High Courts28 May 1974
Daddy S. Mazda and Others Vs K.R. Irani
Calcutta High Court · (1977) 47 CompCas 39 : 78 CWN 872
Companies Act, 1956 — Section 155Evidence Act, 1872 — Section 114
COURT ARCHIVE
Calcutta High Court judgments, 1974
350 judgments · page 11 of 18
High Courts28 May 1974
In the matter of Sasti Charan Mondal and others
Calcutta High Court · (1974) CriLJ 1326 : 78 CWN 813 : (1974) 2 ILR (Cal) 487
Criminal Procedure Code, 1973 (CrPC) — Section 167, 437, 439Penal Code, 1860 (IPC) — Section 148, 149, 302, 364
High Courts28 May 1974Dismissed
Poysha Industries Co. Ltd. Vs Dy. Controller of Patents and Designs
Calcutta High Court · AIR 1975 Cal 178
Patents Act, 1970 — Section 25Patents and Designs Act, 1911 — Section 9
High Courts28 May 1974
Commissioner of Income Tax Vs Ajmera Industries Private Ltd.
Calcutta High Court · (1976) 103 ITR 245
Income Tax Act, 1961 — Section 22, 28, 56(2)
High Courts27 May 1974
Radhabai Purshottam Alias Radhabai Damodar Vs Secretary, Ministry of Land and Land Revenue, Department and Others
Calcutta High Court · 79 CWN 213
Constitution of India, 1950 — Article 227West Bengal Estates Acquisition Act, 1953 — Section 10(2), 14, 15, 15(1)(a), 15(a)
High Courts24 May 1974
Gurupada Nayak Vs District Magistrate Burdwan and Others
Calcutta High Court · 78 CWN 978
Essential Commodities Act, 1955 — Section 7(i)(a)(ii)
High Courts24 May 1974Dismissed
P.G. and Sawoo (P.) Ltd. Vs Union of India
Calcutta High Court · (1974) 05 CAL CK 0003
Constitution of India, 1950 — Article 299Evidence Act, 1872 — Section 91Transfer of Property Act, 1882 — Section 107
High Courts23 May 1974Allowed
Michael D''Costa Vs Indian Iron and Steel Co. Ltd.
Calcutta High Court · (1975) 1 ILR (Cal) 1
English Workmens Compensation Act, 1906 — Section 1(1)National Insurance (Industrial Injuries) Act, 1946 — Section 7(1)Workmens Compensation Act, 1923 — Section 3, 3(1), 30
High Courts21 May 1974Dismissed
Hindustan Steel Works Construction Ltd. Vs Bharat Spun Pipe Co.
Calcutta High Court · AIR 1975 Cal 8
Arbitration Act, 1940 — Section 34Contract Act, 1872 — Section 37
High Courts20 May 1974
Chiranjilal Bahri Vs Income Tax Officer, "D" Ward and Others
Calcutta High Court · (1977) 108 ITR 646
Income Tax Act, 1922 — Section 34
High Courts20 May 1974Dismissed
Assam Bengal Roadways (P) Ltd. Vs New India Assurance Co. Ltd. and Another
Calcutta High Court · AIR 1975 Cal 322
Arbitration Act, 1940 — Section 20
High Courts20 May 1974Dismissed
Assam Bengal Roadways Pvt. Ltd. Vs The New India Assurance Company Ltd. and Another
Calcutta High Court · AIR 1975 Cal 322
Arbitration Act, 1940 — Section 20
High Courts20 May 1974
The Commissioner of Wakfs Vs Asraful Alam Shami and Another
Calcutta High Court · AIR 1975 Cal 162
High Courts17 May 1974Dismissed
Sisir Kumar Roy Vs Amiya Roy
Calcutta High Court · (1975) 1 ILR (Cal) 326
Evidence Act, 1872 — Section 67, 68Succession Act, 1925 — Section 281, 59, 63
High Courts17 May 1974
Burdwan Zilla Motor Mazdoor Mandali Co-operative Society Ltd. and Others Vs The Regional Transport Authority, Burdwan and Others
Calcutta High Court · AIR 1975 Cal 280
Bengal Motor Vehicles Rules, 1940 — Rule 55A, 57Motor Vehicles Act, 1939 — Section 47, 57(3)
High Courts17 May 1974Partly Allowed
Mugneeram Bangur and Co. Vs State of West Bengal
Calcutta High Court · AIR 1974 Cal 369 : (1974) 1 CALLT 344 : 78 CWN 725
Land Acquisition Act, 1894 — Section 18, 23, 54
High Courts17 May 1974Allowed
Sm. Swarna Lata Devi Vs Krishna Iron Foundry and Metal Works (P) Ltd.
Calcutta High Court · AIR 1974 Cal 393 : 78 CWN 1039
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, Order 6 Rule 4Evidence Act, 1872 — Section 35
High Courts17 May 1974Dismissed
The Pench Valley Coal Co. Ltd. Vs The Indian Cable Co. Ltd.
Calcutta High Court · AIR 1975 Cal 284
Arbitration Act, 1940 — Section 34Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3
High Courts17 May 1974Dismissed
Commissioners for The Port of Calcutta Vs Alliance Jute Mills
Calcutta High Court · 79 CWN 188
High Courts15 May 1974
Ambika Roy Vs The State of West Bengal
Calcutta High Court · (1974) CriLJ 1002 : 78 CWN 753 : (1974) 2 ILR (Cal) 325
Criminal Procedure Code, 1973 (CrPC) — Section 451, 457Penal Code, 1860 (IPC) — Section 34, 384