High Courts27 Feb 2012
Oriental Insurance Co. Ltd. and Others Vs Smt. Anu Rani Bakshi and Others
Calcutta High Court · (2012) 3 TAC 411
Motor Vehicles Act, 1988 — Section 140
COURT ARCHIVE
Calcutta High Court judgments, 2012
1,296 judgments · page 59 of 65
High Courts27 Feb 2012
In Re: Kalyan Majumdar
Calcutta High Court · (2012) 3 CHN 449
West Bengal Primary Education Act, 1973 — Section 106, 60
High Courts24 Feb 2012Allowed
Ujjwal Ray @ Ujjal Roy Vs The State of West Bengal and Others
Calcutta High Court · (2012) 02 CAL CK 0055
High Courts24 Feb 2012Allowed
Kaushik Pahari Vs Ad hoc President, District Primary School Board and others
Calcutta High Court · (2012) 02 CAL CK 0027
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, 151
High Courts23 Feb 2012
Md. Ali Reza and Others Vs State of West Bengal and Others
Calcutta High Court · AIR 2012 Cal 86
West Bengal Panchayat Act, 1973 — Section 12
High Courts23 Feb 2012Dismissed
Durga Das Chattapadhyay Vs State of West Bengal
Calcutta High Court · (2012) 3 CHN 289
West Bengal Land Reforms Act, 1955 — Section 49, 49(1)
High Courts22 Feb 2012Dismissed
Ankur Sen Vs Smt. Kanchan Sen and Others
Calcutta High Court · AIR 2012 Cal 81
High Courts22 Feb 2012Dismissed
Sri Satya Sankar Shyamal and Anr Vs Dr. Arun Sankar Shyamal and Others
Calcutta High Court · (2012) 02 CAL CK 0059
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25
High Courts22 Feb 2012Dismissed
Anarul Haque Vs The State of West Bengal and Others
Calcutta High Court · (2012) 02 CAL CK 0058
West Bengal Panchayat Act, 1973 — Section 12, 12(3), 16, 16(1), 16(2)
High Courts22 Feb 2012
In Re: Tantia Constructions Limited and Road Builder (M) SDN BHD
Calcutta High Court · (2012) 171 CompCas 475 : (2012) 171 CompCas 474 : (2012) 2 CompLJ 599
High Courts22 Feb 2012
Shri Avijit Saha Vs The Union of India and others
Calcutta High Court · (2013) 2 SCT 444
Navy Act, 1957 — Section 22
High Courts22 Feb 2012Dismissed
UCO Bank Vs West Bengal Financial Corporation and Others
Calcutta High Court · (2012) 2 BC 732
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2)State Financial Corporations Act, 1951 — Section 29, 29(1), 30, 9
High Courts22 Feb 2012
Shyamal Kumar Deb Vs Sushila Bala Sardar
Calcutta High Court · (2012) 5 CHN 463
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, 151West Bengal Court Fees Act, 1970 — Section 11, 7(iv)(c), 7(vi)(a)
High Courts21 Feb 2012Allowed
Md. Sabir Hossain Vs The State of West Bengal and Others
Calcutta High Court · (2012) 02 CAL CK 0065
High Courts21 Feb 2012
Capricorn Oils Limited and Others Vs Ratan Mohan Sarda and Others
Calcutta High Court · (2012) 108 CLA 215 : (2012) 170 CompCas 305 : (2012) 2 CompLJ 227 : (2012) 113 SCL 331
Companies Act, 1956 — Section 10F, 397, 398, 81(1A)
High Courts21 Feb 2012
Navin Vanijya Pvt. Ltd. Vs Board of Trustees for the Port of Kolkata and Another
Calcutta High Court · (2012) 02 CAL CK 0016
Constitution of India, 1950 — Article 12, 14, 226Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 4, 7, 9
High Courts20 Feb 2012
Sk. Samser Ali Vs Serina Bibi
Calcutta High Court · (2012) 2 CHN 694
Evidence Act, 1872 — Section 114(g)West Bengal Land Reforms Act, 1955 — Section 10, 14, 14M, 2(7), 5
High Courts20 Feb 2012Allowed
Shuvaditya Mondal Vs Bharat Sevashram Sangha Pranav Vidyapith and Others
Calcutta High Court · (2012) 02 CAL CK 0041
Constitution of India, 1950 — Article 136, 226West Bengal Board of Secondary Education (Examination) Regulations, 2001 — Regulation 12, 17
High Courts20 Feb 2012
Subhas Chandra Das Vs Laxmi Rani Das
Calcutta High Court · AIR 2012 Cal 175 : (2012) 2 CHN 828 : (2013) 1 DMC 25
Criminal Procedure Code, 1973 (CrPC) — Section 125Evidence Act, 1872 — Section 106, 114(g)Hindu Marriage Act, 1955 — Section 24
High Courts20 Feb 2012
Amritraj Investments Pvt. Ltd. Vs Dhanalakshmi Bank Ltd
Calcutta High Court · (2012) 4 BC 63 : (2012) 2 CHN 604
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(3A), 13(4), 17, 2(o)