High Courts06 Feb 2010
Sri Samiran Kaibarta and Another Vs The State of West Bengal and Others
Calcutta High Court · (2010) 2 CALLT 97
COURT ARCHIVE
Calcutta High Court judgments, 2010
1,168 judgments · page 56 of 59
High Courts05 Feb 2010Dismissed
Tata Metaliks Kubota Pipes Limited and Another Vs Union of India and Others
Calcutta High Court · (2010) 02 CAL CK 0076
Bureau of Indian Standards Act, 1986 — Section 12, 12(b), 15, 16(1)
High Courts05 Feb 2010Dismissed
Rabi Prasad Mandal Vs The State of West Bengal and Others
Calcutta High Court · (2010) 02 CAL CK 0065
West Bengal School Service Commission Act, 1997 — Section 2, 9
High Courts05 Feb 2010
State of West Bengal Vs Md. Jamiluddin Nasir and Others Adil Hossain @ Manu and Another Vs State of West Bengal and Others Sakir Akhtar @ Rohit Vs The State of West Bengal
Calcutta High Court · (2010) 02 CAL CK 0044
Arms Act, 1959 — Section 2, 25, 27, 27(2), 27(3)Criminal Procedure Code, 1973 (CrPC) — Section 164Evidence Act, 1872 — Section 10, 14, 157, 9
High Courts05 Feb 2010
The State of West Bengal Vs Ajoy Dutta and Another
Calcutta High Court · (2010) 02 CAL CK 0004
Criminal Procedure Code, 1973 (CrPC) — Section 311, 386, 391Evidence Act, 1872 — Section 106, 165
High Courts04 Feb 2010Allowed
Raghunath Tibrewal Vs Ajit Kumar Roy
Calcutta High Court · (2010) 02 CAL CK 0090
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227
High Courts04 Feb 2010Dismissed
SK. Jalaluddin and Another Vs State of West Bengal and Others
Calcutta High Court · (2010) 02 CAL CK 0078
High Courts04 Feb 2010
Sarat Bouri Vs State and Another
Calcutta High Court · (2010) 2 CALLT 454
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1), 125(4)Penal Code, 1860 (IPC) — Section 498A
High Courts04 Feb 2010
State of West Bengal and Others Vs Micheal Reginald Simon De''souza and Others
Calcutta High Court · 114 CWN 677
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 47 Rule 7, 114Constitution of India, 1950 — Article 154, 162, 258(1), 258(2), 356Government of India Act, 1935 — Section 102, 107
High Courts03 Feb 2010
Special Land Acquisition Collector, Malda Vs Sattar Ali
Calcutta High Court · (2012) 3 CHN 357
Land Acquisition Act, 1894 — Section 17(1), 23, 4(1), 5A
High Courts03 Feb 2010
Guwahati Carbon Ltd. Vs Union of India and Others
Calcutta High Court · (2013) 19 GSTR 502
Constitution of India, 1950 — Article 226
High Courts03 Feb 2010Dismissed
Sona Biscuit Limited Vs Commissioner of Central Excise
Calcutta High Court · (2010) 258 ELT 502 : (2011) 22 STR 354
High Courts03 Feb 2010
Biswanath Ghosh and Others Vs Prafulla Kumar Ghosh and Others
Calcutta High Court · (2010) 02 CAL CK 0054
Specific Relief Act, 1963 — Section 34
High Courts03 Feb 2010Dismissed
Sudhansu Kumar Ghosh Vs The State of West Bengal and Others
Calcutta High Court · AIR 2010 Cal 86 : 114 CWN 393 : (2010) 3 SLR 427
High Courts03 Feb 2010
Putzmeister Aktingesellchaft Vs Aquarius Engineers Private Limited and Another
Calcutta High Court · (2010) 43 PTC 89
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 9 Rule 9, 10Constitution of India, 1950 — Article 226Trade Marks Act, 1999 — Section 124, 134
High Courts02 Feb 2010Dismissed
CIT Vs Umedbhai International P. Ltd.
Calcutta High Court · (2011) 330 ITR 506
Income Tax Act, 1961 — Section 55A
High Courts02 Feb 2010Allowed
Swati Chatterjee Vs State of West Bengal and others
Calcutta High Court · (2010) 3 CALLT 141 : (2010) 125 FLR 800
High Courts02 Feb 2010Allowed
Sudhamoy Jana Vs State and others
Calcutta High Court · (2010) 125 FLR 803
Constitution of India, 1950 — Article 21
High Courts01 Feb 2010
Tara Chand Chowdhury and Another Vs The State of West Bengal and Others
Calcutta High Court · (2010) 02 CAL CK 0075
Land Acquisition Act, 1894 — Section 1(a), 11, 11A, 16, 17(2)
High Courts01 Feb 2010Allowed
Kadir Khan alias Kader Khan Vs The State of West Bengal
Calcutta High Court · (2010) 02 CAL CK 0074
Criminal Procedure Code, 1973 (CrPC) — Section 125, 437, 437(3), 438, 439Penal Code, 1860 (IPC) — Section 323, 34, 498A