COURT ARCHIVE

Calcutta High Court judgments, 2010

1,168 judgments · page 57 of 59

High Courts01 Feb 2010Dismissed

Ranjan Sengupta Vs The State of West Bengal and Another

Calcutta High Court · (2011) 2 Crimes 230 : (2011) 1 RCR(Civil) 758 : (2011) 1 RCR(Criminal) 165 : (2011) 1 RCR(Criminal) 165

Criminal Procedure Code, 1973 (CrPC) — Section 313, 326, 326(3), 482Negotiable Instruments Act, 1881 (NI) — Section 138, 143

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High Courts01 Feb 2010Dismissed

Lalita Almal Vs The First Land Acquisition Collector, Kolkata and Others

Calcutta High Court · 114 CWN 783

Land Acquisition Act, 1894 — Section 4, 49, 5, 5A, 6

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High Courts29 Jan 2010

Magma Fincorp Ltd. Vs Bunty J.C.B. Earth Movers and Another

Calcutta High Court · (2010) 01 CAL CK 0037

Arbitration Act, 1940 — Section 14, 14(2), 17, 2, 20Arbitration and Conciliation Act, 1996 — Section 2, 2(1), 9Civil Procedure Code, 1908 (CPC) — Order 4 Rule 1, 21, 86(1), 87B

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High Courts29 Jan 2010Dismissed

Sandip Biswas Vs The State of West Bengal and Others

Calcutta High Court · (2010) 01 CAL CK 0027

Constitution of India, 1950 — Article 12, 226West Bengal Co-operative Societies Act, 1983 — Section 128, 95

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High Courts29 Jan 2010Dismissed

Suniti Kumar Chaudhury Vs Union of India

Calcutta High Court · (2010) 3 CALLT 102

Constitution of India, 1950 — Article 13(2), 14, 16, 16(1), 16(4)Railway Claims Tribunal Act, 1987 — Section 10(c), 3, 8(1)

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High Courts29 Jan 2010

Three-N-Products Private Limited Vs Emami Limited Emami Limited Vs Three-N-Products Private Limited

Calcutta High Court · (2010) 01 CAL CK 0017

Trade Marks Act, 1999 — Section 17, 17(1), 17(2), 28, 28(1)

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High Courts29 Jan 2010

The Chairman, State Bank of India and Others Vs Mihir Kumar Nandi and Another Mihir Kumar Nandi Vs Union of India (UOI) and Others

Calcutta High Court · (2010) 1 CALLT 661

Constitution of India, 1950 — Article 12Contract Act, 1872 — Section 17, 19State Bank of India Employees Pension Fund Rules, 1955 — Rule 22

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High Courts29 Jan 2010

Assam Company Limited and Others Vs The State of Andhra Pradesh and Others

Calcutta High Court · (2010) 01 CAL CK 0013

Civil Procedure Code, 1908 (CPC) — Section 89Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 49

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High Courts28 Jan 2010Dismissed

Sanjay Kapoor Vs Mitana Kapoor

Calcutta High Court · 114 CWN 630

Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 24Special Marriage Act, 1954 — Section 36

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High Courts28 Jan 2010Dismissed

State of West Bengal and Others Vs Pradip Kumar Das and Others

Calcutta High Court · (2010) 01 CAL CK 0030

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High Courts28 Jan 2010Allowed

Netai Pal Vs On the death of Smt. Radha Rani Pal - Her legal and representative Smt. Kamala Prasanna Pal

Calcutta High Court · (2010) 01 CAL CK 0002

Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 270, 63

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High Courts27 Jan 2010Allowed

Robin Paul Vs Mr. G.K. Roy and another

Calcutta High Court · (2010) 125 FLR 556

Criminal Procedure Code, 1973 (CrPC) — Section 205, 233(2), 243(1), 247, 313

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High Courts27 Jan 2010Dismissed

Bimal Kumar Goenka Vs Sanjoy Kumar Jaiswal and Others

Calcutta High Court · 114 CWN 586

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)Constitution of India, 1950 — Article 227West Bengal Premises Tenancy Act, 1956 — Section 16

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High Courts19 Jan 2010Allowed

Smt. Sandhya Biswas Vs Kolkata Metropolitan Water and Sanitation Authority and others

Calcutta High Court · (2010) 125 FLR 25

Constitution of India, 1950 — Article 226

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High Courts19 Jan 2010

Niranjan Singha Roy Vs State of West Bengal

Calcutta High Court · (2010) 01 CAL CK 0019

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 148, 149, 300, 302, 304

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High Courts15 Jan 2010Allowed

Ramprasad Das Vs The Visva Bharati University and Others

Calcutta High Court · (2010) 2 CALLT 34

Visva Bharati Act, 1951 — Section 20G

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High Courts15 Jan 2010

Birds Jute and Exports Ltd. Vs Official Liquidator, High Court

Calcutta High Court · (2010) 155 CompCas 250

Companies Act, 1956 — Section 466, 529, 529A

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High Courts15 Jan 2010

Collector of Customs Vs B. Arun Kumar and Co.

Calcutta High Court · (2010) 256 ELT 34

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High Courts15 Jan 2010Dismissed

Tenya Barahattay Ketya Matka Tantubaya Samabaya Samity Ltd. Vs Commercial Tax Officer, Berhampur Charge and Others

Calcutta High Court · (2010) 01 CAL CK 0006

Central Sales Tax Act, 1956 — Section 8, 8(2)(c), 8(2A)

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High Courts14 Jan 2010

Tapan Kumar Bhattacharyya Vs Assistant Provident Fund Commissioner and Others

Calcutta High Court · (2010) 125 FLR 24 : (2010) 3 LLJ 700

Constitution of India, 1950 — Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A

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