High Courts27 Jan 2020Dismissed
Chayan Kumar Mondal Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0239
COURT ARCHIVE
Calcutta High Court judgments, 2020
884 judgments · page 31 of 45
High Courts27 Jan 2020Dismissed
Bimal Kumar Halder Vs State Of West Bengal & Others
Calcutta High Court · (2020) 01 CAL CK 0238
West Bengal Primary Education (Conduct Of Service Of Teachers Of Primary Schools) Rules, 2001 — Rule 7, 8, 9Indian Penal Code, 1860 — Section 120B, 406, 409
High Courts27 Jan 2020Disposed Of
Kumari Reba Ghosh Vs Dushmanta Nariwala & Ors
Calcutta High Court · (2020) 01 CAL CK 0237
High Courts27 Jan 2020Disposed Of
Amit Kumar Banerjee Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0236
Specific Relief Act, 1963 — Section 6Code Of Criminal Procedure, 1973 — Section 144, 161Indian Penal Code, 1860 — Section 34, 379, 427, 447
High Courts27 Jan 2020Disposed Of
Director Of Madrasah Education, Government Of West Bengal Vs Md. Irfan Razi Ansari & Ors
Calcutta High Court · (2020) 01 CAL CK 0235
West Bengal Madrasah Service Commission Act, 2008 — Section 8, 10, 11, 12
High Courts27 Jan 2020Dismissed
Parimal Mistry Vs Union Of India & Ors
Calcutta High Court · (2020) 01 CAL CK 0227
High Courts27 Jan 2020
Bhola Nath Jaiswal @ Bhola Jaiswal & Ors. Vs Kalamunj Realtors Pvt. Ltd.
Calcutta High Court · (2020) 01 CAL CK 0222
Arbitration And Conciliation Act, 1996 — Section 11(6)
High Courts27 Jan 2020Disposed Of
M/S Neer Developer And Ors Vs Asish Ganguly And Ors
Calcutta High Court · (2020) 01 CAL CK 0221
Arbitration And Conciliation Act, 1996 — Section 11(6)
High Courts27 Jan 2020Disposed Of
VFS Global Services Private Limited And Anr Vs Kolkata Municipal Corporation And Ors
Calcutta High Court · (2020) 01 CAL CK 0220
Kolkata Municipal Corporation Act, 1980 — Section 178, 189
High Courts27 Jan 2020Dismissed
Shelter Projects Limited & Anr Vs Kolkata Municipal Corporation & Ors
Calcutta High Court · (2020) 01 CAL CK 0219
Kolkata Municipal Corporation Act, 1980 — Section 178(2), 178(3), 178(4)Bengal Municipal Act, 1932 — Section 548 (2)
High Courts27 Jan 2020
Rigveda Maritime Pte. Ltd. Vs Sohom Shipping PVT. LTD. & Ors
Calcutta High Court · (2020) 01 CAL CK 0218
Major Port Trusts Act, 1963 — Section 64
High Courts27 Jan 2020Disposed Of
Moumita Halder Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0171
High Courts27 Jan 2020Disposed Of
In Re Vs Tabrej Khan
Calcutta High Court · (2020) 01 CAL CK 0170
Code Of Criminal Procedure, 1973 — Section 173
High Courts24 Jan 2020
Trisha Bhattacharjee And Others Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0152
High Courts24 Jan 2020Allowed
Sishu Mangal Parsat & Anr Vs Matilal Bhattacharya & Ors
Calcutta High Court · (2020) 01 CAL CK 0145
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 151
High Courts24 Jan 2020Disposed Of
Sk. Zahid @ Bapi @ Sk. Jahir Vs State Of West Bengal
Calcutta High Court · (2020) 01 CAL CK 0144
Indian Penal Code, 1860 — Section 120B, 396
High Courts24 Jan 2020Disposed Of
Md. Sakil @ Lal Chand @ Md. Shakil Sahi Vs State Of West Bengal
Calcutta High Court · (2020) 01 CAL CK 0143
Indian Penal Code, 1860 — Section 148, 149, 302
High Courts24 Jan 2020Dismissed
Swapan Kumar Chanda Vs Krishnapada Chanda & Ors.
Calcutta High Court · (2020) 01 CAL CK 0142
Limitation Act, 1963 — Section 5Code Of Civil Procedure, 1908 — Order 41 Rule 3A
High Courts24 Jan 2020Dismissed
Nim Kanta Maiti & Anr Vs State of West Bengal & Ors
Calcutta High Court · (2020) 01 CAL CK 0141
Constitution Of India, 1950 — Article 14, 16
High Courts24 Jan 2020Allowed
Dhenu Murmu Vs State Of West Bengal
Calcutta High Court · (2020) 01 CAL CK 0140
Constitution Of India, 1950 — Article 20(3)Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 161, 164, 313