High Courts06 Jan 2010
Dolphin Agencies Private Limited Vs LGW Limited
Calcutta High Court · 114 CWN 756
Representation of the People Act, 1951 — Section 7Specific Relief Act, 1963 — Section 10
COURT ARCHIVE
Calcutta High Court judgments, 2010
1,168 judgments · page 59 of 59
High Courts06 Jan 2010Allowed
Kartick Chandra Hembram and Another Vs The State of West Bengal and Others
Calcutta High Court · (2010) 01 CAL CK 0035
Constitution of India, 1950 — Article 226
High Courts06 Jan 2010
Sri Sanchit Bansal and Another Vs The Joint Admission Board (JAB) and Others
Calcutta High Court · (2010) 2 CALLT 264 : 114 CWN 176
Constitution of India, 1950 — Article 14Institutes of Technology Rules — Rule 12
High Courts06 Jan 2010Dismissed
Chandan Kumar Banik Vs State of West Bengal
Calcutta High Court · (2010) 3 CALLT 482
Criminal Procedure Code, 1973 (CrPC) — Section 167(5), 173, 362, 401, 452Penal Code, 1860 (IPC) — Section 201, 302, 34West Bengal Cold Storage (Licencing and Regulation) Act, 1966 — Section 21(1), 3
High Courts06 Jan 2010
Vikram Kumar Vs State of West Bengal and Others
Calcutta High Court · (2010) 2 BC 185 : (2011) 2 CivCC 318
Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 143(3)
High Courts06 Jan 2010
Kanti Bhushan Bakshi (Dr.) Vs State of West Bengal and Another
Calcutta High Court · (2010) 2 BC 170 : (2011) 1 Crimes 611
Criminal Procedure Code, 1973 (CrPC) — Section 205, 313Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 143
High Courts06 Jan 2010Dismissed
State of West Bengal Vs Afcon Infrastructure Ltd.
Calcutta High Court · (2011) 4 CHN 312
Contract Act, 1872 — Section 55, 55(1), 55(3)
High Courts05 Jan 2010Dismissed
Debidas Roy Vs Ms. Sabitri Chatterjee
Calcutta High Court · (2010) 01 CAL CK 0032
Civil Procedure Code, 1908 (CPC) — Section 100