High Courts20 Mar 2012Allowed
Nirban Basu Vs Smt. Gayatri Bhattacharjee
Calcutta High Court · (2012) 03 CAL CK 0064
West Bengal Premises Tenancy Act, 1956 — Section 13(1)
COURT ARCHIVE
Calcutta High Court judgments, 2012
1,296 judgments · page 56 of 65
High Courts20 Mar 2012
Bipul Parua Vs Sampa Parua
Calcutta High Court · (2012) 4 CHN 123
Civil Procedure Code, 1908 (CPC) — Section 13, 33Criminal Procedure Code, 1973 (CrPC) — Section 125, 200, 204, 244, 245Penal Code, 1860 (IPC) — Section 109, 194, 203, 323, 494
High Courts20 Mar 2012
Md. Momin Molla and Others Vs Abul Khair Molla and Another
Calcutta High Court · (2012) 03 CAL CK 0039
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200Penal Code, 1860 (IPC) — Section 420
High Courts19 Mar 2012
Eveready Industries Ltd. Vs Gillette India Ltd.
Calcutta High Court · (2012) 3 CALLT 286
High Courts16 Mar 2012
M. Ramesh Vs Union of India
Calcutta High Court · (2012) 3 CHN 661
Constitution of India, 1950 — Article 226
High Courts16 Mar 2012
Dina Nath Saha Vs Ashok Kumar Bansal
Calcutta High Court · (2012) 3 CHN 588
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 99, 151West Bengal Premises Tenancy Act, 1956 — Section 16, 16(1), 25, 25(1)
High Courts16 Mar 2012
M. Ramesh Vs Union of India and Others
Calcutta High Court · (2012) 133 FLR 875
Constitution of India, 1950 — Article 226
High Courts16 Mar 2012
Sikha Ghosh Vs State of West Bengal
Calcutta High Court · (2012) 5 CHN 168
Constitution of India, 1950 — Article 226
High Courts15 Mar 2012Allowed
Sri Kajal Kumar Saha and Others Vs Sri Sourav Mitra and Others
Calcutta High Court · (2012) 03 CAL CK 0074
Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts15 Mar 2012Dismissed
Smt. Mukti Sengupta Vs Sri Golok Saha
Calcutta High Court · (2012) 2 CALLT 383
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Transfer of Property Act, 1882 — Section 106, 108West Bengal Premises Tenancy Act, 1956 — Section 13(1), 13(6), 17(4)
High Courts15 Mar 2012
Anil Kumar Ghosh Vs The State of West Bengal and Others
Calcutta High Court · (2012) 3 CALLT 212
West Bengal Co-operative Societies Act, 2006 — Section 100(2)(c), 36(d)(ii)
High Courts15 Mar 2012Allowed
Narayan Mistry Vs Deputy Commissioner
Calcutta High Court · (2012) 4 CHN 655
Constitution of India, 1950 — Article 226Succession Act, 1925 — Section 213, 57, 57(a), 63
High Courts15 Mar 2012Dismissed
Soumen Mallick @ Bappa Vs The State of West Bengal and Another
Calcutta High Court · (2012) 4 BC 191 : (2012) 2 CALLT 653 : (2012) 3 CHN 342
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 357(3), 389Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts15 Mar 2012Dismissed
Joygopal Mondal and Others Vs Smt. Pratima Mondal
Calcutta High Court · (2012) 03 CAL CK 0036
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 451, 452Penal Code, 1860 (IPC) — Section 379, 411
High Courts15 Mar 2012Allowed
Mst. Rokia Bibi and Others Vs Amrita Kumar Jana
Calcutta High Court · (2012) 1 CALLT 675 : (2012) 5 CHN 340
Evidence Act, 1872 — Section 116Specific Relief Act, 1963 — Section 34Waqf Act, 1995 — Section 85
High Courts14 Mar 2012
Bank of India Vs Central Government Industrial Tribunal, Kolkata and Others
Calcutta High Court · (2012) 3 CALLT 571 : (2012) 2 CHN 740 : (2012) 134 FLR 254 : (2012) 4 LLJ 97
Industrial Disputes Act, 1947 — Section 17B
High Courts14 Mar 2012Dismissed
Paritosh Kumar Dey and others Vs The Deputy Commissioner and others
Calcutta High Court · (2012) 03 CAL CK 0060
Constitution of India, 1950 — Article 226
High Courts14 Mar 2012
The Secretary, Raghunathpur High School and Another Vs Mihir Kumar Hazra and Others
Calcutta High Court · (2012) 03 CAL CK 0040
High Courts14 Mar 2012
Sri Malay Kumar Dey Vs Sri Durga Narayan Sen and Others
Calcutta High Court · (2012) 5 CHN 753
Evidence Act, 1872 — Section 91, 92Hindu Succession Act, 1956 — Section 14, 14(1), 14(2)Hindu Womens Right to Property Act, 1937 — Section 14(1), 14(2)
High Courts14 Mar 2012Allowed
Mohammad Ali Vs The State of West Bengal and Others
Calcutta High Court · (2012) 3 CALLT 673 : (2012) 2 CALLT 120 : (2012) 3 CHN 110