High Courts16 Jan 2020Dismissed
Bhim Sen Mondal Vs Competent Authority
Calcutta High Court · (2020) 01 CAL CK 0094
Land Acquisition Act, 1894 — Section 9(1), 16, 17, 17(1), 47
COURT ARCHIVE
Calcutta High Court judgments, 2020
884 judgments · page 34 of 45
High Courts16 Jan 2020Disposed Of
Suprabhat Ghosh Vs Ashok Kumar Ghosh & Ors
Calcutta High Court · (2020) 01 CAL CK 0093
High Courts16 Jan 2020Allowed
Amirul Haque And Others Vs State Of West Bengal
Calcutta High Court · (2020) 01 CAL CK 0092
Indian Penal Code, 1860 — Section 34, 149, 302II, 304(II), 323Code Of Criminal Procedure, 1973 — Section 313
High Courts16 Jan 2020Dismissed
Ram Dayal Rai Vs Union Of India & Ors
Calcutta High Court · (2020) 01 CAL CK 0091
Constitution Of India, 1950 — Article 226, 227Central Industrial Security Force Rules, 2001 — Rule 36, 52
High Courts16 Jan 2020Dismissed
MD. Hossain Ali Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0090
High Courts16 Jan 2020Disposed Of
Ramesh Co. Vs Imperial Tubes Private Limited
Calcutta High Court · (2020) 01 CAL CK 0089
Insolvency And Bankruptcy Code, 2016 — Section 9
High Courts10 Jan 2020
Jagadamba Singh Vs Pawan Kumar Tiwari & Ors
Calcutta High Court · (2020) 01 CAL CK 0303
High Courts10 Jan 2020Disposed Of
Mangala Majumder Vs Amarnath Majumder & Anr
Calcutta High Court · (2020) 01 CAL CK 0302
Code Of Civil Procedure, 1908 — Order 39 Rules 1, Order 39 Rules 2
High Courts10 Jan 2020
Bipul Kumar Biswas & Ors Vs Union Of India & Ors
Calcutta High Court · (2020) 01 CAL CK 0301
High Courts10 Jan 2020Disposed Of
Kulangara Chacko Varghese Vs New India Assurance Company Ltd. & Anr
Calcutta High Court · (2020) 01 CAL CK 0300
Motor Vehicles Act, 1988 — Section 140, 166
High Courts10 Jan 2020Dismissed
Manasi Kundu(Karak) Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0299
High Courts10 Jan 2020Disposed Of
Aryadeep Real Estates Pvt. Ltd Vs Josnika Infra Private Limited & Ors
Calcutta High Court · (2020) 01 CAL CK 0298
Code Of Civil Procedure, 1908 — Order 39 Rule 3
High Courts10 Jan 2020
Gopal Chandra Sur & Ors Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0297
High Courts10 Jan 2020Disposed Of
Gopi Krishna Trivedi Since Deceased Represented By Hanuman Saran Trivedi Vs Sudama Prasad Ojha
Calcutta High Court · (2020) 01 CAL CK 0296
Code Of Civil Procedure, 1908 — Order 22 Rule 3, Order 22 Rule 9
High Courts10 Jan 2020Disposed Of
Pintu Mondal Vs Director Of School Education & Ors
Calcutta High Court · (2020) 01 CAL CK 0295
High Courts10 Jan 2020Disposed Of
Bharatiya Janata Party Vs State Of West Bengal And Others
Calcutta High Court · (2020) 01 CAL CK 0294
High Courts10 Jan 2020Disposed Of
Bimal Kumar Das & Anr Vs Somnath Pal
Calcutta High Court · (2020) 01 CAL CK 0293
High Courts10 Jan 2020Disposed Of
Ranu Dey Vs State Of West Bengal And Another
Calcutta High Court · (2020) 01 CAL CK 0292
High Courts10 Jan 2020Disposed Of
Mala Majumder & Anr Vs State Of West Bengal & Anr
Calcutta High Court · (2020) 01 CAL CK 0291
Indian Penal Code, 1860 — Section 34, 323, 341Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3( i)(r), 3( i)(s)
High Courts10 Jan 2020Disposed Of
Mahasweta Ghosh And Another Vs Rabindra Nath Das And Others
Calcutta High Court · (2020) 01 CAL CK 0290