High Courts14 Jan 1974
R.K. Poddar Vs State
Calcutta High Court · (1975) 2 ILR (Cal) 643
Apprentices Act, 1961 — Section 2, 30(1), 30(2), 32, 8(3)
COURT ARCHIVE
Calcutta High Court judgments, 1974
350 judgments · page 18 of 18
High Courts11 Jan 1974
Satyabrata Maity Vs Assistant Registrar of Co-op. Societies, Midnapore and Others
Calcutta High Court · 79 CWN 986
Banking Regulation Act, 1949 — Section 14Industrial Disputes Act, 1947 — Section 10(1)Land Acquisition Act, 1894 — Section 5A, 6
High Courts10 Jan 1974
Gouripore Co. Limited and Others Vs State of West Bengal and Another
Calcutta High Court · (1975) 1 LLJ 247
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 12, 2
High Courts10 Jan 1974
Selected Dalurband Coal Co. P. Ltd. Vs Income Tax Officer, G-Ward and Another
Calcutta High Court · (1978) 113 ITR 510
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 143(3), 147, 148
High Courts10 Jan 1974Partly Allowed
Amulya Gopal Majumdar Vs United Industrial Bank Ltd. and Others
Calcutta High Court · AIR 1974 Cal 323 : (1974) 1 CALLT 74 : 78 CWN 1029
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 8, Order 39 Rule 1, 151
High Courts10 Jan 1974
Shreeniwas and Sons Vs Income Tax Officer, "B" Ward and Others
Calcutta High Court · 78 CWN 561 : (1974) 96 ITR 562
Finance Act, 1965 — Section 24(7)Income Tax Act, 1961 — Section 156, 2(43), 220(2), 220(3), 221
High Courts09 Jan 1974
Sri Anthony Gomes Vs State of West Bengal and Others
Calcutta High Court · 79 CWN 301 : (1974) 2 LLJ 94
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10A, 18, 33, 33A
High Courts04 Jan 1974
Choutmall Sarogi Vs The State
Calcutta High Court · (1974) CriLJ 1134 : 78 CWN 548
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 120B, 195
High Courts04 Jan 1974
Satyanarayan Banerjee and Others Vs Charge Officer and A.S.O. Birbhum and Others
Calcutta High Court · AIR 1975 Cal 43
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts03 Jan 1974
Income Tax Officer, "C" Ward and Others Vs Panama Private Ltd.
Calcutta High Court · (1974) 97 ITR 210
Income Tax Act, 1961 — Section 147Income Tax Rules, 1962 — Rule 5