High Courts02 Mar 2020Disposed Of
Choleman Mondal & Ors Vs Jalal Biswas & Anr
Calcutta High Court · (2020) 03 CAL CK 0053
Code Of Civil Procedure, 1908 — Order 9 Rule 9
COURT ARCHIVE
Calcutta High Court judgments, 2020
884 judgments · page 24 of 45
High Courts02 Mar 2020Disposed Of
Uday Narayan Adhikary Vs State Of West Bengal And Others
Calcutta High Court · (2020) 03 CAL CK 0052
High Courts02 Mar 2020Disposed Of
Amit Dhandhania & Ors Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 03 CAL CK 0051
Constitution Of India, 1950 — Article 226
High Courts02 Mar 2020Disposed Of
Debjyoti Bhattacharjee Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 03 CAL CK 0050
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 482
High Courts02 Mar 2020Dismissed
Ratan Kumar Mondal Vs State Of West Bengal & Others
Calcutta High Court · (2020) 03 CAL CK 0049
West Bengal Co Operative Societies Rules, 2011 — Rule 191(b), 191(3)(d)West Bengal Co Operative Societies Act, 2006 — Section 12
High Courts02 Mar 2020Dismissed
Premlal Das & Anr Vs State Of West Bengal
Calcutta High Court · (2020) 03 CAL CK 0048
Indian Penal Code, 1860 — Section 376(2)(g)
High Courts02 Mar 2020Allowed/ Disposed Of
Headmistress, Sarada Vidyapith (H.S.) And Others Vs Amit Patra & Ors
Calcutta High Court · (2020) 03 CAL CK 0033
High Courts02 Mar 2020Dismissed
Azim Sk Vs State Of West Bengal
Calcutta High Court · (2020) 03 CAL CK 0031
Code Of Criminal Procedure, 1973 — Section 292, 313, 374(2)Indian Penal Code, 1860 — Section 439, 489B, 489C
High Courts02 Mar 2020Dismissed
Ananda Singha Vs State Of West Bengal
Calcutta High Court · (2020) 03 CAL CK 0030
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 432, 433(A)
High Courts02 Mar 2020
Ajay Issar Vs Komal Issar (Nee Kohli)
Calcutta High Court · (2020) 03 CAL CK 0029
Hindu Marriage Act, 1955 — Section 24, 25
High Courts02 Mar 2020Dismissed
Mrinal Kanti Kamila Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 03 CAL CK 0027
High Courts02 Mar 2020
Sanchayani Savings & Investment (I) Ltd. Vs Reserve Bank Of India & Anr
Calcutta High Court · (2020) 03 CAL CK 0025
High Courts02 Mar 2020Disposed Of
D & I Taxcon Services Pvt. Ltd Vs Kolkata Municipal Corporation & Ors
Calcutta High Court · (2020) 03 CAL CK 0023
High Courts02 Mar 2020Dismissed
Mohanlal Agarwal Vs Manjan Devi Patni & Ors
Calcutta High Court · (2020) 03 CAL CK 0021
Constitution Of India, 1950 — Article 227Arbitration And Conciliation Act, 1996 — Section 2(1)(e), 29A, 34, 34(3), 42Limitation Act, 1963 — Section 14
High Courts28 Feb 2020Dismissed
New India Assurance Co. Ltd Vs Pratima Das & Anr
Calcutta High Court · (2020) 02 CAL CK 0110
Motor Vehicles Act, 1988 — Section 166
High Courts28 Feb 2020
Chabi Patra & Ors Vs Sanjib Kumar Biswas
Calcutta High Court · (2020) 02 CAL CK 0109
Constitution Of India, 1950 — Article 227West Bengal Premises Tenancy Act, 1997 — Section 7(2)
High Courts28 Feb 2020Dismissed
Prasanta Gorai & Ors Vs Digha Sankarpur Development Authority & Anr
Calcutta High Court · (2020) 02 CAL CK 0108
High Courts28 Feb 2020Dismissed
Sova Rani Seal Vs Dilip Kumar Samanta & Anr
Calcutta High Court · (2020) 02 CAL CK 0107
Transfer Of Property Act, 1882 — Section 106, 113Code Of Civil Procedure, 1908 — Section 100(5)
High Courts28 Feb 2020Disposed Of
Arun Mukherjee Vs Enfocrmenrt Directorate, Government Of India
Calcutta High Court · (2020) 02 CAL CK 0106
Prevention Of Money Laundering Act, 2002 — Section 4, 45, 50Code Of Criminal Procedure, 1973 — Section 309, 436A, 439Finance Act, 2015 — Section — Section 145
High Courts28 Feb 2020Disposed Of
Utpal Ghosh Vs Manas Kumar Mukherjee
Calcutta High Court · (2020) 02 CAL CK 0105
Code Of Civil Procedure, 1908 — Section 151, Order 2, Order 11 Rule 11West Bengal Premises Tenancy Act, 1997 — Section 2(g)