High Courts25 Jun 1986
Commissioner of Income Tax Vs Ram Gopal Thirani and Sons
Calcutta High Court · (1988) 171 ITR 314 : (1987) 34 TAXMAN 165
Hindu Succession Act, 1956 — Section 6Income Tax Act, 1961 — Section 261
COURT ARCHIVE
Calcutta High Court judgments, 1986
429 judgments · page 10 of 22
High Courts24 Jun 1986Dismissed
State of West Bengal Vs Union of India (UOI)
Calcutta High Court · AIR 1987 Cal 226 : 91 CWN 376
Constitution of India, 1950 — Article 131Limitation Act, 1908 — Article 149Limitation Act, 1963 — Article 112
High Courts24 Jun 1986
Dilip Kumar Biswas Vs Kamalendu Chanda
Calcutta High Court · AIR 1987 Cal 172
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 3, Order 41 Rule 5(1), 94
High Courts24 Jun 1986
Union Carbide India Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1986) 56 CTR 146 : (1987) 165 ITR 678
Income Tax Act, 1961 — Section 35(2), 37, 43A, 80JIncome Tax Rules, 1962 — Rule 19A(2)
High Courts24 Jun 1986Allowed
Anwar Sheikh Vs Baneswar Das Poddar and Others
Calcutta High Court · 91 CWN 72
Constitution of India, 1950 — Article 227, 227(1)Criminal Procedure Code, 1973 (CrPC) — Section 107, 144Government of India Act, 1915 — Section 107
High Courts23 Jun 1986
Commissioner of Income Tax Vs Shell Petroleum Co. Ltd.
Calcutta High Court · (1986) 56 CTR 59 : (1986) 56 CTR 134 : (1987) 164 ITR 357 : (1986) 28 TAXMAN 617
Income Tax Act, 1922 — Section 15C(4), 16, 16(2), 34(1)Income Tax Act, 1961 — Section 154
High Courts23 Jun 1986
Bishnu Krishna Shrestha Vs Union of India (UOI)
Calcutta High Court · (1987) 11 ECC 385 : (1987) 27 ELT 369 : (1987) 168 ITR 815 : (1987) 67 STC 209
Criminal Procedure Code, 1973 (CrPC) — Section 165(2)Foreign Exchange Regulation Act, 1973 — Section 37, 37(2)
High Courts23 Jun 1986
Rabindra Nath De Sarkar Vs Nitai Ch. Adak
Calcutta High Court · (1988) CriLJ 9
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146
High Courts20 Jun 1986
Everett (India) Pvt. Ltd. Vs Dy. Collector of Customs
Calcutta High Court · (1988) 17 ECR 777 : (1988) ECR 415 : (1993) 67 ELT 462
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 116
High Courts19 Jun 1986Dismissed
In Re: No. 57 Block Bastuhara Committee and Others
Calcutta High Court · AIR 1987 Cal 122 : 91 CWN 337
Constitution of India, 1950 — Article 21
High Courts19 Jun 1986Allowed
Tarapada Dey Vs District Registrar, Hooghly and Others
Calcutta High Court · AIR 1987 Cal 107 : 91 CWN 262
Arbitration Act, 1940 — Section 14, 17Limitation Act, 1963 — Section 29(2), 5Registration Act, 1908 — Section 23, 25
High Courts19 Jun 1986
R.S. Mukherjee Vs Commissioner of Income Tax
Calcutta High Court · (1986) 28 TAXMAN 476
Finance Act, 1966 — Section 2(4)Income Tax Act, 1961 — Section 114, 14, 143, 144, 182
High Courts19 Jun 1986Dismissed
Sagora Bibi Vs Sk. Manik and Others
Calcutta High Court · AIR 1987 Cal 86 : (1987) 1 CompLJ 322 : 91 CWN 163
Civil Procedure Code, 1908 (CPC) — Section 146
High Courts19 Jun 1986Dismissed
Hrishikesh Hati and Another Vs Bibhuti Bhusan Mondal and Others
Calcutta High Court · 91 CWN 332
Registration Act, 1908 — Section 49Transfer of Property Act, 1882 — Section 107West Bengal Estates Acquisition Act, 1953 — Section 6(1), 6(1)(a), 6(1)(e), 6(2)
High Courts19 Jun 1986
H.S. Mukherjee Vs Commissioner of Income Tax
Calcutta High Court · (1986) 56 CTR 150 : (1986) 161 ITR 846
Income Tax Act, 1961 — Section 114, 14, 182, 45, 67
High Courts19 Jun 1986Allowed
Smt. Bedana Devi and Another Vs Abdul Jawab
Calcutta High Court · 91 CWN 226
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts18 Jun 1986
Alkali and Chemical Corporation of India Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1986) 56 CTR 139 : (1986) 161 ITR 820
Income Tax Act, 1961 — Section 40, 80J
High Courts18 Jun 1986
Prafulla Kumar Patra and Others Vs Vivekananda Seal and Others
Calcutta High Court · 91 CWN 315
Civil Procedure Code, 1908 (CPC) — Section 115, 151Transfer of Property Act, 1882 — Section 108
High Courts17 Jun 1986
Commissioner of Income Tax Vs Nagpur Steel and Alloys (P.) Ltd.
Calcutta High Court · (1987) 65 CTR 145 : (1988) 169 ITR 466 : (1987) 33 TAXMAN 498
Income Tax Act, 1961 — Section 139(3), 72, 80J
High Courts17 Jun 1986
Commissioner of Income Tax Vs Thomas Leslie Martin
Calcutta High Court · (1987) 59 CTR 131 : (1986) 161 ITR 814
Income Tax Act, 1922 — Section 12(2)