High Courts10 Jan 2020Dismissed
Ashoke Dutta Vs State Of West Bengal & Anr
Calcutta High Court · (2020) 01 CAL CK 0289
COURT ARCHIVE
Calcutta High Court judgments, 2020
884 judgments · page 35 of 45
High Courts10 Jan 2020Disposed Of
Tarcis Makhal Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0288
High Courts10 Jan 2020Disposed Of
Saheb Murmu Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0287
High Courts10 Jan 2020Dismissed
Gaurav Sharma Vs Union Bank Of India & Ors
Calcutta High Court · (2020) 01 CAL CK 0286
High Courts10 Jan 2020Disposed Of
Tararani Mahanta Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0285
High Courts10 Jan 2020
Md. Khalid & Anr Vs Chief Secretary, State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0284
High Courts10 Jan 2020Dismissed
Dukhiram Murmu & Ors Vs State Of West Bengal
Calcutta High Court · (2020) 01 CAL CK 0283
Indian Penal Code, 1860 — Section 143, 186Code Of Criminal Procedure, 1973 — Section 164
High Courts10 Jan 2020Disposed Of
P.L.Balu Vs Lieutenant Governor And Others
Calcutta High Court · (2020) 01 CAL CK 0082
Andaman And Nicobar Islands Land Revenue And Land Reforms Regulation, 1966 — Regulation 146, 147, 202
High Courts10 Jan 2020Allowed
M.Ayesha And Others Vs Andaman And Nicobar Administration And Others
Calcutta High Court · (2020) 01 CAL CK 0081
Land Revenue And Land Reforms Regulation, 1966 — Section 87, 87AAndaman And Nicobar Islands Land Revenue And Land Reforms Regulation, 1966 — Regulation 49, 50, 51, 53, 62, 65
High Courts10 Jan 2020
Sirpur Paper Mills Ltd Vs I.K. Merchants Pvt. Ltd. (Formerly Known As I.K. Merchants)
Calcutta High Court · (2020) 01 CAL CK 0080
Arbitration And Conciliation Act, 1996 — Section 8, 9, 10, 11, 12, 13, 14, 15, 16, 17, 18, 19, 20, 21, 22, 23, 24, 25, 27, 28, 29, 30, 31, 31, 32, 33, 34Insolvency And Bankruptcy Code, 2016 — Section 12, 14, 14(a), 17, 18, 21, 25, 30, 31
High Courts10 Jan 2020
Debesh Saha Vs Union Of India & Ors
Calcutta High Court · (2020) 01 CAL CK 0079
National Highways Act, 1956 — Section 5
High Courts10 Jan 2020Disposed Of
Satis Chandra Khanda Vs State West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0078
High Courts10 Jan 2020Disposed Of
Guru Charan Singha Vs State West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0077
High Courts10 Jan 2020Disposed Of
Barada Prasad Mahata Vs State West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0076
High Courts10 Jan 2020Disposed Of
Gobinda Ram Singh Vs State West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0075
High Courts10 Jan 2020Disposed Of
Anima Ghosh Vs State West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0074
High Courts10 Jan 2020Disposed Of
Nanda Kumar Show Vs State West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0073
High Courts10 Jan 2020
Aloka Bose & Anr Vs Chandramouli Vithani
Calcutta High Court · (2020) 01 CAL CK 0072
Constitution Of India, 1950 — Article 227
High Courts10 Jan 2020Disposed Of
Krishna Kumar Tekriwal Vs Jagat Mohan Kapur
Calcutta High Court · (2020) 01 CAL CK 0071
Constitution Of India, 1950 — Article 227Transfer Of Property Act, 1882 — Section 106Code Of Civil Procedure, 1908 — Section 151
High Courts10 Jan 2020Disposed Of
Krishnapada Sardar And Another Vs State Of West Bengal And Others
Calcutta High Court · (2020) 01 CAL CK 0070
Constitution Of India, 1950 — Article 226Code Of Civil Procedure, 1908 — Order 6 Rule 4West Bengal Schedule Castes And Schedule Tribes (Identification) Act, 1994 — Section 5, 8A, 8A(1), 8A(3), 8A(3)(c)(e), 8A(3)(c)(i), 9, 9(1), 9(2)