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Calcutta High Court judgments, 2016

1,186 judgments · page 59 of 60

High Courts08 Jan 2016Dismissed

C.I.T. Kolkata- III Vs Indian Aluminium Co. Ltd.

Calcutta High Court · (2016) 01 CAL CK 0056

Income Tax Act, 1961 - Section 143, Section 143(3), Section 147, Section 154, Section 263, Section 80MLimitation Act, 1963 - Section 10, Section 11, Section 12, Section 13, Section 14, Section 15, Section 16, Section 17, Section 18, Section 1
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High Courts08 Jan 2016Disposed off

Sanghamitra Mondal Vs Mahua Das (Mondal) and Others

Calcutta High Court · (2016) AIRCC 810 : (2016) 1 CalHCN 613 : (2016) 1 ICC 699

Civil Procedure Code, 1908 (CPC) - Section 151, Section 24Criminal Procedure Code, 1973 (CrPC) - Section 24, Section 482Dowry Prohibition Act, 1961 - Section 3, Section 4
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High Courts07 Jan 2016Dismissed

Bani Saha Vs The State of West Bengal and Others

Calcutta High Court · (2016) 01 CAL CK 0029

Civil Procedure Code, 1908 (CPC) - Section 60Criminal Procedure Code, 1973 (CrPC) - Section 156(3), Section 173, Section 173 (8), Section 173(2), Section 173(8), Section 202, Section 227, Section 239, Section 319, Section 362, Section 401, Se
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