High Courts07 Dec 2021Dismissed
Principal Commisioner Of Income Tax-4, Kolkata Vs M/S. AKZO Noble India Limited
Calcutta High Court · (2021) 12 CAL CK 0020
Income Tax Act, 1961 — Section 50, 260A
COURT ARCHIVE
Calcutta High Court judgments, 2021
573 judgments · page 5 of 29
High Courts07 Dec 2021Allowed
Saddam Hussain Vs State Of West Bengal
Calcutta High Court · (2021) 12 CAL CK 0008
Indian Penal Code, 1860 — Section 376, 493Evidence Act, 1872 — Section 114ACode Of Criminal Procedure, 1973 — Section 437A
High Courts06 Dec 2021Dismissed
Principal Commissioner Of Income Tax-3, Kolkata Vs M/S. Fairluck Commercial Co. Limited
Calcutta High Court · (2021) 12 CAL CK 0025
Income Tax Act, 1961 — Section 36(1)(iii), 260A
High Courts06 Dec 2021Dismissed
Principal Commissioner Of Income Tax-11, Kolkata Vs West Bengal Housing Board (PAN: AAAJW0019K)
Calcutta High Court · (2021) 12 CAL CK 0024
Income Tax Act, 1961 — Section 80IA, 80IB, 80IB(10), 143(3), 260A
High Courts06 Dec 2021Dismissed
Principal Commissioner Of Income Tax-4, Kolkata Vs M/S. Bridge & Roof Co. (India) Limited
Calcutta High Court · (2021) 12 CAL CK 0023
Income Tax Act, 1961 — Section 143(3), 145A, 260A, 263
High Courts06 Dec 2021Dismissed
Commissioner Of Central Excise & Service Tax, Haldia Commissionerate Vs M/S. Industrial Handling
Calcutta High Court · (2021) 12 CAL CK 0022
Service Tax Rules, 1994 — Rule 4(1)Central Excise Act, 1944 — Section 35GCentral Goods and Service Tax Act, 2017 — Section 174
High Courts06 Dec 2021Disposed Of
M/s. Tata Steel Ltd. & Anr Vs State Of West Bengal & Ors.
Calcutta High Court · (2021) 12 CAL CK 0010
Constitution Of India, 1950 — Article 14, 226, 246A, 265Central Sales Tax Rules, 1956 — Rule 12, 12(1), 12(7)Central Sales Tax (West Bengal) Rules, 1958 — Rule 4(4), 8(2A)
High Courts06 Dec 2021Dismissed
M/s Rajco Steel Enterprises Vs Kavita Saraff and another
Calcutta High Court · (2021) 12 CAL CK 0009
Negotiable Instrument Act, 1881 — Section 118, 118(a), 138, 139Code Of Criminal Procedure, 1973 — Section 255(2), 313, 357(3)Evidence Act, 1872 — Section 114
High Courts03 Dec 2021Dismissed
Sahanaj Gazi @ Gazi Md. Sahanaz Vs State Of West Bengal & Anr.
Calcutta High Court · (2021) 12 CAL CK 0012
Indian Penal Code, 1860 — Section 363, 366, 372
High Courts03 Dec 2021Dismissed
Mansa Bhakta Vs State Of West Bengal
Calcutta High Court · (2021) 12 CAL CK 0011
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 313
High Courts03 Dec 2021Dismissed
Amal Kumar Deyati Vs Chairman, Howrah District Primary School Council & Ors.
Calcutta High Court · (2021) 12 CAL CK 0001
West Bengal Primary Education (Conduct of Service of Teachers of Primary Schools) Rules, 2001 — Rule 7, 7(1), 7(2), 7(4), 9Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 10, 10(6)Indian Penal Code, 1860 — Section 354, 498A, 506
High Courts02 Dec 2021Disposed Of
Varun Goenka Vs State Of West Bengal And Another
Calcutta High Court · (2021) 12 CAL CK 0002
Indian Penal Code, 1860 — Section 34, 147, 148, 149, 307, 323, 406, 498A, 506Dowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 154, 156(1)
High Courts01 Dec 2021Allowed
Dibyendu Chakraborty Vs Union Of India And Others
Calcutta High Court · (2021) 12 CAL CK 0007
High Courts01 Dec 2021Dismissed
Union Of India And Others Vs Satya Jiban Roy
Calcutta High Court · (2021) 12 CAL CK 0006
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 16Post Office Savings Bank Manual (Volume 1) — Rule 3(2)(ix)Income Tax Act, 1961 — Section 269T
High Courts01 Dec 2021Dismissed
Chandan Boyra @ Chandan Baira Vs State Of West Bengal
Calcutta High Court · (2021) 12 CAL CK 0005
Code Of Criminal Procedure, 1973 — Section 311, 433AIndian Penal Code, 1860 — Section 302
High Courts01 Dec 2021Allowed
Manash Ghosh & Ors. Vs State Of West Bengal
Calcutta High Court · (2021) 12 CAL CK 0004
Code Of Criminal Procedure, 1973 — Section 154, 162, 374(2), 464, 465Indian Penal Code, 1860 — Section 34, 302, 304II
High Courts01 Dec 2021Dismissed
Sohan Singh Yadav @ Banti @ Laltu Vs State Of West Bengal
Calcutta High Court · (2021) 12 CAL CK 0003
Indian Penal Code, 1860 — Section 376, 506Code Of Criminal Procedure, 1973 — Section 428
High Courts30 Nov 2021Disposed Of
Kaustav Biswas & Anr. Vs State Of West Bengal
Calcutta High Court · (2021) 11 CAL CK 0072
Indian Penal Code, 1860 — Section 34, 406, 498A
High Courts30 Nov 2021
Amirul Mondal @ Aminul Vs State Of West Bengal
Calcutta High Court · (2021) 11 CAL CK 0071
Indian Penal Code, 1860 — Section 34, 363, 365, 366Code Of Criminal Procedure, 1973 — Section 161, 164, 428
High Courts30 Nov 2021Allowed
Principal Commissioner Of Income Tax-2, Kolkata Vs Mcleod Russel India Ltd.
Calcutta High Court · (2021) 11 CAL CK 0070
Income Tax Rules, 1962 — Rule 8Income Tax Act, 1961 — Section 2(15), 4(1), 10, 10(1), 10(30), 115WA, 115WA(2), 115WB, 115WE, 115O, 260AIncome Tax Act, 1961 — Section 24