High Courts19 Jan 2015
Schefields International Pvt. Ltd. Vs Union of India
Calcutta High Court · (2015) 2 CHN 598 : (2015) 317 ELT 209 : (2015) 52 GST 543
Customs Act, 1962 - Section 122, 122A, 122A(2), 129DD, 75
COURT ARCHIVE
Calcutta High Court judgments, 2015
1,046 judgments · page 51 of 53
High Courts19 Jan 2015Allowed
Director of Health Services and Others Vs Sevugaperumal
Calcutta High Court · (2015) 2 RCR(Rent) 154
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, 151Constitution of India, 1950 - Article 227Public Premises (Eviction of Unauthorised Occupants) Act, 1971 - Section 15, 5(2), 9
High Courts16 Jan 2015
Commissioner of Income Tax Vs Peerless General Finance and Investment Co. Ltd.
Calcutta High Court · (2015) 232 TAXMAN 615
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1Income Tax Act, 1961 - Section 143(3), 154, 244A
High Courts16 Jan 2015
Raj Kumar Agarwal Vs The State of West Bengal and Others
Calcutta High Court · (2015) 01 CAL CK 0073
Penal Code, 1860 (IPC) - Section 420, 468, 471
High Courts16 Jan 2015Dismissed
Maxlux Holdings Ltd. Vs Kolkata Metropolitan Development Authority
Calcutta High Court · (2015) 2 CHN 588
Constitution of India, 1950 - Article 226
High Courts16 Jan 2015Dismissed
Central Board of Trustees Vs Union of India and Others
Calcutta High Court · (2015) 2 CALLT 201 : (2015) 146 FLR 467
High Courts16 Jan 2015Disposed off
Nikhil Chandra Roy Vs Union of India and Others
Calcutta High Court · (2015) 01 CAL CK 0062
Constitution of India, 1950 - Article 12, 14, 226
High Courts16 Jan 2015Allowed
Nand Kishore Bhagat and Others Vs Biswakantha Dey and Others
Calcutta High Court · (2015) 2 JCC 114
Criminal Procedure Code, 1973 (CrPC) - Section 357Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts16 Jan 2015Disposed off
Arup Lal Mukhopadhyay Vs Shanakar Chandra Dasgupta
Calcutta High Court · (2015) 01 CAL CK 0027
Criminal Procedure Code, 1973 (CrPC) - Section 340, 482Penal Code, 1860 (IPC) - Section 120B, 420, 468, 471
High Courts16 Jan 2015
Sakti Pada Ghosh Vs State of West Bengal
Calcutta High Court · (2015) 2 CALLT 36
Arms Act, 1959 - Section 25, 27Criminal Procedure Code, 1973 (CrPC) - Section 161, 311Evidence Act, 1872 - Section 134
High Courts16 Jan 2015Disposed off
ITC Limited Vs Chowringhee Residency Private Limited
Calcutta High Court · AIR 2015 Cal 37 : (2015) 1 CALLT 245 : (2015) 4 CHN 293 : (2015) 4 WBLR 689
Constitution of India, 1950 - Article 300A
High Courts16 Jan 2015Disposed off
Nikhil Chandra Roy Vs Union of India
Calcutta High Court · (2015) 1 CALLT 542 : (2015) LabIC 1352 : (2015) 1 LLN 356
Constitution of India, 1950 - Article 12, 14, 226
High Courts16 Jan 2015Disposed off
Jasodhara Bagchi Vs Joygopal Bhattacharya
Calcutta High Court · (2015) 01 CAL CK 0022
Criminal Procedure Code, 1973 (CrPC) - Section 200, 203Penal Code, 1860 (IPC) - Section 500, 503, 504, 505, 506
High Courts16 Jan 2015Disposed off
Anjali Chakraborty Vs State of West Bengal
Calcutta High Court · (2015) 2 CHN 334
High Courts15 Jan 2015Allowed
Partha Sarathi Dhar Vs Kotkata Metropolitan Development Authority and Others
Calcutta High Court · (2015) 1 CALLT 585
High Courts15 Jan 2015
Bimal Sardar Vs State of West Bengal
Calcutta High Court · (2015) 01 CAL CK 0052
Criminal Procedure Code, 1973 (CrPC) - Section 309, 313Penal Code, 1860 (IPC) - Section 201, 302, 376(2)(I)
High Courts15 Jan 2015Disposed off
Saket Prakash and Others Vs State of West Bengal and Others
Calcutta High Court · (2015) 1 CALLT 281
Constitution of India, 1950 - Article 14Indian Medical Council Act, 1956 - Section 33(1)
High Courts15 Jan 2015
Shiv Pujan Gwalia Vs State Bank of India
Calcutta High Court · (2015) 3 CHN 112 : (2015) 4 WBLR 206
High Courts15 Jan 2015Dismissed
Sabir Ali Vs State of West Bengal
Calcutta High Court · (2015) 01 CAL CK 0021
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 482Electricity Act, 2003 - Section 138
High Courts14 Jan 2015Disposed Off
Piyush Poddar Vs The Commissioner of Income Tax
Calcutta High Court · (2017) 393 ITR 381
Income Tax Act, 1961 - Section 68