High Courts05 Aug 1986
Commissioner of Income Tax Vs West Bengal State Electricity Board (for and on behalf of M.K. Okumo)
Calcutta High Court · (1987) 166 ITR 507
Income Tax Act, 1961 — Section 10(6), 17, 17(2), 256(1), 9
COURT ARCHIVE
Calcutta High Court judgments, 1986
429 judgments · page 7 of 22
High Courts04 Aug 1986
Tarak Nath Gupta Vs Commissioner of Income Tax
Calcutta High Court · (1986) 57 CTR 313 : (1987) 166 ITR 468 : (1986) 29 TAXMAN 486
Income Tax Act, 1961 — Section 271, 271(1), 274
High Courts04 Aug 1986Dismissed
Fort Gloster Industries Ltd. and Another Vs Tatanagar Transport Corpn. and Others
Calcutta High Court · 91 CWN 391
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 5
High Courts04 Aug 1986Dismissed
Sankar Lal Narayan Prosad Vs Satya Narayan Berlia and Others
Calcutta High Court · AIR 1987 Cal 221
Evidence Act, 1872 — Section 101, 102, 103, 104, 106Transfer of Property Act, 1882 — Section 105
High Courts04 Aug 1986
Commissioner of Income Tax Vs Mahadeo Ram Kumar
Calcutta High Court · (1987) 59 CTR 33 : (1987) 166 ITR 477 : (1986) 29 TAXMAN 450
Income Tax Act, 1922 — Section 23A, 23A(1)Income Tax Act, 1961 — Section 45
High Courts01 Aug 1986
Shyam Narayan Prasad Vs Benoy Kumar Chourasia
Calcutta High Court · 91 CWN 353
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 19, Order 5 Rule 19A, Order 9 Rule 13, Order 9 Rule 6
High Courts01 Aug 1986Allowed
New India Assurance Co. Ltd. Vs Arabinda Mukherjee and Others
Calcutta High Court · (1987) ACJ 544
High Courts01 Aug 1986
Champa Properties (P.) Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1986) 57 CTR 44 : (1987) 166 ITR 367 : (1986) 28 TAXMAN 588
Income Tax Act, 1961 — Section 246
High Courts01 Aug 1986
Sanatan Mondal Vs State
Calcutta High Court · (1988) CriLJ 238
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 218, 219, 220Penal Code, 1860 (IPC) — Section 395, 397
High Courts30 Jul 1986
Commissioner of Income Tax Vs Chemical Agents (P.) Ltd.
Calcutta High Court · (1987) 65 CTR 98 : (1987) 167 ITR 387 : (1987) 33 TAXMAN 241
Income Tax Act, 1961 — Section 104
High Courts30 Jul 1986
The State Manager, Estate Directorate, Housing Department Vs Lt. Col. Sudhir Mohan Dutta
Calcutta High Court · AIR 1987 Cal 324
West Bengal Government Premises (Tenancy Regulation) Act, 1976 — Section 3(2)
High Courts29 Jul 1986
Prasanta Kumar Das Vs State of West Bengal and Others
Calcutta High Court · 91 CWN 587
High Courts28 Jul 1986Dismissed
Ganges Printing Ink Factory Employees Industrial Co-Operative Society Ltd. and Another Vs The 7th Industrial Tribunal and Others
Calcutta High Court · 91 CWN 480
Industrial Disputes Act, 1947 — Section 10, 10(4), 15, 15(2), 15(2)(b)
High Courts25 Jul 1986
Tolaram Jalan Vs Commissioner of Wealth Tax
Calcutta High Court · (1988) 169 ITR 239 : (1986) 29 TAXMAN 441
Wealth Tax Act, 1957 — Section 35, 5(1)
High Courts25 Jul 1986
Govinda Chandra Bag Vs Radhakanta Bad and Others
Calcutta High Court · (1987) CriLJ 477 : 91 CWN 941
Criminal Procedure Code, 1973 (CrPC) — Section 251, 256, 313Penal Code, 1860 (IPC) — Section 323
High Courts25 Jul 1986
West Bengal Industrial Infra-Strictire Development Corporation Vs Star Engineering Co.
Calcutta High Court · AIR 1987 Cal 126
Arbitration Act, 1940 — Section 30
High Courts24 Jul 1986
Commissioner of Income Tax Vs Johnston Pumps (India) Ltd.
Calcutta High Court · (1988) 172 ITR 333
Income Tax Act, 1961 — Section 40
High Courts22 Jul 1986
Commissioner of Income Tax Vs Hoare Miller and Co. Ltd.
Calcutta High Court · (1986) 57 CTR 16 : (1987) 166 ITR 341 : (1986) 28 TAXMAN 567
Income Tax Act, 1961 — Section 43(5)
High Courts22 Jul 1986Dismissed
Sm. Pravabati Roy and Another Vs Dwijendra Lal Sengupta and Another
Calcutta High Court · AIR 1987 Cal 97 : 91 CWN 441
Easements Act, 1882 — Section 13
High Courts22 Jul 1986
Jayram Jha Vs State of West Bengal and Others
Calcutta High Court · 91 CWN 285
Constitution of India, 1950 — Article 309