High Courts09 Jan 2012
Dev Prasad Sarker Vs State of West Bengal
Calcutta High Court · (2012) 2 CHN 644
COURT ARCHIVE
Calcutta High Court judgments, 2012
1,296 judgments · page 65 of 65
High Courts09 Jan 2012Allowed
Prameshwar Prasad Vs Mahanth Jha
Calcutta High Court · (2012) 5 CHN 553
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23A, Order 41 Rule 27, Order 41 Rule 28West Bengal Premises Tenancy Act, 1956 — Section 17, 17(3), 17(4)
High Courts06 Jan 2012
Biplab Mitra Vs Prasanta Kumar Majumdar and Others
Calcutta High Court · (2012) 1 CALLT 321
High Courts06 Jan 2012
Chhutu Singh Thakur Vs State of West Bengal
Calcutta High Court · (2012) 01 CAL CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 315(1)Penal Code, 1860 (IPC) — Section 302
High Courts05 Jan 2012Dismissed
Sri Biswajit Das and Ors Vs Smt. Ruma Barh and Ors
Calcutta High Court · (2012) 5 CHN 536
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 26 Rule 9, Order 7 Rule 11
High Courts05 Jan 2012
PCM Tea Processing Private Limited and Another Vs Assistant Commissioner, Commercial Taxes and Others
Calcutta High Court · (2013) 63 VST 288
West Bengal Value Added Tax Act, 2003 — Section 118, 18
High Courts04 Jan 2012
Subhasis Naskar Vs The State of West Bengal and Others
Calcutta High Court · (2012) 2 CALLT 282 : (2012) 4 CHN 372
High Courts04 Jan 2012
Goutam Bhowmick alias Bhuiya Vs Shrimati Sabitri Bhuiya
Calcutta High Court · AIR 2012 Cal 57 : (2012) 2 CHN 250 : (2012) 2 CHN 21
Succession Act, 1925 — Section 63
High Courts04 Jan 2012
Union of India and Others Vs Nirmal Kumar Sardar
Calcutta High Court · (2012) 01 CAL CK 0061
Administrative Tribunals Act, 1985 — Section 19
High Courts04 Jan 2012Dismissed
Ejajul Haque and Others Vs Tapas Kumar Das and Others
Calcutta High Court · (2012) 01 CAL CK 0054
High Courts04 Jan 2012Dismissed
Mr. Jakir Hossain and Another Vs Shiv Kumar Shakarrao Thakur and Others
Calcutta High Court · (2012) 01 CAL CK 0044
High Courts04 Jan 2012Allowed
Sri Amitava Das Vs Shrimati Mousumi Das
Calcutta High Court · AIR 2012 Cal 63 : (2012) 2 CHN 15 : (2012) CriLJ 866 : (2012) 2 DMC 355
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 498A
High Courts04 Jan 2012
The Manager, HDFC Bank Ltd. Vs Sk. Sahedul Haque
Calcutta High Court · (2012) 1 CALLT 285 : (2012) 4 CHN 472
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Constitution of India, 1950 — Article 227Consumer Protection Act, 1986 — Section 21
High Courts04 Jan 2012Dismissed
Dibya Sundar Ghosh Vs Sibu Kangsabanik
Calcutta High Court · (2012) 2 CHN 648
West Bengal Premises Tenancy Act, 1956 — Section 17, 17(2)
High Courts03 Jan 2012Dismissed
Shri Suraj Rajak @ Dhobi and Others Vs Sri Jambulal Dhobi and Another
Calcutta High Court · (2012) 2 CALLT 128
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35, Order 21 Rule 35(3), Order 21 Rule 97, Order 21 Rule 99, 151
High Courts02 Jan 2012Dismissed
B. Engineer and Builders Ltd. Vs The Union of India and Others
Calcutta High Court · (2012) 2 CALLT 222
Arbitration and Conciliation Act, 1996 — Section 9Constitution of India, 1950 — Article 14, 226