High Courts16 Aug 1977
Commissioner of Income Tax Vs I.C.I. (India) Pvt. Ltd.
Calcutta High Court · (1983) 139 ITR 105
Income Tax Act, 1922 — Section 10(2)
COURT ARCHIVE
Calcutta High Court judgments, 1977
393 judgments · page 7 of 20
High Courts12 Aug 1977Dismissed
Rajendra Prosad Agarwalla and Others Vs Official Liquidator
Calcutta High Court · (1977) 1 CALLT 62 : (1978) 48 CompCas 476 : 82 CWN 14
Companies Act, 1956 — Section 391
High Courts12 Aug 1977Allowed
Quader Nowaz and Others Vs Commissioner of Wakfs and Others
Calcutta High Court · 82 CWN 503
Constitution of India, 1950 — Article 226
High Courts12 Aug 1977
Quader Nowaz and Others Vs The Commissioner of Wakfs, West Bengal and Others
Calcutta High Court · AIR 1978 Cal 92 : 82 CWN 503
Bengal Wakf Act, 1934 — Section 40, 46, 47Constitution of India, 1950 — Article 226
High Courts12 Aug 1977Dismissed
Hanuman Bux Chowdhury and Others Vs Assam Oil Co. Ltd. and Another
Calcutta High Court · AIR 1978 Cal 18
Interest Act, 1839 — Section 1
High Courts10 Aug 1977
Shree Gouri Shankar Jute Mills (P.) Ltd. Vs Income Tax Officer, "D" Ward and Others
Calcutta High Court · (1978) 112 ITR 1031
Income Tax Act, 1961 — Section 147, 148
High Courts10 Aug 1977Dismissed
M.P. Agarwalla and Co. Vs Director of Entry Tax and Others
Calcutta High Court · (1978) 41 STC 258
Taxes on Entry of Goods into Calcutta Metropolitan Area (Amendment) Ordinance, 1972 — Section 2(iv)
High Courts10 Aug 1977
The Superintendent and Remembrancer of Legal Affairs Vs G. Majumdar
Calcutta High Court · (1978) CriLJ 80 : (1978) 2 ILR (Cal) 369
Border Security Force Act, 1968 — Section 141, 80Criminal Procedure Code, 1973 (CrPC) — Section 475Penal Code, 1860 (IPC) — Section 109, 114, 182, 302
High Courts10 Aug 1977
Superintendent and Remembrancer of Legal Affairs, West Bengal Vs G. Mazumdar, I. G. Border Security
Calcutta High Court · (1977) 08 CAL CK 0007
Border Security Force Act, 1968 — Section 141, 80Criminal Procedure Code, 1973 (CrPC) — Section 475Penal Code, 1860 (IPC) — Section 109, 114, 182, 302
High Courts07 Aug 1977
Jugal Kishore Radhakishan Vs Additional Member, Board of Revenue and Others
Calcutta High Court · (1978) 41 STC 250
Bengal Finance (Sales Tax) Act, 1941 — Section 5(2)(a)(ii)
High Courts05 Aug 1977
Algemene Bank Nederland Vs Central Government Labour Court and Others
Calcutta High Court · (1978) 1 CALLT 195 : (1978) 2 LLJ 117
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33CPayment of Wages Act, 1936 — Section 2, 7, 9
High Courts05 Aug 1977
Dr. Madhusudan Poddar Vs Arabinda Poddar and Another
Calcutta High Court · AIR 1978 Cal 195 : (1977) 2 CompLJ 319 : 82 CWN 215 : (1977) 2 ILR (Cal) 255
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 2, 115
High Courts05 Aug 1977Dismissed
Durga Rani Debi Vs Shib Chandra Das
Calcutta High Court · 82 CWN 112
West Bengal Premises Tenancy (Second Amendment) Act, 1969 — Section 17D
High Courts05 Aug 1977
Rakhal Chandra Pandit Vs Pulin Behari Mandal
Calcutta High Court · (1978) 2 ILR (Cal) 331
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 151Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 33C(2)
High Courts05 Aug 1977
Madhusudan Poddar Vs Arabinda Poddar and Another
Calcutta High Court · 82 CWN 215
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts04 Aug 1977Dismissed
Md. Ashiruddin Vs State
Calcutta High Court · 82 CWN 1113
Bengal Criminal Law (Industrial Areas) Amendment Act, 1942 — Section 1, 1(2), 2, 4(1)
High Courts03 Aug 1977
Anchal Bhusan Bose Vs Director of Public Instructions, West Bengal and Others
Calcutta High Court · 81 CWN 1073
High Courts03 Aug 1977
Commissioner of Income Tax Vs National Insurance Co. Ltd.
Calcutta High Court · (1978) 113 ITR 37
Finance Act, 1973 — Section 4Income Tax Act, 1922 — Section 10(1), 2(4A), 3(1), 3(3), 3(5)Income Tax Act, 1961 — Section 28
High Courts02 Aug 1977Dismissed
Kalicharan Banerjee Vs Union of India
Calcutta High Court · 82 CWN 153
Constitution of India, 1950 — Article 14, 226Limitation Act, 1963 — Section 22
High Courts02 Aug 1977Allowed
Nisha Nath De Vs State of West Bengal and Others
Calcutta High Court · 81 CWN 1115
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114, 115