High Courts19 Jan 2016Dismissed

Bappaditya Ghosh Vs The State of West Bengal and Others

Calcutta High Court · (2016) 163 AIC 416 : (2016) 3 AICLR 223 : (2016) 2 CalCriLR 107 : (2016) 2 CalLJ 103 : (2016) 2 CalLT 157 : (2017) 1 CriCC 327 : (2016) CriLJ 5011

Criminal Procedure Code, 1973 (CrPC) - Section 125, Section 193, Section 311Evidence Act, 1872 - Section 112, Section 114, Section 114 III. (h), Section 4Hindu Marriage Act, 1955 - Section 12(1)(b), Section 13(1)(iii)
High Courts18 Jan 2016Dismissed

Sanjeev Kishor Vs The State

Calcutta High Court · (2016) CriLJ 1425

Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 374(2)Penal Code, 1860 (IPC) - Section 140, Section 146, Section 147, Section 148, Section 149, Section 302, Section 307, Section 324, Section 34
High Courts15 Jan 2016Partly Allowed

Shri S.A. Salim - Appellant @HASH The State

Calcutta High Court · (2016) 4 CalLT 346

Criminal Procedure Code, 1973 (CrPC) - Section 154, Section 156Evidence Act, 1872 - Section 134Penal Code, 1860 (IPC) - Section 141, Section 300, Section 302