High Courts19 Feb 2020Allowed
Biswarup Ghosh And Others Vs State Of West Bengal And Others
Calcutta High Court · (2020) 02 CAL CK 0092
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 145
COURT ARCHIVE
Calcutta High Court judgments, 2020
884 judgments · page 26 of 45
High Courts19 Feb 2020Dismissed
Dr. Gouranga Biswas And Another Vs Director, Central Adoption Resource Authority And Others
Calcutta High Court · (2020) 02 CAL CK 0090
Adoption Regulations, 2017 — Regulation 10(12), 59
High Courts19 Feb 2020Allowed
Sumita Bhadra Vs State Bank Of India And Others
Calcutta High Court · (2020) 02 CAL CK 0088
Constitution Of India, 1950 — Article 141Income Tax Act, 1961— Section 194
High Courts19 Feb 2020Allowed
Swapan Banerjee & Anr Vs State Of West Bengal & Anr
Calcutta High Court · (2020) 02 CAL CK 0086
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 120B, 307, 384, 406, 498A, 506(2)Dowry Prohibition Act, 1961 — Section 4
High Courts19 Feb 2020Allowed
M/s Excel Powmin Ltd. Vs Union Of India And Another
Calcutta High Court · (2020) 02 CAL CK 0082
Prevention Of Money Laundering Act, 2002 — Section 3, 5, 5(1), 5(5), 6, 6(1), 7, 8, 8(1), 8(2), 8(3), 8(5), 8(6), 8(7), 8(8), 9, 12(1)(b), 13, 13(2), 14, 17, 17(1), 17(1A), 17(4), 18, 18(10), 24, 26, 58B, 60(2A), 68Code Of Criminal Procedure, 1973 — Section 173Income Tax Act, 1961 — Section 6, 127(1)
High Courts19 Feb 2020Disposed Of
Rishabh Bengani Vs Jaideep Halwasiya
Calcutta High Court · (2020) 02 CAL CK 0080
High Courts18 Feb 2020Disposed Of
Amit Dasgupta Vs Union Of India & Ors
Calcutta High Court · (2020) 02 CAL CK 0078
High Courts18 Feb 2020Disposed Of
West Bengal Essential Commodities Supply Corp. Ltd. And Ors Vs Snehansu Majumdar And Anr
Calcutta High Court · (2020) 02 CAL CK 0075
High Courts18 Feb 2020
State Of West Bengal & Ors Vs Rani Kisku
Calcutta High Court · (2020) 02 CAL CK 0074
High Courts18 Feb 2020Dismissed
Chandan Maity Vs Ananta Kumar Das
Calcutta High Court · (2020) 02 CAL CK 0073
Constitution Of India, 1950 — Article 227West Bengal Land Reforms Act, 1955 — Section 5(5), 8, 9Limitation Act, 1963 — Section 17
High Courts18 Feb 2020Allowed/ Disposed Of
Shyamal Dutta Vs Sheli Dutta
Calcutta High Court · (2020) 02 CAL CK 0072
Protection Of Women From Domestic Violence Rules, 2006 — Rule 6Protection Of Women From Domestic Violence Act, 2005 — Section 3, 12, 22, 23, 23(2)Indian Penal Code, 1860 — Section 34, 182, 211, 406, 498A
High Courts17 Feb 2020
Aijul Gharami Vs State Of West Bengal
Calcutta High Court · (2020) 02 CAL CK 0071
High Courts17 Feb 2020
Kanknarrah Jute Pvt. Ltd. & Anr Vs Employees’ State Insurance Corporation Ltd. & Ors
Calcutta High Court · (2020) 02 CAL CK 0070
Employees State Insurance Act, 1948 — Section 14B, 45C, 45I, 85B, 93ASick Industrial Companies (Special Provisions) Act, 1985 — Section 4
High Courts17 Feb 2020Dismissed
Md. Motiar Rahaman Vs State Of West Bengal And Others
Calcutta High Court · (2020) 02 CAL CK 0069
West Bengal Schools (Control Of Expenditure) Act, 2005 — Section 14, 14(3)
High Courts17 Feb 2020Disposed Of
Baby Ghosh & Anr Vs Siddhartha Ghosal & Ors
Calcutta High Court · (2020) 02 CAL CK 0068
Howrah Municipal Corporation Rules, 1991 — Rule 61
High Courts17 Feb 2020
Bhima Charan Das & Anr Vs Rampada Mondal & Ors
Calcutta High Court · (2020) 02 CAL CK 0067
Partition Act, 1893 — Section 4, 4(1)Code Of Civil Procedure, 1908 — Section 100(5)
High Courts17 Feb 2020Disposed Of
Ahim Mitter & Ors Vs Kamal Kumar Choudhary
Calcutta High Court · (2020) 02 CAL CK 0066
High Courts14 Feb 2020Disposed Of
Radha Madhab Mondal And Ors Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 02 CAL CK 0077
High Courts14 Feb 2020
Nihar Ranjan Mahapatra Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 02 CAL CK 0076
High Courts14 Feb 2020Disposed Of
Beauty Begum Vs State Bank Of India & Ors
Calcutta High Court · (2020) 02 CAL CK 0065
State Bank Of India Employees Pension Fund Rules, 1955 — Rule 23(5)Code Of Criminal Procedure, 1973 — Section 125