High Courts14 Jan 2010
Mridula Ghosh and Another Vs State of West Bengal and Others
Calcutta High Court · 114 CWN 495
West Bengal School Service Commission Act, 1997 — Section 9
COURT ARCHIVE
Calcutta High Court judgments, 2010
1,168 judgments · page 58 of 59
High Courts14 Jan 2010
Smt. Hira Basu Vs The Municipal Commissioner and Others
Calcutta High Court · (2010) 01 CAL CK 0036
Calcutta High Court (Original Side) Rules, 1914 — Rule 46Calcutta Thika and other Tenancies and Lands (Acquisition and Regulation) Act, 1981 — Section 23Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 9 Rule 5, 80
High Courts14 Jan 2010
NPR Finance Limited Vs Deepak Jhunjhunwala
Calcutta High Court · 114 CWN 593
Calcutta High Court (Original Side) Rules, 1914 — Rule 1, 12, 2A, 2B, 46Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4, Order 4 Rule 1(3), Order 41 Rule 1, Order 5 Rule 19A, Order 7 Rule 11Limitation Act, 1963 — Article 137, 5
High Courts14 Jan 2010Allowed
Lakshmi Niwas Bangur Vs Regional Provident Fund Commissioner, West Bengal and others
Calcutta High Court · (2010) 125 FLR 606
Constitution of India, 1950 — Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 2(e), 8, 8B, 8C
High Courts14 Jan 2010
Hindustan Steelworks Construction Ltd. and Others Vs Central Board of Trustees for Provident Fund and Another
Calcutta High Court · (2010) 2 LLJ 778
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 17, 17(1), 6, 7A, 7Q
High Courts13 Jan 2010Allowed
Shri M.S. Tirupathi Vs Shri C.H. Ramakrishna Rao and Another
Calcutta High Court · (2010) 2 CALLT 124
Criminal Procedure Code, 1973 (CrPC) — Section 362, 386(a), 482
High Courts13 Jan 2010Dismissed
Atanu Basak Vs Shiba Prasad Mukherjee
Calcutta High Court · (2010) 2 CALLT 44
Constitution of India, 1950 — Article 227
High Courts12 Jan 2010Dismissed
Lakhi Bhui Mali Vs State of West Bengal and Others
Calcutta High Court · AIR 2010 Cal 69 : (2010) 1 CALLT 614
West Bengal Panchayat (Gram Panchayat Administration) Rules, 2004 — Rule 4, 6, 6(1)West Bengal Panchayat Act, 1973 — Section 12, 16(2), 4(2A)
High Courts12 Jan 2010
Tata Motors Limited and Another Vs State of West Bengal and Others
Calcutta High Court · (2010) 01 CAL CK 0034
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 1, Order 9 Rule 13, Order 9 Rule 6, Order 9 Rule 7, 11Constitution of India, 1950 — Article 324Contract Act, 1872 — Section 56
High Courts12 Jan 2010Dismissed
Khalil Seikh and Others Vs Asman Sk. and Others
Calcutta High Court · (2010) 01 CAL CK 0003
West Bengal Panchayat Act, 1973 — Section 12, 16, 4
High Courts11 Jan 2010
Aditya Birla Nuvo Ltd. and Another Vs Regional Provident Fund Commissioner and Others
Calcutta High Court · (2010) 125 FLR 238 : (2010) 3 LLJ 627
Constitution of India, 1950 — Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A, 7BIndustrial Disputes Act, 1947 — Section 12(3), 2
High Courts11 Jan 2010
Guru Ispat Limited and Another Vs The State Bank of India and Others
Calcutta High Court · (2010) 01 CAL CK 0018
Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 171
High Courts08 Jan 2010
Hindustan National Glass and Industries Limited Vs Ganesh Kumar Agarwal
Calcutta High Court · (2010) 01 CAL CK 0042
High Courts08 Jan 2010
SST Media Pvt. Ltd. and Dayal Saha and Another Vs Official Liquidator
Calcutta High Court · (2010) 01 CAL CK 0040
Companies Act, 1956 — Section 466, 529, 529A
High Courts08 Jan 2010Dismissed
In Re: In The Goods of Samarendra Nath Bal
Calcutta High Court · (2010) 01 CAL CK 0029
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 9 Rule 2, Order 9 Rule 3, Order 9 Rule 4, Order 9 Rule 8Succession Act, 1925 — Section 268, 276, 295, 68
High Courts08 Jan 2010
Cal-Cox Syndicate Pvt. Ltd. Vs Commissioner of Commercial Taxes, West Bengal and Others
Calcutta High Court · (2010) 01 CAL CK 0028
Constitution of India, 1950 — Article 226, 227West Bengal Value Added Tax Act, 2003 — Section 79, 80
High Courts08 Jan 2010Allowed
M/s. Sanghai Brothers Vs Union of India and Others
Calcutta High Court · (2010) 01 CAL CK 0005
Constitution of India, 1950 — Article 14, 19(1)(g), 226, 300ACustoms Act, 1962 — Section 108, 11, 110, 110(1), 110(2)Foreign Trade (Development And Regulation) Amendment Act, 2010 — Section 3(3)
High Courts07 Jan 2010
Fairdeal Enterprise (P) Ltd. Vs C.C. (Airport and Administration)
Calcutta High Court · (2010) 256 ELT 237
High Courts07 Jan 2010
Pancham International Ltd. Vs Union of India (UOI)
Calcutta High Court · (2010) 253 ELT 411
Prevention of Food Adulteration Act, 1954 — Section 2, 5, 6
High Courts07 Jan 2010
Howrah Municipal Corporation and Others Vs Shakuntala Devi Dalmia and Another
Calcutta High Court · (2010) 2 CALLT 263