High Courts24 Jan 2020Disposed Of
Chunaram Hansda Vs State Of West Bengal
Calcutta High Court · (2020) 01 CAL CK 0139
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 313
COURT ARCHIVE
Calcutta High Court judgments, 2020
884 judgments · page 32 of 45
High Courts24 Jan 2020Allowed
Manager, State Bank Of India Vs Md. Jahir
Calcutta High Court · (2020) 01 CAL CK 0138
Constitution Of India, 1950 — Article 226Code Of Civil Procedure, 1908 — Section 9, Order 7 Rule 11, Order 7 Rule 11(d)Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13, 13(2), 13(4), 14, 17, 17(1), 34
High Courts24 Jan 2020Disposed Of
Amitabh Kejriwal Vs Raj Kumari Kejriwal And Anr
Calcutta High Court · (2020) 01 CAL CK 0137
High Courts22 Jan 2020Disposed Of
Subhas Kumar Biswas And Another Vs Union Of India And Others
Calcutta High Court · (2020) 01 CAL CK 0132
Companies Act, 2013 — Section 167(1)(a), 164(2), 174(2)
High Courts22 Jan 2020
Nurul Huda & Ors Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0131
Constitution Of India, 1950 — Article 14, 16, 226
High Courts22 Jan 2020Allowed
Kendriya Bhandar And Another Vs State Of West Bengal And Others
Calcutta High Court · (2020) 01 CAL CK 0130
Constitution Of India, 1950 — Article 14
High Courts22 Jan 2020
Tapan Kumar Kar @ Tapan Kar And Another Vs State Of West Bengal And Others
Calcutta High Court · (2020) 01 CAL CK 0129
High Courts22 Jan 2020Allowed
Bhaskar Ghosh Vs State Of West Bengal And Others
Calcutta High Court · (2020) 01 CAL CK 0128
West Bengal Municipal (Building) Rules, 2007 — Rule 2A, 2AIA, 2A(c), 2A(e)West Bengal Clinical Establishment (Registration, Regulation And Transparency) Rules, 2017 — Rule 5(3), Rule 5(5)Bio‐Medical Waste (Management and Handling) Rules, 1998 — Rule 4, 5
High Courts22 Jan 2020Disposed Of
Anti Corruption Committee @ Bhrastachar Nirmulan Samiti And Another Vs State Of West Bengal And Others
Calcutta High Court · (2020) 01 CAL CK 0127
High Courts22 Jan 2020Dismissed
All India Customs And Central Excise Group ‘C’ Officers Association Sikkim & Andaman Nicobar Kolkata Zone And Other Vs Union Of India And Others
Calcutta High Court · (2020) 01 CAL CK 0126
Constitution Of India, 1950 — Article 12, 226
High Courts22 Jan 2020
Kakuli Mitra (Widow) & Ors Vs Prabir Kumar Nag & Anr
Calcutta High Court · (2020) 01 CAL CK 0125
Transfer of Property Act, 1882 — Section 108(m), 108(o), 108(p)West Bengal Premises Tenancy Act, 1997 — Section 13(1)ff, 13(6)Specific Relief Act, 1963 — Section 6
High Courts22 Jan 2020Dismissed
State Of West Bengal & Ors. Vs Sanmohan Chatterjee & Ors
Calcutta High Court · (2020) 01 CAL CK 0124
Limitation Act, 1963 — Section 5West Bengal Land (Requisition And Acquisition) Act, 1948 — Section 3(1)
High Courts22 Jan 2020Allowed
Rajkishore Shaw @ Nandu & Ors Vs State OF West Bengal
Calcutta High Court · (2020) 01 CAL CK 0123
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 200, 202, 437A
High Courts22 Jan 2020
Bijay Sankar Tiwari Vs Span Foundation Private Limited And Ors
Calcutta High Court · (2020) 01 CAL CK 0122
High Courts22 Jan 2020Disposed Of
Rajesh Kumar Agarwal & Anr Vs Sanjay Gupta
Calcutta High Court · (2020) 01 CAL CK 0121
Trade And Merchandise Marks Act, 1958 — Section 30(1)(b)
High Courts21 Jan 2020Allowed
Sushma Goyal Vs State Of West Bengal And Others
Calcutta High Court · (2020) 01 CAL CK 0114
Indian Stamp Act, 1899 — Section 2(16A), 2 (16B), 47A, 47(1), 47(2)
High Courts21 Jan 2020
Swapan Kumar Das & Ors Vs Saraswati Nandi & Ors
Calcutta High Court · (2020) 01 CAL CK 0113
High Courts21 Jan 2020Disposed Of
In The Matter Of Vs Hatem Ali Mondal & Ors
Calcutta High Court · (2020) 01 CAL CK 0112
Indian Penal Code, 1860 — Section 34, 302
High Courts21 Jan 2020Dismissed
Chayan Chatterjee Vs State Of West Bengal & Anr
Calcutta High Court · (2020) 01 CAL CK 0111
Code Of Criminal Procedure, 1973 — Section 125, 125(4), 125(5), 127, 482
High Courts21 Jan 2020Dismissed
Jagjit Singh Vs State Of West Bengal
Calcutta High Court · (2020) 01 CAL CK 0110
Indian Penal Code, 1860 — Section 120B, 370, 370A(2), 370(3), 506(2)Code Of Criminal Procedure, 1973 — Section 311, 313Evidence Act, 1872 — Section 138