High Courts08 Jan 2018
Kishan Kumr Singhania Vs The State of West Bengal & Ors.
Calcutta High Court · (2018) 01 CAL CK 0109
COURT ARCHIVE
Calcutta High Court judgments, 2018
1,531 judgments · page 75 of 77
High Courts08 Jan 2018
Raaj Bardhan Jayaswal Vs Registrar of Companies, West Bengal & Ors.
Calcutta High Court · (2018) 01 CAL CK 0081
Companies Act, 2013, Section 164(2)(a)
High Courts08 Jan 2018Dismissed
Tapati Saha & Ors. Vs Sukumar Dutta & Anr.
Calcutta High Court · (2018) 01 CAL CK 0066
Code of Civil Procedure, 1908, Order 41Rule 11, Order 39Rule 7 -West Bengal Premises Tenancy Act, 1956, Section 17(1),
High Courts05 Jan 2018
KALYAN KUMAR MANNA Vs BHAGABATI DEVI MANNA & ORS.
Calcutta High Court · (2018) 01 CAL CK 0110
High Courts05 Jan 2018
MAGMA FINCORP LIMITED Vs RANJEET VIJJAY JADHAV & ANR.
Calcutta High Court · (2018) 01 CAL CK 0098
High Courts05 Jan 2018
Sabita Ghosh Vs The State of West Bengal & Ors.
Calcutta High Court · (2018) 01 CAL CK 0077
High Courts05 Jan 2018
Sri Partha Ghosh Vs Coal India Ltd. & Ors.
Calcutta High Court · (2018) 01 CAL CK 0069
High Courts05 Jan 2018
Jawed Shakil & Anr. Vs Sukumar Chakraborty & Ors.
Calcutta High Court · (2018) 01 CAL CK 0064
Constitution of India, Article 14, Article 21, Article 226, Article 19(1)(g) - Appointment of Commission to inquire into and report on the administration
High Courts05 Jan 2018
Shagufta Begum & Anr Vs The Kolkata Municipal Corporatiion & Ors.
Calcutta High Court · (2018) 01 CAL CK 0052
High Courts05 Jan 2018Disposed oFF
Annapurna Ghosh Vs Biplab Ghosh (Minor) and others
Calcutta High Court · (2018) 01 CAL CK 0047
Limitation Act, 1963, Section 14 - Exclusion of time of proceeding bona fide in court without jurisdiction
High Courts05 Jan 2018Disposed oFF
DAMODAR VALLEY CORPORATION Vs M/S. IRCON INTERNATIONAL LIMITED
Calcutta High Court · (2018) 01 CAL CK 0042
High Courts05 Jan 2018Disposed oFF
Debasis Patra Vs State of West Bengal & Ors.
Calcutta High Court · (2018) 01 CAL CK 0041
High Courts05 Jan 2018
Dr. Rita Chatterjee Vs Santanu Kumar Ghosh
Calcutta High Court · (2018) 01 CAL CK 0038
Constitution of India, Article 227 - Power of superintendence over all courts by the High CourtCode of Civil Procedure, 1908, Order 6Rule 17,
High Courts05 Jan 2018
Future General India Insurance Co. Ltd. Vs Soumita Roy & anr.
Calcutta High Court · (2018) 01 CAL CK 0034
Code of Civil Procedure, 1908, Section 146, Order 22Rule 3, Order 6Rule 17, Section 2(11) - Proceedings by or against representati
High Courts05 Jan 2018
Smt. Debala Rani Bera Vs Union of India & Ors.
Calcutta High Court · (2018) 01 CAL CK 0026
High Courts04 Jan 2018
THE BARANAGORE JUTE FACTORY PLC & Anr Vs THE OFFICIAL LIQUIDATOR & ORS.
Calcutta High Court · (2018) 01 CAL CK 0065
High Courts03 Jan 2018
Majidda Bibi alias Khatun & Anr. Vs The State of West Bengal & Ors.
Calcutta High Court · (2018) 01 CAL CK 0093
High Courts03 Jan 2018
MARCO BLOWERS (INDIA) PVT LTD Vs SOUBHIK EXPORTS LTD.
Calcutta High Court · (2018) 01 CAL CK 0092
High Courts03 Jan 2018
Milon Biswas Vs State of West Bengal
Calcutta High Court · (2018) 01 CAL CK 0083
Code of Criminal Procedure, 1973, Section 389 - Suspension of sentence pending the appeal; release of appellant on bailIndian Penal Code, 1860, Section 489C - Posses
High Courts03 Jan 2018
R.A.V. DRAVYA PVT. LTD. Vs CONCAST STEEL & POWER LTD.
Calcutta High Court · (2018) 01 CAL CK 0082
Insolvency and Bankruptcy Code, 2016, Section 14, Section 15, Section 10, Section 9, Section 12