High Courts11 Jan 2018Disposed oFF
M/S. EL-CON Vs THE STATE OF WEST BENGAL & ORS.
Calcutta High Court · (2018) 01 CAL CK 0126
COURT ARCHIVE
Calcutta High Court judgments, 2018
1,531 judgments · page 74 of 77
High Courts11 Jan 2018
SHREE VISHUDDHANAND SARASWATI VIDYALAYA & ANR. Vs WEST BENGAL BOARD OF SECONDARY EDUCATION & ORS.
Calcutta High Court · (2018) 01 CAL CK 0121
High Courts11 Jan 2018
Sri Gobinda Prasad Patra @ Gobinda Patra & Ors. Vs State of West Bengal
Calcutta High Court · (2018) 01 CAL CK 0120
Limitation Act, 1963, Section 5 - Extension of prescribed period in certain cases
High Courts11 Jan 2018Disposed oFF
Santapur Bangabati Matshajibi Samabai Samity Vs The State of West Bengal & Ors.
Calcutta High Court · (2018) 01 CAL CK 0112
High Courts11 Jan 2018
ABDUL VAHEED Vs SREI EQUIPMENT FINANCE LIMITED & ANR.
Calcutta High Court · (2018) 01 CAL CK 0087
Arbitration and Conciliation Act, 1996, Section 9, Section 9(2) - Interim measures, etc., by Court - Interim measures, etc., by Court
High Courts11 Jan 2018Disposed oFF
Sri Dhiraj Kumar Pathak Vs The State of West Bengal & Ors.
Calcutta High Court · (2018) 01 CAL CK 0059
High Courts11 Jan 2018Disposed oFF
Shyamali Patra Vs The State of West Bengal & Ors.
Calcutta High Court · (2018) 01 CAL CK 0024
West Bengal Land Reforms Act, 1955, Section 51A(5) - Draft and final publication of the record-of-rights
High Courts11 Jan 2018Disposed oFF
Bimal Kumar Dutta Vs Alok Kumar Mukherjee
Calcutta High Court · (2018) 01 CAL CK 0003
Code of Civil Procedure, 1908, Order 8Rule 1
High Courts10 Jan 2018Disposed oFF
PUSHPRAJ BAJAJ Vs CONSULTANTS COMBINE PRIVATE LIMITED
Calcutta High Court · (2018) 01 CAL CK 0085
High Courts10 Jan 2018
R.V.RAILS PRODUCTS PVT. LTD. Vs ORIENTAL BANK OF COMMERCE
Calcutta High Court · (2018) 01 CAL CK 0084
High Courts10 Jan 2018
Ram Sankar Das Vs The State of West Bengal & Ors.
Calcutta High Court · (2018) 01 CAL CK 0079
Code of Criminal Procedure, 1973, Section 164, Section 91A - Recording of confessions and statements
High Courts10 Jan 2018
Shri Anand Singh Yadav Vs The Andaman and Nicobar Administration and others
Calcutta High Court · (2018) 01 CAL CK 0075
Andaman and Nicobar Administration Advertisement Rules, 1986, Rule 19
High Courts10 Jan 2018Disposed oFF
M/S. AMBO EXPORTS INDUSTRIES LTD. Vs M/S. NARASU EXPORTS & ANR.
Calcutta High Court · (2018) 01 CAL CK 0048
Code of Civil Procedure, 1908, Order 41Rule 27
High Courts10 Jan 2018
SKG PULP & PAPER MILLS PVT. LTD. Vs MAXWEALTH PAPERS PVT. LTD.
Calcutta High Court · (2018) 01 CAL CK 0030
West Bengal Relief Undertakings (Special Provisions) Act, 1972, Section 3
High Courts10 Jan 2018Dismissed
M/S BHATKAWA TEA INDUSTRIES LTD. Vs THE COMMISSIONER OF INCOME TAX- XIV
Calcutta High Court · (2018) 01 CAL CK 0007
High Courts09 Jan 2018
Sadhan Kumar Mondal Vs The State of West Bengal & Ors.
Calcutta High Court · (2018) 01 CAL CK 0076
High Courts09 Jan 2018
Sushil Kumar Rooj Vs The State of West Bengal & ors.
Calcutta High Court · (2018) 01 CAL CK 0067
High Courts09 Jan 2018
Yasmin Sultana Vs The State of West Bengal & Ors.
Calcutta High Court · (2018) 01 CAL CK 0055
Code of Criminal Procedure, 1973, Section 164, Section 41A - Recording of confessions and statementsIndian Penal Code, 1860, Section 34,
High Courts09 Jan 2018
THE BARANAGORE JUTE FACTORY PLC & ANR. Vs THE OFFICIAL LIQUIDATOR & ORS.
Calcutta High Court · (2018) 01 CAL CK 0053
Companies Act, 1956, Section 466 - Power of Tribunal to stay winding up
High Courts09 Jan 2018Dismissed
Bireswar Basak & Ors. Vs Union of India & Ors.
Calcutta High Court · (2018) 01 CAL CK 0043
National Highways Act, 1956, Section 3D - Declaration of acquisition