High Courts10 Feb 2020Dismissed
Mousumi Das Vs Chandan Das
Calcutta High Court · (2020) 02 CAL CK 0014
Code Of Criminal Procedure, 1973 — Section 24General Clauses Act, 1897 — Section 27
COURT ARCHIVE
Calcutta High Court judgments, 2020
884 judgments · page 29 of 45
High Courts10 Feb 2020Disposed Of
Kitply Industries Limited Vs S. Manikandan & Ors
Calcutta High Court · (2020) 02 CAL CK 0013
High Courts05 Feb 2020Disposed Of
Rasida Begam Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 02 CAL CK 0034
High Courts05 Feb 2020Disposed Of
Md. Ishaque Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 02 CAL CK 0033
High Courts05 Feb 2020Dismissed
Md. Shiaraf Ali Molla And Others Vs Principal Secretary To The Govt. Of West Bengal And Others
Calcutta High Court · (2020) 02 CAL CK 0032
High Courts05 Feb 2020
Sangita Jana Das & Anr Vs Sukla Das
Calcutta High Court · (2020) 02 CAL CK 0031
High Courts05 Feb 2020Dismissed
Arindam Mondal Vs Sasanka Sekhar Jana & Ors
Calcutta High Court · (2020) 02 CAL CK 0030
Constitution Of India, 1950 — Article 227
High Courts05 Feb 2020
In Re Vs Siddhartha Sankar Roychowdhury @ Shirdhartha Sankar
Calcutta High Court · (2020) 02 CAL CK 0029
Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 25, 27
High Courts05 Feb 2020Disposed Of
Pradipta Kumar Jana Vs State Of West Bengal And Others
Calcutta High Court · (2020) 02 CAL CK 0027
High Courts05 Feb 2020Dismissed
Arati Das & Ors Vs Promodh Ranjan Das & Anr
Calcutta High Court · (2020) 02 CAL CK 0026
Code Of Civil Procedure, 1908 — Order 7 Rule 7West Bengal Land Reforms Act, 1955 — Section 4, 51C, 57BSpecific Relief Act, 1877 — Section 37
High Courts05 Feb 2020
Fabworth Promoters Pvt. Ltd. And Anr Vs Kolkata Municipal Corporation & Ors
Calcutta High Court · (2020) 02 CAL CK 0025
High Courts04 Feb 2020Dismissed
Mira Rani Hazra And Ors Vs State Of West Bengal And Ors
Calcutta High Court · (2020) 02 CAL CK 0012
General Rules, 1967 — Rule 6, 22West Bengal Land Development And Planning Act, 1948 — Section 2a, 4, 6, 7, 8, 8(1)(a, 16Land Acquisition Act, 1894 — Section 4, 4A, 5, 5A, 6, 8, 9, 10, 11, 11A, 12(2), 17
High Courts04 Feb 2020Partly Allowed
Md. Irfan & Ors Vs State Of West Bengal
Calcutta High Court · (2020) 02 CAL CK 0011
Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 25, 27Explosives Act, 1884 — Section 9B
High Courts04 Feb 2020Disposed Of
Md. Mofazzular Rahman & Ors Vs Md. Sarfaraz Alam & Ors
Calcutta High Court · (2020) 02 CAL CK 0010
Indian Partnership Act, 1932 — Section 33, 46, 47, 53Arbitration and Conciliation Act, 1996 — Section 8
High Courts03 Feb 2020
Birnagar Municipality & Ors. Vs Rakesh Kumar Das & Ors
Calcutta High Court · (2020) 02 CAL CK 0009
High Courts03 Feb 2020Disposed Of
Shyamal Kumar Danpat Vs State Of West Bengal And Others
Calcutta High Court · (2020) 02 CAL CK 0008
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 107, 156(3)
High Courts03 Feb 2020
Pritish Sarkar & Anr Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 02 CAL CK 0007
High Courts03 Feb 2020
Shakti Sankar Bagchi Vs High Court, Calcutta & Ors
Calcutta High Court · (2020) 02 CAL CK 0006
High Courts03 Feb 2020
Rani Kisku Vs Parvez Siddique Ahamed & Ors
Calcutta High Court · (2020) 02 CAL CK 0005