High Courts30 Mar 2016Disposed Off
Satyabrata Roy Vs Madhusri Roy @ Das
Calcutta High Court · (2016) 4 CalHCN 373 : (2016) 3 ICC 464 : (2016) 3 WBLR 490
Civil Procedure Code, 1908 (CPC) - Section 24
COURT ARCHIVE
Calcutta High Court judgments, 2016
1,186 judgments · page 38 of 60
High Courts30 Mar 2016Allowed
Communist Party of India (Marxist) Vs United Bank of India & ors.
Calcutta High Court · (2017) ACD 479 : (2016) 4 WBLR 87
Banking Companies (Nomination) Rules, 1985 - Rule 2(1)Banking Regulation Act, 1949 - Section 45ZAConstitution of India, 1950 - Article 226
High Courts30 Mar 2016Disposed Off
Tultul Sk. @ Nure Hasan & Another Vs State of West Bengal
Calcutta High Court · (2016) 2 AICLR 735 : (2017) 1 CalCriLR 444
Criminal Procedure Code, 1973 (CrPC) - Section 397, 482Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 10
High Courts30 Mar 2016Dismissed
Sanjay Halder Vs Budhan Rajak
Calcutta High Court · (2016) 2 CalHCN 489 : (2016) 4 WBLR 569
West Bengal Land Reforms Act, 1955 - Section 1(2), 8
High Courts30 Mar 2016Disposed Off
Board of Trustees, Port of Calcutta Vs State of West Bengal
Calcutta High Court · (2016) 149 FLR 436 : (2016) 3 LLN 330 : (2016) 5 SLR 718
Constitution of India, 1950 — Article 226
High Courts30 Mar 2016Disposed off
Fertiliser Corporation of India Limited Vs Indian Explosive Private Limited and Others
Calcutta High Court · (2016) AIRCC 1857 : (2016) 3 CalHCN 48 : (2016) 3 CivCC 683
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 1, Order 12 Rule 6Sick Industrial Companies (Special Provisions) Act, 1985 - Section 20(1)
High Courts30 Mar 2016Dismissed
Milan Sk. and Others Vs The State of West Bengal
Calcutta High Court · (2016) 03 CAL CK 0033
Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 162, Section 164, Section 209(a), Section 313Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 302, Section 323, Section 34, Section 448, Section 449
High Courts30 Mar 2016Partly Allowed
Saw Myow Win Vs The State
Calcutta High Court · (2016) 03 CAL CK 0015
Criminal Procedure Code, 1973 (CrPC) - Section 229, Section 30, Section 374, Section 375, Section 428Foreigners Act, 1946 - Section 14(A), Section 14AMaritime Zones of India Regulation of Fishing By Foreign Vessels Act, 1981 - Sectio
High Courts29 Mar 2016Dismissed
Babaji Shivram Cleaning & Carriers (P). Ltd. Vs Exide Industries Ltd.
Calcutta High Court · (2017) 1 CalCriLR 343
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120B, Section 406, Section 420
High Courts29 Mar 2016Dismissed
Shahira Khatoon Mullick Vs Rabiul Haque Mullick
Calcutta High Court · (2017) 1 AICLR 354 : (2016) 4 CalCriLR 166 : (2016) 3 CalHCN 237 : (2017) CriLJ 78 : (2017) 2 RCRCivil 337 : (2017) 2 RCRCriminal 275
Protection of Women From Domestic Violence Act, 2005 - Section 20(3), Section 29
High Courts29 Mar 2016Dismissed
Shahira Khatoon Mullick - Petitioner @HASH Rabiul Haque Mullick and Others - Opposite Parties
Calcutta High Court · (2017) 1 AICLR 354 : (2016) 4 CalCriLR 166 : (2016) 3 CalHCN 237 : (2017) CriLJ 78 : (2017) 2 RCRCivil 337 : (2017) 2 RCRCriminal 275
Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401, Section 482Protection of Women From Domestic Violence Act, 2005 - Section 20(3), Section 29
High Courts29 Mar 2016Dismissed
Sri Atul Chandra Ghorai Vs Sudhir Chandra Chakraborty
Calcutta High Court · (2016) 5 WBLR 250
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1
High Courts29 Mar 2016Disposed off
Shafique Ahmed Vs State of West Bengal and Others
Calcutta High Court · (2016) 3 AICLR 469 : (2016) 4 CalCriLR 431 : (2016) 3 CalLT 283 : (2016) 2 Crimes 294
Arms Act, 1959 - Section 25, Section 25(1B)(a), Section 27Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3Constitution of India, 1950 - Article 226, Article 32
High Courts29 Mar 2016Disposed Off
Abdul Khalil and others Vs Mujibar Rahaman and others
Calcutta High Court · (2016) 162 AIC 660
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 11
High Courts29 Mar 2016Dismissed
The State Trading Corporation of India Ltd. Vs Vijaya Bank
Calcutta High Court · (2016) 2 CalHCN 546
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 4
High Courts29 Mar 2016Dismissed
Prof. S.S. Chatterjee Vs Taniya Bagui
Calcutta High Court · (2016) 2 CalHCN 562
Contempt of Courts Act, 1971 - Section 19A
High Courts29 Mar 2016Dismissed
S.S. Chatterjee Vs Taniya Bagui and Others
Calcutta High Court · (2016) 03 CAL CK 0071
Constitution of India, 1950 - Article 215Contempt of Courts Act, 1971 - Section 12, Section 19West Bengal State Higher Educational Institutions (Reservation in Admission) Act, 2013 - Section 3, Section 5, Section 6
High Courts29 Mar 2016Disposed off
Jahangir Seikh Vs The State of West Bengal
Calcutta High Court · (2016) 3 AICLR 357 : (2016) 2 CalLT 601
Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 164, Section 357, Section 428Evidence Act, 1872 - Section 114Penal Code, 1860 (IPC) - Section 307, Section 324, Section 326
High Courts29 Mar 2016Allowed
Tapan Bauri Vs The State of West Bengal
Calcutta High Court · (2016) 3 AICLR 229 : (2016) 2 CalCriLR 573
Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 235(2), Section 313Penal Code, 1860 (IPC) - Section 304, Section 304(II), Section 34
High Courts29 Mar 2016Dismissed
The State Trading Corporation of India Ltd. Vs Vijaya Bank and Others
Calcutta High Court · (2016) 03 CAL CK 0030
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 39, Order 39 Rule 4, Order 39 Rule 6, Order 39 Rule 7, Order 40 Rule 1