High Courts23 Nov 1977
Commissioner of Income Tax (Central) Vs Turner Morrison and Co. Ltd.
Calcutta High Court · (1978) 114 ITR 629
Income Tax Act, 1961 — Section 36(1), 37, 37(1)
COURT ARCHIVE
Calcutta High Court judgments, 1977
393 judgments · page 3 of 20
High Courts11 Oct 1977
Bhikamchand Sethia Vs Income Tax Officer, "C" Ward and Others
Calcutta High Court · (1979) 120 ITR 559
Income Tax Act, 1961 — Section 147, 148
High Courts11 Oct 1977Allowed
Dhane Ali Mia and Others Vs Sobhan Ali and Others
Calcutta High Court · AIR 1978 Cal 399 : (1978) 1 CALLT 212 : (1978) 1 CompLJ 35 : 82 CWN 431
Succession Act, 1925 — Section 218, 244, 245, 273, 283
High Courts07 Oct 1977
Sudhir Kumar Banerjee Vs Tukvar Company Ltd.
Calcutta High Court · (1978) 2 ILR (Cal) 96
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 41 Rule 2Companies Act, 1956 — Section 134, 175, 293Limitation Act, 1908 — Article 151, 12, 12(2)
High Courts06 Oct 1977Allowed
Calcutta Electric Supply Corporation Vs Arun Kumar Dhar
Calcutta High Court · (1978) 1 CALLT 316 : (1977) 2 ILR (Cal) 647
Criminal Procedure Code, 1973 (CrPC) — Section 200, 468, 470(1)Electricity Act, 1910 — Section 22, 42, 49ALimitation Act, 1908 — Section 14, 14(2)
High Courts05 Oct 1977
Gour Gopal Roy Vs Smt. Sipra Roy
Calcutta High Court · AIR 1978 Cal 163 : (1977) 2 ILR (Cal) 681
Hindu Marriage Act, 1955 — Section 1(2), 2
High Courts05 Oct 1977Dismissed
The Director, Enforcement Directorate Cabinet Secretariat Deptt. Personnel and A.R. Government of India and Others Vs Saroj Kumar Bhotika and Another
Calcutta High Court · AIR 1978 Cal 65 : (1978) 48 CompCas 649 : 82 CWN 61
Constitution of India, 1950 — Article 226, 37Evidence Act, 1872 — Section 115Foreign Exchange Regulation Act, 1947 — Section 5(1)
High Courts04 Oct 1977
Commissioner of Income Tax Vs Central Kurkhend Coal Co. Ltd.
Calcutta High Court · (1978) 113 ITR 483
Income Tax Act, 1961 — Section 256(1)
High Courts04 Oct 1977
Anandram Gajadhar Vs Commissioner of Income Tax, Central
Calcutta High Court · (1978) 113 ITR 566
Excess Profits Tax Act, 1940 — Section 21Income Tax Act, 1922 — Section 46(1), 46(7)
High Courts03 Oct 1977
Commissioner of Income Tax Vs Shantilal C. Mehta (Administrator of the estate of late Madan Shum Sher Jung Bahadur Rana of Nepal)
Calcutta High Court · (1978) 113 ITR 79
Income Tax Act, 1922 — Section 24B, 34Income Tax Act, 1961 — Section 159
High Courts03 Oct 1977
Satish Chandra Kuila Vs Kalipada Maity
Calcutta High Court · 82 CWN 184
Constitution of India, 1950 — Article 14West Bengal Land Reforms Act, 1955 — Section 3, 8
High Courts30 Sept 1977Dismissed
Md. Ahmed Amolia and Others Vs Nirmal Chandra Roy and Others
Calcutta High Court · AIR 1978 Cal 312
Evidence Act, 1872 — Section 90Limitation Act, 1963 — Article 64, 65Transfer of Property Act, 1882 — Section 105, 111, 116
High Courts30 Sept 1977
Stya Paul Vs Commissioner of Income Tax (Central)
Calcutta High Court · (1979) 116 ITR 335
Income Tax Act, 1922 — Section 7
High Courts29 Sept 1977Dismissed
Chittaranjan Sen Majumdar Vs First Land Acquisition Collector and Others
Calcutta High Court · 82 CWN 628
Constitution of India, 1950 — Article 226West Bengal Premises Requisition and Control (Temporary Provisions) Act, 1947 — Section 3, 3(2), 4, 4(1)
High Courts29 Sept 1977
Commissioner of Income Tax Vs All India Tea and Trading Co. Ltd.
Calcutta High Court · (1979) 117 ITR 525 : (1979) 2 TAXMAN 247
Income Tax Act, 1922 — Section 12B, 2(4A)
High Courts29 Sept 1977Dismissed
East Jamuria Company Pvt. Ltd. Vs Collector of Customs
Calcutta High Court · (1978) 2 ILR (Cal) 499
Constitution of India, 1950 — Article 226(1)Customs Act, 1962 — Section 11, 112, 130, 130(1), 152Defence of India Rules, 1962 — Rule 3, 84
High Courts28 Sept 1977Dismissed
Tarakpada Kirti Vs Ruplekha Chatterjee
Calcutta High Court · AIR 1978 Cal 189 : (1978) 2 ILR (Cal) 355
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3, Order 2 Rule 2Transfer of Property Act, 1882 — Section 111, 114A
High Courts28 Sept 1977Dismissed
Chiranjilal Agarwalla and Another Vs Jai Hind Investments and Industries Pvt. Ltd. and Another
Calcutta High Court · AIR 1978 Cal 177
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, Order 6 Rule 4, Order 9 Rule 13
High Courts28 Sept 1977Dismissed
Mst. Zohra Khatoon Vs Janab Mohammad Jane Alam and Others
Calcutta High Court · AIR 1978 Cal 133 : 82 CWN 51
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 16
High Courts28 Sept 1977Dismissed
State of West Bengal Vs Ramkali Bhattacharjee
Calcutta High Court · 82 CWN 318
Land Acquisition Act, 1894 — Section 11, 12, 12(2), 18, 18(2)