High Courts13 Jan 2015Dismissed

Nita Kanoi Vs Paridhi and Others

Calcutta High Court · (2015) 2 BC 684 : (2015) 1 CALLT 626 : (2015) 4 RCR(Civil) 257 : (2015) 4 RCR(Criminal) 196

Criminal Procedure Code, 1973 (CrPC) - Section 313, 397Negotiable Instruments Act, 1881 (NI) - Section 138, 20