High Courts07 Jan 2015
Joint Commissioner of Income Tax Vs Bajranglal Chowdhury
Calcutta High Court · (2015) 371 ITR 17
COURT ARCHIVE
Calcutta High Court judgments, 2015
1,046 judgments · page 53 of 53
High Courts06 Jan 2015Dismissed
National Insurance Co. Ltd. Vs Chandi Banerjee and Others
Calcutta High Court · (2015) ACJ 2524
Motor Vehicles Act, 1988 - Section 163-A, 166
High Courts06 Jan 2015
Commissioner of Income Tax Vs Crish Park Vincom Ltd.
Calcutta High Court · (2015) 371 ITR 15 : (2015) 232 TAXMAN 574
Income Tax Act, 1961 - Section 14A
High Courts06 Jan 2015Allowed
Gobal Kisku Vs State of W.B.
Calcutta High Court · (2015) 3 CHN 281
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 201, 302, 34, 364
High Courts05 Jan 2015
In Re: Biswarup Das
Calcutta High Court · (2015) 1 CHN 587
Penal Code, 1860 (IPC) - Section 376
High Courts05 Jan 2015Dismissed
Satish Chandra Upadhyay Vs The Estate Manager, Indian Maritime University
Calcutta High Court · (2015) 01 CAL CK 0013
Civil Procedure Code, 1908 (CPC) - Order 13 Rule 3, Order 8 Rule 5Public Premises (Eviction of Unauthorised Occupants) Act, 1971 - Section 2(g), 4, 9