High Courts24 Jan 2012Allowed
Nirmal Kumar Saha Vs Sefalika Saha
Calcutta High Court · (2012) 3 CHN 507
Succession Act, 1925 — Section 247
COURT ARCHIVE
Calcutta High Court judgments, 2012
1,296 judgments · page 63 of 65
High Courts24 Jan 2012Dismissed
Indian Performing Right Society Limited and Another Vs State of West Bengal and Others
Calcutta High Court · AIR 2012 Cal 231
Constitution of India, 1950 — Article 226Copyright Act, 1957 — Section 33
High Courts20 Jan 2012Dismissed
Dr. Abhijit Sen Vs Sibendhu Basu and Others
Calcutta High Court · (2012) 5 CHN 639
High Courts19 Jan 2012Dismissed
Barun Kumar Das Vs The State of West Bengal and Others
Calcutta High Court · (2012) 2 CHN 617
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11A
High Courts19 Jan 2012Allowed
In Re: Narendra Nath Mitra
Calcutta High Court · (2012) 01 CAL CK 0057
Succession Act, 1925 — Section 102, 104, 105, 109, 232
High Courts19 Jan 2012
Eastern Chemofarb Ltd and Another Vs West Bengal State Electricity Distribution Company Ltd. and Others
Calcutta High Court · (2012) 2 CALLT 236 : (2012) ELR 379
Constitution of India, 1950 — Article 226
High Courts19 Jan 2012
Sibani Das Vs Board of Trustees for The Port of Calcutta
Calcutta High Court · (2012) 4 CHN 636
Constitution of India, 1950 — Article 14
High Courts19 Jan 2012Dismissed
Union of India and Others Vs Shri Sarat Chandra Ratho and Others
Calcutta High Court · (2012) 1 CALLT 580 : (2012) 2 CHN 404
Constitution of India, 1950 — Article 226
High Courts19 Jan 2012
Sumita Chakraborty Vs New India Assurance Co. Ltd.
Calcutta High Court · (2012) 3 CHN 190
Motor Vehicles Act, 1988 — Section 140, 171
High Courts18 Jan 2012Allowed
Radha Dutta and Others Vs The State of West Bengal
Calcutta High Court · (2012) 01 CAL CK 0065
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 192(2), 200, 202Penal Code, 1860 (IPC) — Section 120B, 425, 430
High Courts18 Jan 2012Dismissed
Shrimati Anima Saha Vs The Kolkata Municipal Corporation and ors
Calcutta High Court · (2012) 3 CHN 405
Calcutta Municipal Corporation Act, 1980 — Section 396, 400, 400(1), 400(2)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, Order 47 Rule 1Constitution of India, 1950 — Article 227
High Courts18 Jan 2012Dismissed
Bhim Jadav Vs Union of India and Others
Calcutta High Court · (2012) 133 FLR 178
Central Reserve Police Force Act, 1949 — Section 10, 11, 11(1), 18, 9Central Reserve Police Force Rules, 1955 — Rule 14B, 27, 7BConstitution of India, 1950 — Article 226
High Courts18 Jan 2012Dismissed
M/s. Dubey Project Vs Union of India and Others
Calcutta High Court · (2012) 2 CALLT 243
Constitution of India, 1950 — Article 226
High Courts18 Jan 2012
Goutam Dey Vs Jyotsna Chatterjee
Calcutta High Court · (2013) 1 CHN 336
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 101West Bengal Premises Tenancy Act, 1997 — Section 2(g), 2(h), 8(c)
High Courts17 Jan 2012
Bank of India Vs Parameswaran Padmanabhan and Others Parameswaran Padmanabhan Vs Bank of India and Others
Calcutta High Court · (2012) 1 CALLT 186 : (2012) 2 CHN 804 : (2012) 135 FLR 643 : (2012) 3 LLJ 703
Regulations of the South Bengal State Transport Corporation — Regulation 38, 38(2), 38(3)
High Courts17 Jan 2012Dismissed
Haradhan Mahato Vs The State of West Bengal and Another
Calcutta High Court · (2012) 01 CAL CK 0047
Constitution of India, 1950 — Article 14, 16, 226, 39
High Courts17 Jan 2012Dismissed
Kesharshyam Construction (P) Ltd., and Ors Vs Comfort (India) Limited and Ors
Calcutta High Court · (2012) 1 CALLT 445 : (2012) 5 CHN 470
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 22 Rule 10, Order 6 Rule 17Limitation Act, 1963 — Article 54
High Courts17 Jan 2012Allowed
Smt. Angurbala Maity and Another Vs State of West Bengal and Others
Calcutta High Court · (2012) 2 CALLT 16 : (2012) 2 CHN 429
Constitution of India, 1950 — Article 14, 16
High Courts17 Jan 2012Dismissed
Mousumi Bose (Bandyopadhyay) Vs The West Bengal State Co-Operative Bank Ltd. and Others
Calcutta High Court · (2012) 3 CALLT 544 : (2012) 2 CALLT 113 : (2012) 3 CHN 345
Constitution of India, 1950 — Article 12, 226
High Courts17 Jan 2012Allowed
Arun Kumar Hazra Vs The State of West Bengal and Others
Calcutta High Court · (2012) 133 FLR 170
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Article 15(5)Constitution of India, 1950 — Article 12West Bengal Primary Education, (Conduct of Services of Teachers of Primary Schools) Rules 2001 — Rule 9