High Courts04 Apr 2016Disposed Off
Sudarshana Das (Hazra) Vs Rekha Shaw & Another
Calcutta High Court · (2016) 2 ICC 804
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 9, 24
COURT ARCHIVE
Calcutta High Court judgments, 2016
1,186 judgments · page 37 of 60
High Courts04 Apr 2016Allowed
Asish Bhaumik Vs Union of India
Calcutta High Court · (2016) 2 CalHCN 569 : (2016) 6 WBLR 344
Constitution of India, 1950 - Article 226
High Courts04 Apr 2016Allowed
Asish Bhaumik Vs Union of India and Others
Calcutta High Court · (2016) 04 CAL CK 0023
High Courts04 Apr 2016Dismissed
Rita Dey Vs Ashit Kumar Saha
Calcutta High Court · (2016) 167 AIC 474 : (2016) AIR(Calcutta) 261 : (2016) 4 CalHCN 312 : (2016) 3 CalLT 420 : (2017) 1 CivCC 36 : (2016) 4 CivilLJ 586 : (2016) 2 HLR 98 : (2016) 4 ICC 77 : (2016) 3 WBLR 478
Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Marriage Act, 1955 - Section 12 (I) (C)
High Courts04 Apr 2016Disposed Off
Debasis Roy Vs Anil Paul Chowdhury and others
Calcutta High Court · (2016) 162 AIC 648
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 41 Rule 27
High Courts01 Apr 2016Disposed Off
Rohit Ferro Tech Ltd. Vs Chief Commissioner of Central Excise
Calcutta High Court · (2016) 336 ELT 277
High Courts01 Apr 2016Disposed Off
Jyoti Tamang Vs State of West Bengal
Calcutta High Court · (2016) 04 CAL CK 0095
Criminal Procedure Code, 1973 (CrPC) - Section 167(2)
High Courts01 Apr 2016Disposed Off
Banglar Manabadhikar Suraksha Mancha & Another Vs Union of India & Others
Calcutta High Court · (2016) 4 CalHCN 412 : (2016) 3 WBLR 488
Constitution of India, 1950 - Article 226
High Courts01 Apr 2016Disposed Off
Sk. Abdul Matleb Vs R.P.S. Khalon & Others
Calcutta High Court · (2016) AIR(Calcutta) 235 : (2017) 2 WBLR 571 : (2016) 5 WBLR 248
Contempt of Courts Act, 1971 - Section 2
High Courts01 Apr 2016Allowed
Merlin Developers Vs Kolkata Municipal Corporation
Calcutta High Court · (2016) 2 CalHCN 462
Calcutta Municipal Corporation Act, 1980 - Section 290, 307, 316Constitution of India, 1950 - Article 226
High Courts01 Apr 2016Allowed
Swapan Kumar Mallick Vs Union of India and Others
Calcutta High Court · (2016) 04 CAL CK 0021
High Courts01 Apr 2016Allowed
Milli Al-Ameen College (for Girls) and Others Vs The State of West Bengal and Others
Calcutta High Court · (2016) 04 CAL CK 0020
Constitution of India, 1950 - Article 226, Article 227, Article 30(1)National Commission for Minority Educational Institutions Act, 2004 - Section 10, Section 10(2), Section 10(3), Section 11, Section 11(f), Section 12, Section 12A, Section 1
High Courts31 Mar 2016Disposed Off
Purti West Enclave Private Limited Vs Kolkata Municipal Corporation
Calcutta High Court · (2016) 3 CalLJ 56 : (2017) 1 WBLR 274
Calcutta Municipal Corporation Act, 1980 - Section 425-A, Section 425B, Section 425-C, Section 425D
High Courts31 Mar 2016Disposed Off
M/s. Krebs Manufacturing & Services Ltd. & Anr. Vs Vijoy Kumar Prasad
Calcutta High Court · (2016) 3 CalHCN 748 : (2016) 5 RCRCriminal 859 : (2016) 4 WBLR 82
Evidence Act, 1872 - Section 106
High Courts31 Mar 2016Allowed
Goutam Bhattacharjee Vs Kolkata Municipal Corporation and Others
Calcutta High Court · (2016) 03 CAL CK 0073
Criminal Procedure Code, 1973 (CrPC) - Section 248 (1)Penal Code, 1860 (IPC) - Section 120B, Section 409, Section 420, Section 468
High Courts31 Mar 2016Allowed
Purti West Enclave Private Limited and Others Vs Kolkata Municipal Corporation and Others
Calcutta High Court · (2016) 03 CAL CK 0072
Calcutta Municipal Corporation Act, 1980 - Section 425, Section 425A, Section 425B, Section 425D, Section 425-O
High Courts31 Mar 2016Disposed Off
Kishori Lal Saha Vs Central Bureau of Investigation
Calcutta High Court · (2016) 03 CAL CK 0070
Criminal Procedure Code, 1973 (CrPC) - Section 155(2), Section 156(1), Section 161, Section 164, Section 239, Section 401, Section 482Delhi Special Police Establishment Act, 1946 - Section 3Essential Commodities Act, 1955 - Section 3
High Courts31 Mar 2016Disposed Off
Ramesh Kumar Agarwal and Others Vs The State of West Bengal and Others
Calcutta High Court · (2016) 2 AICLR 981 : (2016) 3 CalCriLR 662 : (2016) 3 CalHCN 181
Criminal Procedure Code, 1973 (CrPC) - Section 156 (3), Section 156(3), Section 482Penal Code, 1860 (IPC) - Section 120 B, Section 120A, Section 120B, Section 24, Section 25, Section 405, Section 406, Section 415, Section 420
High Courts31 Mar 2016Allowed
Laltu Das Vs The State of West Bengal
Calcutta High Court · (2016) 167 AIC 494 : (2016) 3 CalCriLR 652 : (2016) 3 CalLT 8
Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 164, Section 313Penal Code, 1860 (IPC) - Section 302
High Courts30 Mar 2016Dismissed
Sri Narayan Manna Vs Sri Sudarshan Manna
Calcutta High Court · (2017) 1 CalCriLR 340
Criminal Procedure Code, 1973 (CrPC) - Section 125