High Courts16 Dec 2021Dismissed
Writer Safeguard Private Limited Vs State Of West Bengal & Ors
Calcutta High Court · (2021) 12 CAL CK 0065
West Bengal Trade Unions Rules, 1998 — Rule 4Trade Unions Act, 1926 — Section 28B(1)
COURT ARCHIVE
Calcutta High Court judgments, 2021
573 judgments · page 3 of 29
High Courts16 Dec 2021Allowed
Hedlu Barman @ Swapan Barman Vs State Of West Bengal
Calcutta High Court · (2021) 12 CAL CK 0064
Foreigners Act, 1946 — Section 14, 14A, 14A(b), 14B, 14CIndian Penal Code, 1860 — Section 107
High Courts16 Dec 2021
Prabir Bhuian Alias Prabir Bhuinyan Vs State Of West Bengal
Calcutta High Court · (2021) 12 CAL CK 0063
Protection Of Children from Sexual Offences Act, 2012 — Section 7, 8, 12, 29, 33(7), 33(8), 37(7)Indian Penal Code, 1860 — Section 228A, 323, 325, 354Code Of Criminal Procedure, 1973 — Section 161, 164, 207, 374
High Courts16 Dec 2021Allowed
Joydeb Shil & Ors. Vs State Of West Bengal
Calcutta High Court · (2021) 12 CAL CK 0062
Indian Penal Code, 1860 — Section 34, 304B, 498ACode Of Criminal Procedure, 1973 — Section 174Evidence Act, 1872 — Section 106
High Courts16 Dec 2021Dismissed
Principal Commissioner Of Income Tax-3 Vs M/S. EIH Ltd.
Calcutta High Court · (2021) 12 CAL CK 0050
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 9(1), 9(1)(vi), 14A, 40(a)(i), 194H, 194J, 195, 260A
High Courts15 Dec 2021Dismissed
Principal Commissioner Of Income Tax, Central-II, Kolkata Vs Parmanand Agarwal
Calcutta High Court · (2021) 12 CAL CK 0053
Income Tax Act, 1961 — Section 260A, 271(1)(c), 274
High Courts15 Dec 2021Disposed Of
Principal Commissioner Of Income Tax , Central-1, Kolkata Vs Monoj Kumar Jain & Sons (HUF)
Calcutta High Court · (2021) 12 CAL CK 0052
Income Tax Act, 1961 — Section 132, 139(1), 143(3), 153C, 260A, 271(1)(c), 274
High Courts15 Dec 2021
Pratap Banerjee Vs State Of West Bengal And Others
Calcutta High Court · (2021) 12 CAL CK 0034
Constitution Of India, 1950 — Article 243(2)(d), 243U, 243U(1), 243U(3), 243ZG(b)West Bengal Municipal Elections Act, 1994 — Section 36, 36(3), 38West Bengal State Election Commission Act, 1994 — Section
High Courts15 Dec 2021Dismissed
K. Tamilarasi And Others Vs Hindustan Petroleum Corporation Limited And Others
Calcutta High Court · (2021) 12 CAL CK 0033
High Courts15 Dec 2021Disposed Of
Tapan Kumar Ghosh Vs Gopal Chandra Maity & Anr.
Calcutta High Court · (2021) 12 CAL CK 0032
Code Of Criminal Procedure, 1973 — Section 255(2), 357(3)Negotiable Instruments Act, 1881 — Section 138, 139
High Courts15 Dec 2021Dismissed
Kamsco Industries Private Limited And Others Vs Union Of India And Others
Calcutta High Court · (2021) 12 CAL CK 0031
Constitution Of India, 1950 — Article 226, 226(2), 227
High Courts15 Dec 2021Disposed Of
Mongal Mondal Vs State Of West Bengal & Anr.
Calcutta High Court · (2021) 12 CAL CK 0030
Indian Penal Code, 1860 — Section 34, 304B, 498ADowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 313, 428
High Courts14 Dec 2021Disposed Of
Eldyne Electro Systems Pvt. Ltd. & Anr. Vs Union Of India & Ors.
Calcutta High Court · (2021) 12 CAL CK 0048
Constitution Of India, 1950 — Article 226, 226(2)
High Courts14 Dec 2021Allowed
Rajib Paul Vs Calcutta Electric Supply Corporation Limited And Others
Calcutta High Court · (2021) 12 CAL CK 0047
Constitution Of India, 1950 — Article 21Electricity Act, 2003 — Section 43
High Courts14 Dec 2021Allowed
Rajendra Kumar Ghimiray Vs State Of West Bengal
Calcutta High Court · (2021) 12 CAL CK 0046
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 34, 405, 409Code Of Criminal Procedure, 1973 — Section 293, 294, 374(2)
High Courts14 Dec 2021
Principal Commissioner Of Income Tax, Asansol Vs M/S. Eastern Coalfields Ltd.
Calcutta High Court · (2021) 12 CAL CK 0029
Income Tax Act, 1961 — Section 28, 32, 40A(9), 41(1), 143(1), 143(2), 260A
High Courts14 Dec 2021Allowed
Narsingh Ispat Udyog Private Ltd. Vs Jwala Coke Private Ltd.
Calcutta High Court · (2021) 12 CAL CK 0028
Code Of Civil Procedure, 1908 — Section 94, Order 38 Rule 5, Order 39 Rule 1, Order 39 Rule 1(a), Order 39 Rule 1(b), Order 39 Rule 1(c)
High Courts14 Dec 2021Dismissed
M/S. Kusari Enterprises & Ors. Vs IDFC First Bank Limited (Formerly Capital First Limited)
Calcutta High Court · (2021) 12 CAL CK 0027
Arbitration and Conciliation Act, 1996 — Section 34, 36
High Courts13 Dec 2021Dismissed
Kasem Ali Mondal And Others Vs State Of West Bengal
Calcutta High Court · (2021) 12 CAL CK 0043
West Bengal Estates Acquisition Act, 1953 — Section 6(2)Code Of Civil Procedure, 1908 — Section 100
High Courts13 Dec 2021Dismissed
Rama Prasad Sarkar Vs Tate Of West Bengal And Others
Calcutta High Court · (2021) 12 CAL CK 0042