High Courts13 Mar 2012Dismissed
Jeevan Ram Vs The Lieutenant Governor and others
Calcutta High Court · (2012) 03 CAL CK 0091
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(1), 10(2A), 12(5), 25F, 25G
COURT ARCHIVE
Calcutta High Court judgments, 2012
1,296 judgments · page 57 of 65
High Courts13 Mar 2012Dismissed
M/s. G.N.K. Drugs Company Pvt. Ltd., Vs Sachindra Nath Senapati and Others
Calcutta High Court · (2012) 03 CAL CK 0085
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 9 Rule 13, 115A, 47, 96Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 14, 5
High Courts13 Mar 2012Allowed
Musst. Majidan Bibi @ Nazena Bibi and Others Vs Rama Kant Mishra @ Misra being dead substituted by his L.Rs Rabi Shankar Mishra @ Misra and Others
Calcutta High Court · (2012) 03 CAL CK 0059
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 43 Rule 1, Order 9 Rule 13, 11Evidence Act, 1872 — Section 44Limitation Act, 1963 — Article 59
High Courts13 Mar 2012Dismissed
M/s. Triveni Sheet Glass Works Limited Vs Yogesh Chandra Agarwal and others
Calcutta High Court · (2012) 03 CAL CK 0041
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 341, 448
High Courts13 Mar 2012Dismissed
Rajeev Maheswari and Others Vs Indu Kocher and Others
Calcutta High Court · (2013) 1 ARBLR 292 : (2012) 2 CALLT 293
Arbitration Act, 1940 — Section 20Limitation Act, 1963 — Section 5
High Courts12 Mar 2012
Shri Rayeesh Ahmed Vs The Estate Officer and Another
Calcutta High Court · AIR 2012 Cal 226
Companies Act, 1956 — Section 3, 3(b), 4(1)Constitution of India, 1950 — Article 227Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 15, 2(c), 2(e), 3, 4
High Courts12 Mar 2012Allowed
Rajendra Nath Biswas Vs State of West Bengal
Calcutta High Court · (2013) 2 CHN 684
High Courts07 Mar 2012
Smt. Kajal Pal and Others Vs The National Insurance Co. Ltd. and Others
Calcutta High Court · (2012) 03 CAL CK 0084
Motor Vehicles Act, 1988 — Section 140, 163A, 166
High Courts07 Mar 2012
Smti. R. Geetha Raj Vs Union of India and Others
Calcutta High Court · (2012) 03 CAL CK 0078
Constitution of India, 1950 — Article 14
High Courts07 Mar 2012Allowed
Shree Gouri Shankar Jute Mills Ltd. and Another Vs Union of India and Others
Calcutta High Court · (2012) 2 CALLT 473 : (2012) 4 CHN 257 : (2012) 286 ELT 652
Customs Act, 1962 — Section 142Foreign Trade (Development and Regulation) Act, 1992 — Section 11, 11(2), 11(3), 11(4), 11(4)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts07 Mar 2012
Sk. Islam Ali Vs Sk. Amir Ali and Others
Calcutta High Court · (2012) 03 CAL CK 0030
High Courts07 Mar 2012
Aditya Ghosh and Others Vs University of Calcutta and Others Sitam Singha and Others Vs The State of West Bengal and Others
Calcutta High Court · (2012) 5 CHN 78
Constitution of India, 1950 — Article 141, 142, 154(1), 19, 19(1)
High Courts06 Mar 2012Dismissed
Dr. Apurba Chowdhury Vs Dr. Shampa Maitra (Chowdhury)
Calcutta High Court · (2012) 03 CAL CK 0058
Criminal Procedure Code, 1973 (CrPC) — Section 89Hindu Marriage Act, 1955 — Section 13
High Courts06 Mar 2012Dismissed
Sri Atul Kumar Dutta Vs Smt. Baby Dutta
Calcutta High Court · (2012) 2 CALLT 630
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts06 Mar 2012Allowed
State of West Bengal and Others Vs Papia Prodhan and Others
Calcutta High Court · (2012) 03 CAL CK 0044
Constitution of India, 1950 — Article 14, 16
High Courts06 Mar 2012Dismissed
Hotelier and Associates Vs Kolkata Municipal Corporation
Calcutta High Court · (2012) 3 CALLT 528 : (2012) 3 CHN 48 : (2013) 1 WBLR 844
Calcutta Municipal Corporation Act, 1980 — Section 181, 182, 184, 185, 186
High Courts06 Mar 2012Dismissed
Monalisa Mohanty (Roy) Vs The State of West Bengal and Others
Calcutta High Court · (2012) 4 CALLT 19 : (2012) 5 CHN 779
Constitution of India, 1950 — Article 14, 16
High Courts05 Mar 2012
Sumitra Das and Another Vs The State of West Bengal and Others
Calcutta High Court · (2012) 03 CAL CK 0061
Recruitment Rules, 2001 — Rule 14
High Courts05 Mar 2012Dismissed
Sagarika Pal (Ghosh) Vs The State of West Bengal and Others
Calcutta High Court · (2012) 03 CAL CK 0017
High Courts02 Mar 2012
Regional Director, National Council for Teachers'' Education and Another Vs Sidra B. Ed College and Others
Calcutta High Court · (2012) 03 CAL CK 0096