CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Calcutta High Court/1974

COURT ARCHIVE

Calcutta High Court judgments, 1974

350 judgments · page 9 of 18

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1915
  • 1914
  • 1913
  • 1912
  • 1911
  • 1910
  • 1909
  • 1908
  • 1907
  • 1906
  • 1905
  • 1904
  • 1903
  • 1902
  • 1901
  • 1900
  • 1899
  • 1898
  • 1897
  • 1896
  • 1895
  • 1894
  • 1893
  • 1892
  • 1891
  • 1890
  • 1889
  • 1888
  • 1887
  • 1886
  • 1885
  • 1884
  • 1883
  • 1882
  • 1881
  • 1880
  • 1879
  • 1878
  • 1877
  • 1876
  • 1875
  • 1874
  • 1873
  • 1872
  • 1871
  • 1870
  • 1869
  • 1868
  • 1867
  • 1866
  • 1865
  • 1864
  • 1863
High Courts10 Jul 1974

Sikri and Co. Pvt. Ltd. Vs Commissioner of Income Tax

Calcutta High Court · (1977) 106 ITR 682

Income Tax Act, 1961 — Section 2(24), 274(2), 275, 68
Read judgment
High Courts10 Jul 1974

Jitendra Nath Mitra and Another Vs State

Calcutta High Court · (1974) CriLJ 1441 : 79 CWN 325 : (1975) 1 ILR (Cal) 636

Criminal Procedure Code, 1973 (CrPC) — Section 200, 54Factories Act, 1948 — Section 21, 92
Read judgment
High Courts10 Jul 1974

Keshar Debi Boid Vs Life Insurance Corporation of India

Calcutta High Court · 79 CWN 246

Constitution of India, 1950 — Article 19(5)Penal Code, 1860 (IPC) — Section 305, 306, 309
Read judgment
High Courts09 Jul 1974

Ranjeet Singh and Another Vs Sardar Hardoyal Singh and Others

Calcutta High Court · 78 CWN 923

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10
Read judgment
High Courts09 Jul 1974

Biswanath Rungta Vs Oriental Industrial Engineering Co. Pvt. Ltd. and Others

Calcutta High Court · AIR 1975 Cal 222

Arbitration Act, 1940 — Section 34
Read judgment
High Courts09 Jul 1974Allowed

Sri Sri Digambareshwar Shib Thakur Vs State of West Bengal

Calcutta High Court · (1976) 1 ILR (Cal) 322

West Bengal Estates Acquisition Act, 1953 — Section 4, 44(2), 5, 6, 6(1)
Read judgment
High Courts09 Jul 1974

Dhirendra Nath Sen Vs State of West Bengal

Calcutta High Court · (1975) 1 ILR (Cal) 647

Bengal Finance (Sales Tax) Act, 1941 — Section 5(2), 6, 8Bengal Raw Jute Taxation Act, 1941 — Section 2(8)
Read judgment
High Courts07 Jul 1974

Santosh Kumar Sarkar and Others Vs State of West Bengal

Calcutta High Court · 78 CWN 980

West Bengal Estates Acquisition Act, 1953 — Section 44(2a), 44(3), 47, 5, 5A
Read judgment
High Courts05 Jul 1974Dismissed

Krishnakanta Das and Others Vs Renubala Das and Another

Calcutta High Court · 79 CWN 341

Hindu Succession Act, 1956 — Section 14
Read judgment
High Courts04 Jul 1974Dismissed

Calcutta Insurance Co. and Another Vs Rita Ganguli and Others

Calcutta High Court · 79 CWN 69

Read judgment
High Courts04 Jul 1974

Maliram Agarwala Vs Bhudarmal Agarwala

Calcutta High Court · 78 CWN 901

West Bengal Premises Tenancy Act, 1956 — Section 17, 17(1), 17(2), 17(2)(a), 17(2A)
Read judgment
High Courts03 Jul 1974Allowed

Sardarmull Kankaria Vs State of West Bengal

Calcutta High Court · AIR 1975 Cal 354 : 79 CWN 810 : (1974) 2 ILR (Cal) 657

Constitution of India, 1950 — Article 14Land Acquisition Act, 1894 — Section 23, 23(2), 6
Read judgment
High Courts03 Jul 1974

West Bengal State Electricity Board Vs Bongaon Electric Supply Co. Ltd.

Calcutta High Court · AIR 1975 Cal 137 : (1975) 1 ILR (Cal) 193

Electricity Act, 1910 — Section 5(1), 7
Read judgment
High Courts01 Jul 1974

State Bank of India Vs The Economic Trading Co. S.A.A. and Others

Calcutta High Court · AIR 1975 Cal 145

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Contract Act, 1872 — Section 124
Read judgment
High Courts01 Jul 1974

Superintendent and Remembrances of Legal Affairs Vs Darshan Mahato

Calcutta High Court · (1977) 2 ILR (Cal) 149

Penal Code, 1860 (IPC) — Section 279, 338
Read judgment
High Courts01 Jul 1974

Superintendent and Remembrancer of Legal Affairs Vs Darshan Mahato

Calcutta High Court · (1975) 1 ILR (Cal) 257

Penal Code, 1860 (IPC) — Section 279, 338
Read judgment
High Courts28 Jun 1974

Gopeswar Dassmullick and Others Vs Abdul Malik Abdulla

Calcutta High Court · 78 CWN 821

Civil Procedure Code, 1908 (CPC) — Section 115Presidency Small Cause Courts Act, 1882 — Section 60, 61
Read judgment
High Courts27 Jun 1974Dismissed

Seimens India Ltd. Vs Phanindra Kumar Dutt

Calcutta High Court · AIR 1975 Cal 271

Arbitration Act, 1940 — Section 34
Read judgment
High Courts27 Jun 1974Allowed

Gourlal Mitra Vs Sm. Hara Sundari Paul

Calcutta High Court · AIR 1974 Cal 331

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 3, Order 9 Rule 4
Read judgment
High Courts26 Jun 1974

Biju Patnaik Vs Income Tax Officer

Calcutta High Court · (1976) 102 ITR 96

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 147, 148
Read judgment
Previous1…7891011…18Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions