High Courts22 Jul 1986Dismissed
Rama Shankar Singh and Others Vs M/s. Silver Screen Corpn. (P) Ltd.
Calcutta High Court · (1986) 07 CAL CK 0005
Contract Act, 1872 — Section 60Transfer of Property Act, 1882 — Section 60
COURT ARCHIVE
Calcutta High Court judgments, 1986
429 judgments · page 8 of 22
High Courts18 Jul 1986Allowed
Life Insurance Corporation of India Vs Anjan Kumar Arora and Others
Calcutta High Court · AIR 1987 Cal 197 : (1988) 64 CompCas 730
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 13, Order 9 Rule 13
High Courts18 Jul 1986
Kalachand Saha Vs The State
Calcutta High Court · (1987) CriLJ 1375
Constitution of India, 1950 — Article 227Essential Commodities Act, 1955 — Section 6A, 6B
High Courts18 Jul 1986
Commissioner of Income Tax Vs Peico Electronics and Electricals (Formerly Philips India Ltd.)
Calcutta High Court · (1987) 64 CTR 73 : (1987) 166 ITR 299 : (1987) 33 TAXMAN 551
Companies (Profits) Surtax Act, 1964 — Rule 1, 4Income Tax Act, 1961 — Section 80J
High Courts18 Jul 1986Allowed
Adhir Kumar Chowdhury and Others Vs The State Of West Bengal and Others
Calcutta High Court · 91 CWN 212
Contract Labour (Regulation and Abolition) Act, 1970 — Section 10
High Courts17 Jul 1986
Employees'' State Insurance Corporation Vs Ashutosh Adhikary and Others
Calcutta High Court · (1987) CriLJ 1812
Employees State Insurance Act, 1948 — Section 2, 39, 40Factories Act, 1948 — Section 2Penal Code, 1860 (IPC) — Section 405, 406
High Courts17 Jul 1986Dismissed
Union of India (UOI) and Others Vs Shambhunath Karmakar and Others
Calcutta High Court · (1989) 22 ECC 66 : (1987) 13 ECR 160 : (1986) 26 ELT 719
Central Excises and Salt Act, 1944 — Section 35BCivil Procedure Code, 1908 (CPC) — Section 144Defence of India (Amendment) Rules, 1963 — Rule 126C, 126F, 126G, 126H, 126M
High Courts17 Jul 1986
Commissioner of Income Tax Vs Kanhayalal Mukundlal
Calcutta High Court · (1986) 58 CTR 235 : (1987) 166 ITR 274 : (1986) 29 TAXMAN 464
Finance (No. 2) Act, 1965 — Section 68Income Tax Act, 1961 — Section 271(1)
High Courts16 Jul 1986Allowed
Life Insurance Corporation of India Vs Anjan Kumar Arora and Others
Calcutta High Court · 91 CWN 243
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts16 Jul 1986Dismissed
Bagala Prosad Kar Vs Seikh Johad and Others
Calcutta High Court · 92 CWN 313
Criminal Procedure Code, 1973 (CrPC) — Section 144, 248(1), 378, 378(4), 401Penal Code, 1860 (IPC) — Section 324, 379, 411
High Courts16 Jul 1986Dismissed
Calcutta Youth Front and Another Vs State of West Bengal and Others
Calcutta High Court · 91 CWN 398
Calcutta Improvement Act, 1911 — Section 177, 177(2), 35(a), 35C, 43Calcutta Municipal Corporation Act, 1980 — Section 343, 343(1), 353, 353(1), 353(2)
High Courts15 Jul 1986
Commissioner of Income Tax Vs Sangit Kala Mandir Trust
Calcutta High Court · (1986) 57 CTR 19 : (1987) 166 ITR 217 : (1986) 29 TAXMAN 161
Income Tax Act, 1961 — Section 11, 12, 2(15)
High Courts14 Jul 1986
Union Carbide India Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1987) 165 ITR 558 : (1986) 28 TAXMAN 485
Income Tax Act, 1961 — Section 35B(1), 40A(5)
High Courts11 Jul 1986Allowed
South India Corporation (Agencies) Ltd. Vs Collector of Customs and Others
Calcutta High Court · AIR 1989 Cal 10 : (1987) 11 ECC 372 : (1987) 11 ECR 38 : (1987) 30 ELT 100
Customs Act, 1962 — Section 2(21), 87
High Courts11 Jul 1986
Calcutta Properties Ltd. and etc. Vs S.N. Chakrabortty
Calcutta High Court · AIR 1988 Cal 131 : 91 CWN 347
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114, 151Transfer of Property Act, 1882 — Section 59A, 68
High Courts11 Jul 1986
Buddhadeb Dutta Vs Commissioner of Income Tax
Calcutta High Court · (1986) 57 CTR 49 : (1987) 166 ITR 428 : (1986) 29 TAXMAN 253
Income Tax Act, 1961 — Section 147, 271(1)
High Courts10 Jul 1986
Commissioner of Income Tax Vs Turner Morrison and Co. Ltd.
Calcutta High Court · (1987) 166 ITR 57
Income Tax Act, 1922 — Section 23AIncome Tax Act, 1961 — Section 154, 154(3), 297(2)
High Courts09 Jul 1986
Commissioner of Income Tax Vs Union Carbide India Ltd.
Calcutta High Court · (1986) 56 CTR 66 : (1987) 165 ITR 550 : (1986) 28 TAXMAN 524
Income Tax Act, 1961 — Section 33, 80J
High Courts09 Jul 1986
Commissioner of Income Tax Vs Calcutta Credit Corporation
Calcutta High Court · (1986) 56 CTR 142 : (1987) 166 ITR 29 : (1986) 28 TAXMAN 530
Income Tax Act, 1961 — Section 271(1)
High Courts09 Jul 1986
In Re: Sachindra Krishna Dutta and Another
Calcutta High Court · 91 CWN 383
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10, Order 26 Rule 14, Order 26 Rule 9