High Courts02 Feb 2012Dismissed
Manoranjan Sarkar Vs The State of West Bengal and Others
Calcutta High Court · (2012) 133 FLR 878
COURT ARCHIVE
Calcutta High Court judgments, 2012
1,296 judgments · page 62 of 65
High Courts02 Feb 2012Dismissed
Md. Rakiul Hossain and Others Vs The State of West Bengaland Others
Calcutta High Court · (2012) 02 CAL CK 0032
Constitution of India, 1950 — Article 227
High Courts02 Feb 2012Allowed
City Kerosene Supply Agency and Another Vs The State of West Bengal and Others
Calcutta High Court · (2012) 02 CAL CK 0030
High Courts02 Feb 2012
Siddhi Vinayak Industries Pvt. Ltd. and Another Vs Mahesh Goyal and Others
Calcutta High Court · (2012) 02 CAL CK 0018
High Courts01 Feb 2012
Debabrata Biswas Vs Dr. Sudhangsu Sekhar Mitra
Calcutta High Court · (2012) 02 CAL CK 0047
High Courts01 Feb 2012Dismissed
Sri Susanta Ghosh Vs Sri Gopal Prasad Barui and Others
Calcutta High Court · (2012) 2 CALLT 245 : (2012) 5 CHN 242
West Bengal Land Reforms Act, 1955 — Section 14
High Courts01 Feb 2012
Farid Mondal Vs Abdul Gani Mondal
Calcutta High Court · (2012) 3 CHN 568
Essential Commodities Act, 1955 — Section 2, 3
High Courts31 Jan 2012Allowed
State of West Bengal Vs Amar Rai Amar Rai Vs State of West Bengal
Calcutta High Court · (2012) 2 CALLT 226
Criminal Procedure Code, 1973 (CrPC) — Section 294, 313Evidence Act, 1872 — Section 114(g), 26, 27, 8Penal Code, 1860 (IPC) — Section 302
High Courts31 Jan 2012
MD Rafi Ahammed Vs The State of West Bengal and Others
Calcutta High Court · (2012) 01 CAL CK 0029
High Courts31 Jan 2012
Samabay Samity Limited and Another Vs The State of West Bengal and Others
Calcutta High Court · (2012) 1 CALLT 594
Constitution of India, 1950 — Article 12
High Courts31 Jan 2012
Bashirhat Sardarati Tantubay Samabay Samity Limited Vs State of West Bengal
Calcutta High Court · (2012) 2 CHN 746
Constitution of India, 1950 — Article 12West Bengal Co-operative Societies Act, 1983 — Section 31(c)
High Courts31 Jan 2012
Ghanshyam Sharma Vs South City Projects (Kolkata) Limited
Calcutta High Court · (2012) 4 CHN 24
Arbitration and Conciliation Act, 1996 — Section 11, 7, 7(4), 7(5)
High Courts30 Jan 2012
Kashed Ali Sardar and Others Vs Ms. Hamida Bibi and Others Pankaj Bera and Another Vs Shyamal Kumar Rana and Others
Calcutta High Court · AIR 2012 Cal 165 : (2012) 4 CALLT 613 : (2012) 1 CALLT 462 : (2012) 3 CHN 85
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), Order 14 Rule 1, 2(2), 97Constitution of India, 1950 — Article 227
High Courts30 Jan 2012Dismissed
Chandra Kanta Das Vs The State of West Bengal and Others
Calcutta High Court · (2012) 3 CALLT 747
Constitution of India, 1950 — Article 226
High Courts27 Jan 2012Allowed
Prabhangshu Sekhar Maity Vs State of West Bengal
Calcutta High Court · (2012) 4 CHN 167
High Courts27 Jan 2012
Sri Jayanta Kumar Sen Vs Nemai Sen and Others
Calcutta High Court · (2012) 2 CALLT 109
High Courts25 Jan 2012Allowed
Smt. Arati Samanta and Another Vs Union of India and Others
Calcutta High Court · (2012) 01 CAL CK 0053
Constitution of India, 1950 — Article 14, 16
High Courts25 Jan 2012Dismissed
Md. Hafizur Rahaman Vs State of West Bengal and Others
Calcutta High Court · (2012) 01 CAL CK 0050
High Courts25 Jan 2012Allowed
Sustainable EMS LLC Vs Lee Harris Pomeroy Architects PC (LHPA) and Others
Calcutta High Court · AIR 2012 Cal 88 : (2012) 1 CALLT 700
Constitution of India, 1950 — Article 9
High Courts25 Jan 2012Allowed
Anita Chakraborty Vs University of Gour Banga
Calcutta High Court · (2012) 2 CHN 28