High Courts14 Jan 2016Disposed Off
Shyamal Kanti Chakraborty Vs Pranabendu Mohan Chakraborty and Others
Calcutta High Court · (2016) 01 CAL CK 0054
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, Section 107, Section 151
COURT ARCHIVE
Calcutta High Court judgments, 2016
1,186 judgments · page 58 of 60
High Courts14 Jan 2016Allowed
Indiabulls Housing Finance Limited and Others Vs Chemcrown Exports Limited and Others
Calcutta High Court · (2016) 01 CAL CK 0041
Criminal Procedure Code, 1973 (CrPC) - Section 200, Section 202, Section 482Penal Code, 1860 (IPC) - Section 406, Section 415, Section 420, Section 465, Section 468, Section 471, Section 477A
High Courts14 Jan 2016Dismissed
Rose Valley Real Estates Constructions Ltd. Vs Securities and Exchange Board of India
Calcutta High Court · (2016) 01 CAL CK 0040
Constitution of India, 1950 - Article 129, Article 20 (1), Article 20(2)Criminal Procedure Code, 1973 (CrPC) - Section 200, Section 202, Section 300Securities and Exchange Board of India Act, 1992 - Section 11, Section 11A, Section 1
High Courts14 Jan 2016Disposed off
Vinita Sethia Vs Vinay Kumar Sethia and Others
Calcutta High Court · (2017) 1 AICLR 377 : (2016) 1 CalLJ 452
Criminal Procedure Code, 1973 (CrPC) - Section 125, Section 397, Section 397(2), Section 401, Section 482Protection of Women From Domestic Violence Act, 2005 - Section 12, Section 19, Section 2 (f), Section 2 (s), Section 23, Section 26, Sect
High Courts14 Jan 2016Disposed off
Smt. Kankan Mullick and another Vs Sri Iswar Gopal Jew and others
Calcutta High Court · (2016) 159 AIC 614 : (2016) 3 CalHCN 334
Civil Procedure Code, 1908 (CPC) — Order 39Specific Relief Act, 1963 — Section 34
High Courts14 Jan 2016Dismissed
Kusum Agency Vs Gopi Kishan Jhunjhunwala and Anr.
Calcutta High Court · (2016) AIRCC 1126 : (2016) 2 RCRRent 261 : (2016) 1 RentLR 431
Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5West Bengal Premises Tenancy Act, 1997 — Section 7(2)
High Courts13 Jan 2016Disposed Off
Chanchal Bhowal Vs Biplab Howal
Calcutta High Court · (2016) 2 CalHCN 362
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2
High Courts13 Jan 2016Allowed
Railtel Corporation of India Ltd. and Others Vs S.P. Telecom
Calcutta High Court · (2016) AIR(Calcutta) 219 : (2016) 3 BC 672 : (2016) 6 RAJ 687 : (2016) 3 WBLR 560
Constitution of India, 1950 — Article 14, 226
High Courts13 Jan 2016Disposed Off
Barun Shome Vs The State of West Bengal and Others
Calcutta High Court · (2016) 1 CalLJ 534
Constitution of India, 1950 — Article 226West Bengal Land Reforms and Tenancy Tribunal Act, 1997 — Section 7
High Courts13 Jan 2016Dismissed
Sahadev Mudli Vs State of West Bengal and Others
Calcutta High Court · (2016) 01 CAL CK 0034
Constitution of India, 1950 - Article 136, Article 14West Bengal Highways Act, 1964 - Section 10, Section 10(2), Section 10(3), Section 8(1)
High Courts13 Jan 2016Disposed Off
Md. Suifuddin Vs Union of India
Calcutta High Court · (2016) ALLMRCri 270 : (2016) CriLJ 1720
Criminal Procedure Code, 1973 (CrPC) — Section 401, 482Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 49Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12(3)
High Courts11 Jan 2016Disposed Off
Smt. Budhi Kujur Vs Superintending Engineer
Calcutta High Court · (2017) AIRCC 779
Electricity Act, 2003 - Section 50
High Courts11 Jan 2016Dismissed
Ranjan Naik Vs Union of India and others
Calcutta High Court · (2016) 3 WBLR 710
Constitution of India, 1950 - Article 226Railway Protection Force Rules, 1987 - Rule 153
High Courts11 Jan 2016Disposed Off
Sri Ram Niwas Agarwal Vs Sri Nageswar Singh and Others
Calcutta High Court · (2016) 1 CalHCN 171
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts11 Jan 2016Disposed Off
Commissioner of Customs Vs Spectra Fashions
Calcutta High Court · (2016) 332 ELT 772
Customs Act, 1962 - Section 28, Section 28AALimitation Act, 1963 - Section 14
High Courts11 Jan 2016Disposed off
Maimur Hossain Mondal Vs Union of India and Others
Calcutta High Court · (2016) 01 CAL CK 0039
High Courts11 Jan 2016Allowed
Premtosh Lodh Vs Union of India and Others
Calcutta High Court · (2016) 01 CAL CK 0038
Central Industrial Security Force Act, 1968 - Section 8
High Courts11 Jan 2016Disposed Off
Gopal Goel and Others Vs State of West Bengal and Others
Calcutta High Court · (2016) 01 CAL CK 0037
Motor Vehicles Act, 1988 - Section 217
High Courts11 Jan 2016Disposed Off
Commissioner of Income-Tax Vs Vivek Engineering and Casting LTD.
Calcutta High Court · (2016) 383 ITR 480
Income Tax Act, 1961 — Section 36(1)(vii)
High Courts11 Jan 2016Disposed Off
Athar Alam Ansari Vs Walayet Ali Roomi Ansari
Calcutta High Court · (2016) 2 CalHCN 356
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2