High Courts05 Jan 2016Dismissed
M/s. Gamuda WCT(I) Pvt. Ltd. Vs Regional Provident Fund Commissioner
Calcutta High Court · (2016) 2 CalHCN 575
Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 14-B, 70
COURT ARCHIVE
Calcutta High Court judgments, 2016
1,186 judgments · page 60 of 60
High Courts05 Jan 2016Disposed Off
Sri Monoranjan Ghosh Vs Sri Ranjit Saha
Calcutta High Court · (2016) 2 CalHCN 358
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 41 Rule 11
High Courts05 Jan 2016Dismissed
Sushanata Ghosh Vs Union of India and Others
Calcutta High Court · (2016) LIC 1965
Central Industrial Security Force Act, 1968 — Section 8(i)
High Courts05 Jan 2016Dismissed
Rajesh Kumar Sharma Vs Union of India and Others
Calcutta High Court · (2016) LIC 1862
Central Industrial Security Force Act, 1968 — Section 8(1)Constitution of India, 1950 — Article 266, 311
High Courts05 Jan 2016Dismissed
Sadhan Ghosh Vs The State of West Bengal
Calcutta High Court · (2016) 01 CAL CK 0028
Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 235 (2), Section 313Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 302, Section 307, Section 320, Section 324, Section 34
High Courts04 Jan 2016Disposed off
Tamal Chanda Vs The State Bank of India and Others
Calcutta High Court · (2016) 2 BankJ 142 : (2016) 1 CalHCN 677 : (2016) 1 CalLT 346 : (2016) 1 DRTC 495 : (2016) 149 FLR 333 : (2016) 4 WBLR 683
Penal Code, 1860 (IPC) - Section 109, Section 120B, Section 406, Section 409, Section 420, Section 471