High Courts26 Jun 1974
Satyanarayan Murarka Vs Union of India
Calcutta High Court · 78 CWN 884
Constitution of India, 1950 — Article 14, 19, 19(1)(g), 226, 301
COURT ARCHIVE
Calcutta High Court judgments, 1974
350 judgments · page 10 of 18
High Courts24 Jun 1974Dismissed
Lily Biscuit Company (P.) Ltd. Vs State of West Bengal
Calcutta High Court · (1974) 1 CALLT 273 : (1975) 35 STC 236
Central Sales Tax Act, 1956 — Section 6, 7, 9Constitution of India, 1950 — Article 226, 269
High Courts24 Jun 1974
Satyanarayan Murarka Vs Union of India (UOI)
Calcutta High Court · AIR 1975 Cal 316 : 78 CWN 884
Constitution of India, 1950 — Article 14, 19(1)Railways Act, 1890 — Section 28, 54
High Courts24 Jun 1974Allowed
Nemai Chakrabarty Vs Banshidhar Chakravarty and Others
Calcutta High Court · AIR 1974 Cal 333
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts21 Jun 1974
Nawn Estates Pvt. Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1977) 106 ITR 384
Income Tax Act, 1922 — Section 22(2), 22(4), 23(4), 28(1), 28(6)
High Courts19 Jun 1974
Ajit Prasad Mukherjea Vs Life Insurance Corporation of India and Others
Calcutta High Court · 78 CWN 853 : (1975) 1 LLJ 110
Air Corporations Act, 1953 — Section 45Constitution of India, 1950 — Article 133, 141, 226LIFE INSURANCE CORPORATION ACT, 1956 — Section 11, 48, 49
High Courts19 Jun 1974
Pronab Kumar Mukherjee and Others Vs State of West Bengal and Others
Calcutta High Court · AIR 1975 Cal 275
Constitution of India, 1950 — Article 14West Bengal Agricultural Lands and Fisheries (Acquisition and Resettlement) Act, 1958 — Section 7
High Courts19 Jun 1974
Auto Distributors Ltd. Vs Guha Rice Company
Calcutta High Court · 78 CWN 984
Companies Act, 1956 — Section 125, 19, 3, 394, 394(3)
High Courts18 Jun 1974
Bhupatrai Hirachand Vs Commissioner of Income Tax
Calcutta High Court · (1977) 109 ITR 97
Income Tax Act, 1922 — Section 34, 9(3)
High Courts14 Jun 1974
Commissioner of Income Tax Vs Baldeoram Beharilal
Calcutta High Court · 80 CWN 247 : (1975) 99 ITR 108
Income Tax Act, 1922 — Section 10(1)
High Courts12 Jun 1974
Sur, Enamel and Stamping Works Pvt. Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1976) 105 ITR 184
Income Tax Act, 1922 — Section 23AIncome Tax Act, 1961 — Section 104
High Courts12 Jun 1974Allowed
Skabeo (P) Ltd. Vs The State of West Bengal
Calcutta High Court · AIR 1974 Cal 307
Arbitration Act, 1940 — Section 11, 5
High Courts12 Jun 1974
Kshudiram Malik Vs Gour Chandra Jash and Others
Calcutta High Court · 78 CWN 809
Partition Act, 1893 — Section 2, 3, 9
High Courts11 Jun 1974Allowed
Krishna Marble and General Stores Vs Air Assam
Calcutta High Court · 78 CWN 910
Sales of Goods Act, 1930 — Section 21, 24
High Courts11 Jun 1974
Chowringhee Sales Bureau P. Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1977) 110 ITR 385
Income Tax Act, 1922 — Section 10(1), 10(2)
High Courts11 Jun 1974
Ramakrishna Mission and Another Vs State of West Bengal and Others
Calcutta High Court · (1975) 1 LLJ 291
High Courts07 Jun 1974
Mackinnon Mackenzie and Company Pvt. Ltd. Vs Anil Kumar Sen and Another
Calcutta High Court · AIR 1975 Cal 150 : 78 CWN 860
Calcutta High Court (Original Side) Rules, 1914 — Rule 2, 3Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 21 Rule 46C, Order 8 Rule 6
High Courts04 Jun 1974Dismissed
Serajul Islam Vs Bhubaneswar Mullick
Calcutta High Court · AIR 1975 Cal 253 : (1976) 2 ILR (Cal) 269
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 2, Order 41 Rule 25, Order 41 Rule 27, 151
High Courts31 May 1974Dismissed
Oceanic Industries (India) Private Ltd. Vs Commercial Tax Officer and Others
Calcutta High Court · 78 CWN 803 : (1974) 34 STC 546
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 144
High Courts31 May 1974Allowed
Sri Iswar Sridhar Jiew Vs Anup Lal Sharma
Calcutta High Court · AIR 1975 Cal 174 : (1975) 2 ILR (Cal) 704
Civil Procedure Code, 1908 (CPC) — Section 96Transfer of Property Act, 1882 — Section 106