High Courts22 Aug 1986Dismissed
Basanti Bastralaya Vs River Steam Navigation Co. Ltd. and Others
Calcutta High Court · AIR 1987 Cal 271 : (1989) 66 CompCas 270
Contract Act, 1872 — Section 56
COURT ARCHIVE
Calcutta High Court judgments, 1986
429 judgments · page 6 of 22
High Courts21 Aug 1986
Commissioner of Income Tax Vs Babcock and Wilcox of (I.) Ltd.
Calcutta High Court · (1989) 175 ITR 511 : (1986) 29 TAXMAN 431
Income Tax Act, 1961 — Section 139(8), 154, 256(2)
High Courts21 Aug 1986
COMMISSIONER OF INCOME TAX Vs BABCOCK and WILCOX (I) LTD.
Calcutta High Court · (1986) 57 CTR 289
Income Tax Act, 1961 — Section 139(8), 154
High Courts20 Aug 1986Allowed
Kajal Goswami and Others Vs State of West Bengal
Calcutta High Court · (1987) 12 ECC 119
BENGAL EXCISE ACT, 1909 — Section 2, 46A, 92
High Courts19 Aug 1986
The Manager, Government of India Forms Stores Vs Assistant Commissioner, Commercial Taxes
Calcutta High Court · (1987) 67 STC 93
Central Sales Tax Act, 1956 — Section 13, 2, 9Constitution of India, 1950 — Article 226
High Courts18 Aug 1986Allowed
Byomkesh Banerjee Vs Nani Gopal Banik
Calcutta High Court · AIR 1987 Cal 92 : 91 CWN 272
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Contract Act, 1872 — Section 2, 3, 4Specific Relief Act, 1963 — Section 16
High Courts18 Aug 1986
Jameson and Magrudar Co. Pvt. Ltd. Vs Income Tax Officer and Others
Calcutta High Court · (1987) 65 CTR 81 : (1987) 167 ITR 77
Income Tax Act, 1961 — Section 147, 148, 37(3), 80A(2), 80B(5)Income Tax Rules, 1962 — Rule 6D
High Courts18 Aug 1986Allowed
Swadeshi Fan Industries Pvt. Ltd. Vs State of West Bengal
Calcutta High Court · (1987) 64 STC 312
West Bengal Sales Tax Act, 1954 — Section 4AA, 9(3)
High Courts18 Aug 1986Dismissed
Haridas Roy and Others Vs State of West Bengal
Calcutta High Court · 91 CWN 387
West Bengal Estates Acquisition Act, 1953 — Section 40, 41, 42, 42A, 43
High Courts14 Aug 1986
Commissioner of Wealth Tax Vs Krishna Bazaz
Calcutta High Court · (1987) 64 CTR 145 : (1987) 166 ITR 620 : (1987) 34 TAXMAN 46
Wealth Tax Act, 1957 — Section 14(1), 18(1)
High Courts13 Aug 1986
Amulya Pal Vs Bhupen Sarkar
Calcutta High Court · (1988) CriLJ 85 : (1987) 2 RCR(Criminal) 1
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 250, 397, 399, 401, 482
High Courts12 Aug 1986
Sm. Jharna debi Vs Subal Sadhukhan
Calcutta High Court · 91 CWN 431
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 13, Order 21 Rule 22, Order 21 Rule 66, Order 21 Rule 84, Order 21 Rule 90
High Courts12 Aug 1986Dismissed
C.R. Basu Vs State of West Bengal and Others
Calcutta High Court · 91 CWN 319
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226
High Courts08 Aug 1986
Commissioner of Income Tax Vs United Provinces Electric Supply Co. Ltd.
Calcutta High Court · (1987) 59 CTR 266 : (1987) 166 ITR 565 : (1987) 30 TAXMAN 578
Electricity Act, 1910 — Section 7AIncome Tax Act, 1961 — Section 215, 246, 41(2), 7A
High Courts08 Aug 1986
Munshi Ashrafur Rahaman Vs Munshi Rafikur Rahaman alias Moyna and Others
Calcutta High Court · 91 CWN 343
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 4Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 431Penal Code, 1860 (IPC) — Section 406
High Courts08 Aug 1986Allowed
Sankar Bhattacharjee Vs Bholonath Ghosh
Calcutta High Court · (1986) 1 CALLT 165 : 91 CWN 282 : (1995) 3 LLJ 495
Employees State Insurance (General) Regulations, 1950 — Regulation 26Employees State Insurance Act, 1948 — Section 85
High Courts07 Aug 1986
Commissioner of Gift Tax Vs Purushottam Lira Raja (Legal representative of late Lira Raja)
Calcutta High Court · (1987) 166 ITR 525
Gift Tax Act, 1958 — Section 5(1)Income Tax Act, 1961 — Section 11
High Courts07 Aug 1986
Commissioner of Income Tax Vs Ruby General Insurance Co.
Calcutta High Court · (1988) 172 ITR 337 : (1988) 37 TAXMAN 107
Income Tax Act, 1961 — Rule 5, 41(1)
High Courts06 Aug 1986Dismissed
Bengal Hire Purchase Corporation Vs Harendra Singh and Others
Calcutta High Court · AIR 1987 Cal 219
Arbitration Act, 1940 — Section 30
High Courts06 Aug 1986
Commissioner of Income Tax Vs North West Coal Ltd.
Calcutta High Court · (1987) 59 CTR 27 : (1987) 167 ITR 419 : (1986) 29 TAXMAN 534
Income Tax Act, 1922 — Section 10, 10(2)Income Tax Act, 1961 — Section 145, 256(2)