High Courts10 Feb 2020Dismissed

Dipika Agarwal Nee Khaitan Vs Rishi Agarwal

Calcutta High Court · (2020) 02 CAL CK 0015

Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 21, 24, 151, Order 14 Rule 1, Order 14 Rule 2Guardians And Wards Act, 1890 — Section 9, 9(1), 25