High Courts28 Feb 1973
Ghaffar Haji Shakoor Vs S.M. Saeed
Calcutta High Court · AIR 1974 Cal 83 : (1973) 1 CALLT 47 : 77 CWN 648
West Bengal Premises Tenancy Act, 1956 — Section 13, 13(2)
COURT ARCHIVE
Calcutta High Court judgments, 1973
321 judgments · page 14 of 17
High Courts28 Feb 1973Allowed
Prem Singh Vs Sm. Dulari Bai and Another
Calcutta High Court · AIR 1973 Cal 425 : 77 CWN 535
Hindu Marriage Act, 1955 — Section 1(1), 2(1)
High Courts28 Feb 1973
Hongkong and Shanghai Banking Corporation Vs Income Tax Officer, "C" Ward and Others
Calcutta High Court · (1975) 100 ITR 531
Income Tax Act, 1961 — Section 147, 148
High Courts28 Feb 1973
HONGKONG AND SHANGHAI BANKING CORPORATION Vs Income Tax OFFICER. "C" WARD, COMPANIES DISTRICT CALCUTTA, AND OTHERS.
Calcutta High Court · (1975) 100 ITR 513
Income Tax Act, 1961 — Section 147, 148
High Courts28 Feb 1973
Prodyot Kumar Mukherjee and Others Vs R. Gersappe Regional Manager, Bank of India
Calcutta High Court · (1973) CriLJ 1361 : 77 CWN 786
Constitution of India, 1950 — Article 19, 21, 227Criminal Procedure Code, 1898 (CrPC) — Section 144, 145, 209, 253, 439
High Courts27 Feb 1973Dismissed
Chaudhury Iron Co. (P.) Ltd. Vs State of West Bengal and Others
Calcutta High Court · (1974) 34 STC 21
Constitution of India, 1950 — Article 19, 226
High Courts27 Feb 1973Allowed
Abdul Rahaman Vs Sm. Angur Bala Manna and Another
Calcutta High Court · AIR 1974 Cal 16
Trusts Act, 1882 — Section 48
High Courts26 Feb 1973Dismissed
Chandra Bhan Agarwal and Another Vs Arjundas Agarwal and Others
Calcutta High Court · AIR 1974 Cal 183
Trade and Merchandise Marks Act, 1958 — Section 107, 56
High Courts26 Feb 1973
Nirmal Chandra Sen alias N.C. Sen Vs State of West Bengal and Others
Calcutta High Court · 77 CWN 439
High Courts23 Feb 1973Allowed
Hetram Agarwal and Others Vs Commercial Tax Officer and Others
Calcutta High Court · (1985) 58 STC 115
Central Sales Tax Act, 1956 — Section 10, 10A, 7, 8
High Courts20 Feb 1973
Sm. Sailabala Dassi Vs Sambhunath Barik and Others
Calcutta High Court · AIR 1973 Cal 378
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts20 Feb 1973
The J.B. Williams Co., INC and Another Vs Registrar of Trade Marks and Others
Calcutta High Court · AIR 1974 Cal 19 : (1974) 1 CALLT 369
Trade and Merchandise Marks Act, 1958 — Section 49, 49(3)
High Courts19 Feb 1973Dismissed
Kedar Nath Mall Vs State of Bihar
Calcutta High Court · (1974) 2 ILR (Cal) 509
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 299Contract Act, 1872 — Section 65, 70
High Courts19 Feb 1973Allowed
Sk. Nasirul Hoque Vs Johora Khatun Bibi Johora Khatun Bibi Vs Sk. Nasirul Hoque
Calcutta High Court · AIR 1974 Cal 248 : 77 CWN 417
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts19 Feb 1973
Barendra Prosad Roy and Others Vs Income Tax Officer, "A" Ward, Foreign Section and Others
Calcutta High Court · 77 CWN 396 : (1973) 91 ITR 82
Income Tax Act, 1961 — Section 160, 163(1)
High Courts16 Feb 1973
Raja Katra Vs Corporation of Calcutta
Calcutta High Court · (1973) CriLJ 1505 : 77 CWN 681 : (1973) 2 ILR (Cal) 564
Constitution of India, 1950 — Article 19
High Courts16 Feb 1973Allowed
Habul Chandra Mullick Vs Jhimi Bajoria
Calcutta High Court · (1974) 1 ILR (Cal) 549
Civil Procedure Code, 1908 (CPC) — Section 115West Bengal Premises Tenancy (Second Amendment) Act, 1969 — Section 17D(1)(A)West Bengal Premises Tenancy Act, 1956 — Section 13, 13(1), 17D
High Courts15 Feb 1973Allowed
New Central Jute Mills Co. Ltd. Vs Triloki Nath Kaul and Others
Calcutta High Court · AIR 1974 Cal 146
Foreign Exchange Regulation Act, 1947 — Section 19(2)
High Courts13 Feb 1973Dismissed
The Rajputana Trading Co. Ltd. Vs Malay Trading Agency
Calcutta High Court · AIR 1974 Cal 152 : (1973) 77 CALLT 635
Constitution of India, 1950 — Article 133(1)Limitation Act, 1963 — Section 5
High Courts12 Feb 1973
Bakshish Singh Vs Income Tax Officer, "B" Ward and Others
Calcutta High Court · 77 CWN 403 : (1974) 93 ITR 178
Income Tax Act, 1961 — Section 148, 149, 150, 151