High Courts12 Sept 1977
Sri Iswar Dashabhuja Thakurani and Others Vs Sm. Kanchanbala Dutta and Others
Calcutta High Court · AIR 1977 Cal 473
Civil Procedure Code, 1908 (CPC) — Order 31 Rule 1Evidence Act, 1872 — Section 108
COURT ARCHIVE
Calcutta High Court judgments, 1977
393 judgments · page 5 of 20
High Courts12 Sept 1977Allowed
Hindusthan Construction Company Ltd. Vs Labour Enforcement Officer (Central)
Calcutta High Court · (1977) 2 ILR (Cal) 641
Contract Labour (Regulation and Abolition) Act, 1970 — Section 2, 2(1), 27Contract Labour (Regulation and Abolition) Central Rules, 1971 — Rule 24, 25(2)Industrial Disputes Act, 1947 — Section 2(a)
High Courts12 Sept 1977Dismissed
Pijush Deb Vs The State
Calcutta High Court · 82 CWN 370
Criminal Procedure Code, 1973 (CrPC) — Section 190, 191(1)(b), 200, 342Penal Code, 1860 (IPC) — Section 467
High Courts09 Sept 1977
Dibakar Naskar and Others Vs Rotary Village Co-Operative Multipurpose Society Ltd. and Others
Calcutta High Court · 82 CWN 44
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, Order 41 Rule 33, Order 7 Rule 11, 151
High Courts07 Sept 1977Allowed
Pronati Mitra Vs Sachindra Nath Chatterjee
Calcutta High Court · AIR 1977 Cal 409
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 100West Bengal Premises Tenancy Act, 1956 — Section 106, 13(6)
High Courts07 Sept 1977Dismissed
12, I.C. Bose Road Tenants'' Association Vs Collector of Howrah and Others
Calcutta High Court · AIR 1977 Cal 437 : (1977) 1 CALLT 56 : (1977) 2 CompLJ 338 : 82 CWN 33 : (1977) 2 ILR (Cal) 398
Constitution of India, 1950 — Article 226General Clauses Act, 1897 — Section 3(31)Land Acquisition (Amendment) Act, 1898 — Section 6(1)
High Courts07 Sept 1977
Maloy Kumar Bera Vs Rabindra Nath Bera
Calcutta High Court · (1977) 2 ILR (Cal) 341
Bengal General Clauses Act, 1899 — Section 8Bengal Tenancy Act, 1885 — Section 26FCalcutta Thika Tenancy Act, 1949 — Section 27
High Courts06 Sept 1977
Commissioner of Income Tax Vs Banshidhar Durgadutt
Calcutta High Court · (1978) 115 ITR 356
Income Tax Act, 1961 — Section 256
High Courts06 Sept 1977
Arjun Tewari Vs The State
Calcutta High Court · (1977) CriLJ 1751
Evidence Act, 1872 — Section 101, 103, 106Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts06 Sept 1977Allowed
State of West Bengal Vs Purnendu Sen
Calcutta High Court · (1977) 2 ILR (Cal) 659
Constitution of India, 1950 — Article 226West Bengal Services Rules — Rule 75
High Courts06 Sept 1977Dismissed
Puspabala Ray Vs Life Insurance Corporation of India
Calcutta High Court · AIR 1978 Cal 221
Contract Act, 1872 — Section 25, 29
High Courts02 Sept 1977
Md. Akbar Ali Sardar Vs Firoze Khatoon Bibi and Others
Calcutta High Court · (1977) 1 CALLT 380 : (1977) 1 CALLT 245 : (1977) CriLJ 1654 : (1977) 2 ILR (Cal) 295
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 125, 126, 401, 482Land Acquisition Act, 1894 — Section 18
High Courts02 Sept 1977
Chandi Charan Sarkar and Others Vs Commercial Tax Officer and Others
Calcutta High Court · 82 CWN 273 : (1977) 2 ILR (Cal) 322 : (1977) 40 STC 600
Constitution of India, 1950 — Article 304
High Courts01 Sept 1977
Addl. Commissioner of Income Tax Vs A. Mukherjee and Co. (P.) Ltd.
Calcutta High Court · (1978) 113 ITR 718
Income Tax Act, 1961 — Section 154, 256(1)Transfer of Property Act, 1882 — Section 106
High Courts01 Sept 1977
Union of India (UOI) Vs Narendra Nath Bose
Calcutta High Court · (1977) 2 ILR (Cal) 301
Central Services (Temporary) Services Rules, 1965 — Rule 5Constitution of India, 1950 — Article 226, 309Industrial Disputes Act, 1947 — Section 25F
High Courts01 Sept 1977Dismissed
Dharmadas Chatterjee Vs Sambhukali Bhattacharjee
Calcutta High Court · (1977) 2 ILR (Cal) 666
Bengal Municipal Act, 1932 — Section 123(1), 126, 126(1), 148, 149(4)
High Courts31 Aug 1977
Mohanlal Gangully and Others Vs The State of West Bengal and Others
Calcutta High Court · AIR 1978 Cal 12 : 82 CWN 411
West Bengal Zilla Parishad Act, 1963 — Section 42(2)West Bengal Zilla Parishad Rules, 1964 — Rule 175
High Courts31 Aug 1977
Bhudhar Meta Vs J.L.R.O., Nanoor and Others
Calcutta High Court · AIR 1978 Cal 405
Constitution of India, 1950 — Article 226West Bengal Land Reforms Rules, 1965 — Rule 20A
High Courts30 Aug 1977
Orient Paper Mills Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1978) 113 ITR 550
High Courts29 Aug 1977Dismissed
Hindusthan Cables Ltd. and Another Vs Great Eastern Shipping Co. Ltd. and Another
Calcutta High Court · AIR 1978 Cal 84
Calcutta Port Act, 1890 — Section 113(2), 142