High Courts07 Jun 1977
Union of India (UOI) and Others Vs Bholanath Karmakar
Calcutta High Court · (1977) CriLJ 1819
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Calcutta High Court judgments, 1977
393 judgments · page 12 of 20
High Courts07 Jun 1977Dismissed
National Insurance Co. Ltd. Vs Calcutta Dock Labour Board
Calcutta High Court · (1978) ACJ 75 : AIR 1977 Cal 492 : 81 CWN 970
Contract Act, 1872 — Section 28
High Courts06 Jun 1977Allowed
Pannalal Biswas Vs Dilip Kumar Mondal and Others
Calcutta High Court · AIR 1977 Cal 297 : 81 CWN 960
Evidence Act, 1872 — Section 111Succession Act, 1925 — Section 2Transfer of Property Act, 1882 — Section 13, 19
High Courts03 Jun 1977Allowed
Haraprosad Biswas Vs Bamdeb Roy
Calcutta High Court · (1977) 2 ILR (Cal) 207
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1Transfer of Property Act, 1882 — Section 106West Bengal Premises Tenancy Act, 1956 — Section 13(1), 13(6)
High Courts02 Jun 1977Allowed
Shri Monindra Mohan Sirkar Vs The Income Tax Officer, Project Circle, North Bengal, Siliguri and Another
Calcutta High Court · 81 CWN 876 : (1978) 112 ITR 47
Constitution of India, 1950 — Article 131A, 226, 226(1), 226A, 32Income Tax Act, 1961 — Section 139, 143, 143(2), 143(3), 147
High Courts02 Jun 1977
Mohindra Mohan Sirkar Vs Income Tax Officer and Another
Calcutta High Court · 81 CWN 876 : (1978) 112 ITR 47
Constitution of India, 1950 — Article 226(3)Income Tax Act, 1961 — Section 143(2), 143(3), 147, 148
High Courts02 Jun 1977
Smt. Sova Sarkar and Others Vs Income Tax Officer
Calcutta High Court · (1983) 139 ITR 386
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 139, 143, 143(3), 147, 148
High Courts02 Jun 1977Allowed
Shah Prabhudas Gulabchand and Another Vs Eurasian Equipments and Chemicals Ltd. and Another
Calcutta High Court · AIR 1977 Cal 449
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts02 Jun 1977Allowed
Sri Monindra Mohan Sarkar Vs Income Tax Officer, Project Circle, North Bengal, Siliguri and Another
Calcutta High Court · (1977) 06 CAL CK 0004
Constitution of India, 1950 — Article 131A, 226, 226(1), 226A, 32Income Tax Act, 1961 — Section 139, 143, 143(2), 143(3), 147
High Courts01 Jun 1977Allowed
Bombay Safe and Steel Works Pvt. Ltd. Vs A.K. Bandopadhyay and Others
Calcutta High Court · (1978) 2 ELT 224
Central Excises and Salt Act, 1944 — Section 4Constitution of India, 1950 — Article 226
High Courts01 Jun 1977Dismissed
Abdul Gani Vs A.K. Majahiruddin Ahmad
Calcutta High Court · (1977) 2 ILR (Cal) 51
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 13(1)Civil Procedure Code, 1908 (CPC) — Section 15, 16, 17, 18, 19Suits Valuation Act, 1887 — Section 11
High Courts31 May 1977Dismissed
J.K. Seth Vs Narendra Nath Banerjee
Calcutta High Court · AIR 1977 Cal 388 : (1977) 2 ILR (Cal) 31
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 47
High Courts31 May 1977
Saroj Kumar Dey Vs Sunil Kumar Dey
Calcutta High Court · (1977) 2 ILR (Cal) 179
Civil Procedure Code, 1908 (CPC) — Section 10, 115, 151
High Courts31 May 1977Dismissed
Asoke Kumar Mukherjee Vs Ajit Behari Mukherjee
Calcutta High Court · (1977) 2 ILR (Cal) 587
West Bengal Premises Tenancy Act, 1956 — Section 13(1), 18(1), 18A(3A)
High Courts31 May 1977Allowed
Snehalata Mukherjee and Others Vs Ajit Behari Mukherjee and Another
Calcutta High Court · 81 CWN 916
West Bengal Premises Tenancy Act, 1956 — Section 13(1), 13(1)(f)
High Courts30 May 1977
Govinda Chandra Bhowmick Vs The State of West Bengal
Calcutta High Court · (1977) CriLJ 1501 : 82 CWN 1014
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 304, 34WEST BENGAL CHILDREN ACT, 1959 — Section 2, 22, 26, 28, 3
High Courts27 May 1977
Anil Kumar Mondal and Others Vs Amulya Charan Mondal and Others
Calcutta High Court · 81 CWN 920
West Bengal Non-Agricultural Tenancy Act, 1949 — Section 23, 24, 24(1)
High Courts25 May 1977
Commissioner of Income Tax (Central) Vs W.H. Harton and Co. Ltd.
Calcutta High Court · (1978) 113 ITR 708
High Courts25 May 1977
Income Tax Officer, "I" Ward and Others Vs Mahadeo Lal Tulsyan
Calcutta High Court · (1978) 2 ILR (Cal) 76 : (1978) 111 ITR 25
Income Tax Act, 1961 — Section 147, 148
High Courts25 May 1977
Purban Pvt. Ltd. Vs Deb Kumar Shaw
Calcutta High Court · 81 CWN 953
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 148, 47, 60