High Courts22 Mar 2016Allowed

EIH Limited Vs Nadia A. Virji

Calcutta High Court · (2016) 2 CalLT 526 : (2016) 1 RCRRent 575 : (2016) 1 RentLR 366

Calcutta Municipal Corporation Act, 1980 - Section 13, Section 17 (1), Section 174, Section 194, Section 214, Section 231, Section 3, Section 5(7), Section 6, Section 7Civil Procedure Code, 1908 (CPC) - Order 49 Rule 3, Order 7 Rule 11, Secti
High Courts21 Mar 2016Dismissed

Enquiry Officer-Forest Range Officer Vs Md. Saheb

Calcutta High Court · (2016) 2 CalCriLR 585 : (2016) 4 CalHCN 713

Criminal Procedure Code, 1973 (CrPC) - Section 401, Section 451, Section 452, Section 457, Section 482Delhi Excise Act, 2009 - Section 58, Section 59, Section 61Forest Act, 1927 - Section 2(8), Section 33
High Courts21 Mar 2016Dismissed

Mohan Rao Vs S. Meena Kumari

Calcutta High Court · (2016) 03 CAL CK 0053

Hindu Marriage Act, 1955 - Section 10, Section 13(1)(i-a), Section 13(1)(i-a)(i-b), Section 13(a)(ia), Section 13(ia), Section 9Penal Code, 1860 (IPC) - Section 498A
High Courts21 Mar 2016Dismissed

Ram Pandey Vs Rita Pandey

Calcutta High Court · (2017) 1 AICLR 373 : (2016) 2 CalLJ 516

Criminal Procedure Code, 1973 (CrPC) - Section 125, Section 125(4), Section 126, Section 127Hindu Marriage Act, 1955 - Section 13