
Mainuddin Sk. @ Mainu & Anr.
Calcutta High Court · (2021) 11 CAL CK 0001
Code Of Criminal Procedure, 1973 — Section 41B
High Courts29 Oct 2021
Bollore Logistics India Private Limited & Anr. Vs Regional Provident Fund Commissioner � I, Regional Office, Park Street & Ors.
Calcutta High Court · (2021) 10 CAL CK 0047
Employees� Provident Fund and Miscellaneous Provisions Act, 1952 — Section 7A, 7I, 7Q, 14B
High Courts29 Oct 2021Allowed
Alapan Bandyopadhyay Vs Union Of India & Anr.
Calcutta High Court · (2021) 10 CAL CK 0046
Constitution Of India, 1950 — Article 14, 226(2)AIS (Discipline and Appeal) Rules, 1969 — Rule 6, 8Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 6, 6(1), 6(2)
High Courts25 Oct 2021
Kusvin Vyapaar Pvt. Ltd. Vs Janardan Nirman Pvt. Ltd
Calcutta High Court · (2021) 10 CAL CK 0045
High Courts25 Oct 2021Disposed Of
Dilip Sharma Vs State Of West Bengal & Ors
Calcutta High Court · (2021) 10 CAL CK 0044
Code Of Criminal Procedure, 1973 — Section 144(2)
High Courts25 Oct 2021
Sayandip Dhar Vs Himesh Chandra & Ors
Calcutta High Court · (2021) 10 CAL CK 0043
High Courts19 Oct 2021Disposed Of
Arti Verma & Ors. Vs Kolkata Municipal Corporation & Ors.
Calcutta High Court · (2021) 10 CAL CK 0042
High Courts14 Oct 2021
Kailash Vijayvargiya Vs State Of West Bengal
Calcutta High Court · (2021) 10 CAL CK 0041
Constitution Of India, 1950 — Article 21, 226Code Of Criminal Procedure, 1973 — Section 154, 154(1), 154(3), 156(3), 161, 438, 438(2)Indian Penal Code, 1860 — Section 34, 323, 325, 341, 506, 506(ii)
High Courts08 Oct 2021Disposed Of
Mitali Nandy & Others Vs State Of West Bengal & Others
Calcutta High Court · (2021) 10 CAL CK 0028
High Courts08 Oct 2021Dismissed
Manotosh Ghosh & Anr Vs State Of West Bengal
Calcutta High Court · (2021) 10 CAL CK 0027
Code Of Criminal Procedure, 1973 — Section 207, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(B)(2)(C), 21(b)(ii)(c), 29, 37, 42, 43, 52A, 52A(2)(c), 67