High Courts19 Jul 1977Dismissed
Alliance Jute Mills Co. Ltd. Vs Lalchand Dharamchand and Another
Calcutta High Court · AIR 1978 Cal 19
Arbitration Act, 1940 — Section 34, 35
COURT ARCHIVE
Calcutta High Court judgments, 1977
393 judgments · page 9 of 20
High Courts19 Jul 1977Dismissed
Rohini Kanta Dey Vs State of West Bengal
Calcutta High Court · (1978) 1 ILR (Cal) 592
Constitution of India, 1950 — Article 226, 310, 311(2), 320(2)West Bengal Services Rules — Rule 75
High Courts18 Jul 1977
C.M. Agarwalla Vs Halar Salt and Chemical Works and Others
Calcutta High Court · AIR 1977 Cal 356
Criminal Procedure Code, 1973 (CrPC) — Section 258Penal Code, 1860 (IPC) — Section 406, 420
High Courts18 Jul 1977Allowed
Arvind Kumar Dhanuka Vs Board of Trustees and Others
Calcutta High Court · AIR 1977 Cal 377
Major Port Trusts Act, 1963 — Section 49, 52
High Courts18 Jul 1977
Ghulam Mohiuddin and Others Vs The Official Assignee, Calcutta and Others
Calcutta High Court · AIR 1977 Cal 406
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts18 Jul 1977Dismissed
Municipal Commissioners of the Hooghly Chinsurah Municipality Vs Spence Ltd. and Others
Calcutta High Court · AIR 1978 Cal 49
Sales of Goods Act, 1930 — Section 24
High Courts15 Jul 1977Allowed
Collector of Customs Vs Bimal Das Gupta
Calcutta High Court · (1977) 2 ILR (Cal) 165
Central Board of Revenue Act, 1924 — Section 28Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 13, 2, 3, 6, 7Constitution of India, 1950 — Article 226, 309
High Courts15 Jul 1977
K.D. Ghosh Vs Commissioner of Income Tax
Calcutta High Court · (1978) 111 ITR 502
Income Tax Act, 1961 — Section 64
High Courts15 Jul 1977Allowed
Life Insurance Corporation of India Vs Gadadhar De
Calcutta High Court · AIR 1978 Cal 419
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1Contract Act, 1872 — Section 60
High Courts15 Jul 1977
Kali Charan Ram Chander Vs Commissioner of Income Tax
Calcutta High Court · (1978) 112 ITR 405
Income Tax Act, 1961 — Section 253
High Courts15 Jul 1977
Bachan Singh Vs Ranjit Kumar Mitra
Calcutta High Court · (1977) 2 ILR (Cal) 331
Calcutta Rent Act, 1920 — Section 4(1)Calcutta Thika Tenancy Act, 1949 — Section 2(5)Transfer of Property Act, 1882 — Section 111, 116
High Courts14 Jul 1977
Bharati Pvt. Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1978) 111 ITR 951
Income Tax Act, 1961 — Section 131
High Courts14 Jul 1977
Commissioner of Income Tax Vs Kailasho Devi Burman and Others
Calcutta High Court · (1978) 115 ITR 732
Income Tax Act, 1922 — Section 23, 23(3), 25A, 29
High Courts13 Jul 1977
Kalabati Devi Vs K.K. Kutty
Calcutta High Court · 81 CWN 1032
Constitution of India, 1950 — Article 227West Bengal Premises Tenancy Act, 1956 — Section 31
High Courts13 Jul 1977
Bhupendra Chandra Chatterjee Vs Indian Airlines Corporation
Calcutta High Court · 81 CWN 1120 : (1977) 2 ILR (Cal) 132 : (1978) 2 LLJ 90
Air Corporations Act, 1953 — Section 20, 44, 45Central Excises and Salt Act, 1944 — Section 37
High Courts11 Jul 1977Dismissed
Anath Bandhu Chakraborty and Another Vs Ashim Mukherjee
Calcutta High Court · (1977) 07 CAL CK 0031
Transfer of Property Act, 1882 — Section 108, 108(m)
High Courts11 Jul 1977
Bhagwati Prasad Khaitan Vs The Special Director, Enforcement Directorate and Another
Calcutta High Court · (1977) CriLJ 1821
Constitution of India, 1950 — Article 226Foreign Exchange Regulation Act, 1973 — Section 51
High Courts08 Jul 1977Dismissed
Bhuramal Agarwala Vs Samla Dalurband Coal Pvt. Ltd.
Calcutta High Court · 82 CWN 1 : (1977) 2 ILR (Cal) 202
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 2
High Courts08 Jul 1977
Taherbhoy Feeda Ally and Others Vs State of West Bengal and Others
Calcutta High Court · AIR 1977 Cal 361
Transfer of Property Act, 1882 — Section 54Urban Land (Ceiling and Regulation) Act, 1976 — Section 27
High Courts08 Jul 1977
Commissioner of Income Tax Vs Turner Morrison and Co. Ltd.
Calcutta High Court · (1978) 113 ITR 762
Income Tax Act, 1922 — Section 23A, 34(1), 40(2), 43, 66