Indian Penal Code, 1860 — Section 292, 366, 376(2)(i), 509Protection of Children from Sexual Offences Act, 2012 — Section 2(d), 4, 12Code Of Criminal Procedure, 1973 — Section 164

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High Courts29 Nov 2021Disposed Of

Mahadev Saha And Ors. Vs State Of West Bengal & Ors.

Calcutta High Court · (2021) 11 CAL CK 0067

Constitution Of India, 1950 — Article 14, 19, 21

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High Courts29 Nov 2021Disposed Of

Mina Mitra Vs State Of West Bengal & Ors.

Calcutta High Court · (2021) 11 CAL CK 0066

Constitution Of India, 1950 — Article 14, 19, 21

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High Courts29 Nov 2021Allowed

State Of West Bengal & Anr. Vs Dilip Kumar Saha

Calcutta High Court · (2021) 11 CAL CK 0048

Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 4, Order 41 Rule 5, Order 27 Rule 8AArbitration and Conciliation Act, 1996 — Section 9, 11(4), 34, 36, 36(3), 37

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High Courts26 Nov 2021Partly Allowed

Sakina Banu Vs State Of West Bengal

Calcutta High Court · (2021) 11 CAL CK 0049

Indian Penal Code, 1860 — Section 34, 307, 323, 325, 448, 498ADowry Prohibition Act, 1961 — Section 3, 4

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High Courts25 Nov 2021Dismissed

B S Enterprises And Ors Vs Indian Oil Corporation And Anr.

Calcutta High Court · (2021) 11 CAL CK 0055

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High Courts25 Nov 2021Dismissed

Shiba Prosad Banerjee Vs State Of West Bengal & Others

Calcutta High Court · (2021) 11 CAL CK 0054

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High Courts25 Nov 2021Dismissed

Ratan Mistri Vs State Of West Bengal & Anr.

Calcutta High Court · (2021) 11 CAL CK 0053

Indian Penal Code, 1860 — Section 341, 354, 506

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High Courts25 Nov 2021Dismissed/Disposed Of

Suresh Kothari And Another Vs State Of West Bengal And Another

Calcutta High Court · (2021) 11 CAL CK 0052

Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 156, 156(1), 156(2), 157, 177, 179, 181(4), 185, 188

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High Courts25 Nov 2021Dismissed

Sahangir Molla @ Rana Vs State Of West Bengal

Calcutta High Court · (2021) 11 CAL CK 0051

Code Of Criminal Procedure, 1973 — Section 428Indian Penal Code, 1860 — Section 489B, 489C

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High Courts25 Nov 2021Disposed Of

M/S. DBAR Code Restro Bar And Club LLP Vs Siddhant Commotrade Private Limited And Another

Calcutta High Court · (2021) 11 CAL CK 0050

Arbitration and Conciliation Act, 1996 — Section 8, 37

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High Courts25 Nov 2021Dismissed

Principal Commissioner Of Income Tax, Kolkata-4, Kolkata Vs M/S. JCT Limited

Calcutta High Court · (2021) 11 CAL CK 0044

Income Tax Act, 1961 — Section 32, 32(2), 70, 71, 72, 260A, 263

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High Courts24 Nov 2021Disposed Of

Asraful Haque @ Sentu Vs State Of West Bengal

Calcutta High Court · (2021) 11 CAL CK 0063

Indian Penal Code, 1860 — Section 302

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High Courts24 Nov 2021Disposed Of

Asit Raptan @ Puti Vs State Of West Bengal

Calcutta High Court · (2021) 11 CAL CK 0062

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21

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High Courts24 Nov 2021Dismissed

Layek Ali @ Laltu Vs State Of West Bengal

Calcutta High Court · (2021) 11 CAL CK 0061

Constitution Of India, 1950 — Article 227Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(c), 25, 29Code Of Criminal Procedure, 1973 — Section 82, 482

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High Courts24 Nov 2021

Bibhas Dey Vs State Of West Bengal

Calcutta High Court · (2021) 11 CAL CK 0060

Indian Penal Code, 1860 — Section 354A, 354A(1)(I), 376, 511Code Of Criminal Procedure, 1973 — Section 313, 428

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