High Courts07 Jul 1977Dismissed
Bhagatram Goyal Vs Gupta Cables Pvt. Ltd.
Calcutta High Court · AIR 1977 Cal 451
Civil Procedure Code, 1908 (CPC) — Section 151, 20
COURT ARCHIVE
Calcutta High Court judgments, 1977
393 judgments · page 10 of 20
High Courts06 Jul 1977
Commissioner of Income Tax and Another Vs Punam Chand Banthia
Calcutta High Court · (1978) 112 ITR 727
Income Tax Act, 1961 — Section 139, 147, 148, 153(2)
High Courts06 Jul 1977Allowed
M. Gulamali Abdul Hussain and Co. Vs Binani Properties (P) Ltd. and Others
Calcutta High Court · AIR 1978 Cal 53
Civil Procedure Code, 1908 (CPC) — Section 146
High Courts06 Jul 1977
Income Tax Officer, D-Ward and Another Vs Chandmull Batia
Calcutta High Court · (1978) 115 ITR 388
Companies Act, 1956 — Section 153Income Tax Act, 1961 — Section 2(22)
High Courts06 Jul 1977
Ram Nagina Dubey Vs Commissioner of Police, Calcutta and Others
Calcutta High Court · (1977) 07 CAL CK 0004
Constitution of India, 1950 — Article 226, 311, 311(2)Criminal Procedure Code, 1973 (CrPC) — Section 149Penal Code, 1860 (IPC) — Section 147, 149, 182, 323, 325
High Courts05 Jul 1977Dismissed
General Manager, Eastern Railway Vs Sukumar Indu
Calcutta High Court · 81 CWN 999 : (1977) 2 ILR (Cal) 116
Railways Act, 1890 — Section 3, 3(7)Workmens Compensation Act, 1923 — Section 2(1)
High Courts05 Jul 1977
Basdeo Prasad Khemka Vs Union of India (UOI)
Calcutta High Court · AIR 1978 Cal 100 : 81 CWN 1047
Limitation Act, 1963 — Section 14
High Courts05 Jul 1977Dismissed
General Manager, Easten Railway Vs Sukumar Indu
Calcutta High Court · (1977) ACJ 479
Railways Act, 1890 — Section 3, 3(7)Workmens Compensation Act, 1923 — Section 2(1)
High Courts04 Jul 1977Dismissed
Imperial Chemical Industries Ltd. Vs Controller General of Patents, Designs and Trade Mark and Another
Calcutta High Court · AIR 1978 Cal 77
Patents Act, 1970 — Section 2, 67, 71, 87, 88
High Courts04 Jul 1977
Daga Films Vs Lotus Production and Others
Calcutta High Court · AIR 1977 Cal 312
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 19, Order 8 Rule 6, Order 8 Rule 6A, Order 8 Rule 6A(2), Order 8 Rule 6A(4)
High Courts04 Jul 1977
Smt. Gulab Kanwar Vs The Director, Enforcement and Others
Calcutta High Court · AIR 1977 Cal 383
Constitution of India, 1950 — Article 226(1), 226(3)
High Courts01 Jul 1977Allowed
Bunge and Co. Vs Anglo India Jute Mills Co.
Calcutta High Court · 82 CWN 842
High Courts01 Jul 1977
A.M. Ghosh Vs Employees'' State Insurance Corporation
Calcutta High Court · (1978) 1 ILR (Cal) 114
Employees State Insurance Act, 1948 — Section 2(17), 44, 44(1), 44(2), 73E
High Courts01 Jul 1977
Becker Gray and Co. (1930) Ltd. Vs Income Tax Officer and Others
Calcutta High Court · (1978) 112 ITR 503
Income Tax Act, 1961 — Section 271(1), 274, 274(2)
High Courts01 Jul 1977Dismissed
A. M. Ghosh Vs Employees'' State Insurance Corporation and Another
Calcutta High Court · 81 CWN 1019
Employees State Insurance Act, 1948 — Section 2(17)(i), 44, 44(1), 44(2), 73E
High Courts29 Jun 1977Dismissed
State of West Bengal and Others Vs Hindusthan Construction Co. Ltd.
Calcutta High Court · (1978) 41 STC 112
Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 72
High Courts28 Jun 1977
Satyesh Chandra Banerjee Vs Sm. Rani Banerjee and Others
Calcutta High Court · AIR 1977 Cal 509
Stamp Act, 1899 — Section 36Transfer of Property Act, 1882 — Section 123, 8
High Courts24 Jun 1977
B.K. Dhar Pvt. Limited Vs Calcutta Metropolitan Development Authority
Calcutta High Court · AIR 1977 Cal 379
Constitution of India, 1950 — Article 226
High Courts24 Jun 1977
Durgamata Oil Mill and Another Vs The Corporation of Calcutta
Calcutta High Court · (1978) CriLJ 222 : 82 CWN 363
Prevention of Food Adulteration Act, 1954 — Section 16, 17, 7